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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(5) in The Central Silk Board Silkworm Seed Regulations, 2010

(5)The registered chawki rearer shall possess the appliances or equipment as specified in Table-2.Table 2.- Equipment/appliances required for setting up chawki rearing centre
Sl.No. Item Quantity (No.)
1. Chawki rearing stands 4
2. Rearing trays 400
3. Sprayer 1
4. Leaf chopping device 1
5. Humidifier 2
6. Room heater 2
7. Incubation frame 200
8. Brushing nets 200
9. Bed cleaning nets 400
10. Microscope 1
11. Feeding stands 6
12. Iron stand with basin 2
13. Disinfection mask 1
14. Wet and dry bulb thermometer 2
15. Flame gun with cylinder 1
16. Generator 1