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State of Bihar - Section

Section 50 in Bihar Chaukidari Manual

50.

The duties of the collecting member are as follows:-
(a)To receive and collect the rate and to grant receipts for the same.
(b)To keep and to be responsible for all papers, accounts and records connected with the assessment and collection of the tax and the administration of the Act, generally.
(c)On the date fixed for the payment of chaukidars at the thana to cause the amount of their pay to be paid to the chaukidars in the presence of the Officer supervising the parade.