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[Cites 0, Cited by 0] [Section 54] [Entire Act]

NCT Delhi - Subsection

Section 54(3) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(3)The returning officer after receiving the result in Form '16' in respect of all the polling stations of the constituency under his charge, shall compile the result and declare the candidate securing the majority of votes as elected. He shall also prepare a return of election in Form '17' and send copies thereof to the Director.