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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(a) in The Punjab Co-operative Societies Rules, 1963

(a)[ fixing the maximum credit limit of the Co-operative Society having 1000 or less members subject to the approval of the Registrar.] [Clause substituted by the Punjab Government Gazette Notification dated September 3, 1965 (Section 2)]