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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(6) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(6)when at Headquarters he shall attend morning parades and hold orderly rooms, at least once in a week and meet his men as stipulated in rules once in a month;