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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Uttar Pradesh - Subsection

Section 139(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in sub-section (2), -
(i)in Hindi version, for the words ^^fodz; fd, tkus gsrq the words ^^tgka fodz; fd, tkus gsrq shall be substituted;
(ii)for the figure and word "5.04 hectares" the figures and word "5.0586 hectares" shall be substituted.