Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(1) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979 (1)for works falling within the Union territory of Chandigarh, the Schedule of rates and premium in force in the Union territory, shall apply;
