Section 6(3) in The Punjab School Education Board Travelling Allowance Regulations

[Cites 0, Cited by 0] [Section 6] [Entire Act]

(3)Journey by Air :-The criteria of entitlement to travel by air would be as under :-

(i) Pay exceeding Rs. 5000	At discretion.
(ii) Pay exceeding Rs. 3000 but not Rs. 5000	Subject to the provision that the distance is more than 500K.M. and journey cannot be performed overnight by rail

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