Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Kerala - Subsection Section 28(2) in A.P.J. Abdul Kalam Technological University Act, 2015 (2)The Registrar shall convene the meetings of the Executive Committee at such place and on such date and time as may be directed by the Vice-Chancellor.
