Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 54 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

54. Transmission of board boxes, packets etc.

(1)The presiding officer shall then deliver or cause to be delivered to the retuning officer at such place as the returning officer may direct :-
(a)the ballot paper account;
(b)the sealed packets referred to in rule 53; and
(c)all other papers used at the poll.
(2)The returning officer shall make adequate arrangements for the safe transport of all packets and other papers for their safe custody till they are deposited with the Director.
(3)The returning officer after receiving the result in Form '16' in respect of all the polling stations of the constituency under his charge, shall compile the result and declare the candidate securing the majority of votes as elected. He shall also prepare a return of election in Form '17' and send copies thereof to the Director.