Madhya Pradesh High Court
Galiya @ Rakesh @ Hukum vs The State Of Madhya Pradesh on 23 July, 2018
1 CRA-5871-2017 The High Court Of Madhya Pradesh CRA-5871-2017 (GALIYA @ RAKESH @ HUKUM Vs THE STATE OF MADHYA PRADESH) 6 Indore, Dated : 23-07-2018 Parties through their counsel. Learned counsel for the petitioner prays for and is granted time to argue the matter.
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(VIRENDER SINGH) JUDGE soumya Soum Digitally signed by Soumya Ranjan Dalai DN: c=IN, o=High Court of ya Madhya Pradesh, ou=Administration, postalCode=452001, st=Madhya Pradesh, Ranjan 2.5.4.20=f4d2118683e843 22bb5797cf28ee6067153 8b737cf52962d84d7b527 897e53ac, cn=Soumya Dalai Ranjan Dalai Date: 2018.07.24 10:53:33 +05'30'