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State of Jammu-Kashmir - Section

Section 21 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

21. Powers and responsibilities of Deputy Director.

- The Deputy Director shall be head of the Force of Gamma Unit and shall be responsible for—
(1)internal administration, economy, efficiency, morale, discipline, training and welfare of the members of the Force placed under his command;
(2)safety and security of arms and ammunition and ensuring their proper maintenance, repairs and cleaning thereof;
(3)correct and proper maintenance of clothing, uniform and other stores of the Gamma Units;
(4)to systematically study and draw plans for protection of forest property;
(5)making physical check of all inventories at least once in a year;
(6)when at Headquarters he shall attend morning parades and hold orderly rooms, at least once in a week and meet his men as stipulated in rules once in a month;
(7)he shall exercise powers as laid down in Schedules-II & III and under other Acts in force as are applicable to him and be guided by such instructions as may be issued from time to time and submit such returns and reports as may be prescribed by concerned Joint Director or the Director;
(8)he shall maintain a close liaison with his counter parts in Forest, Police and Civil Administration for taking effective measures for better protection and safety of forest property and matters connected therewith.