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State of Kerala - Section

Section 28 in A.P.J. Abdul Kalam Technological University Act, 2015

28. Meetings of the Executive Committee.

(1)The Executive , Committee shall meet as often as decided by the Vice-Chancellor but at least once in two months on the dates to be fixed by the Vice-Chancellor. The quorum for a meeting of the Executive Committee shall be five.
(2)The Registrar shall convene the meetings of the Executive Committee at such place and on such date and time as may be directed by the Vice-Chancellor.