Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Bihar - Subsection Section 50(c) in Bihar Chaukidari Manual (c)On the date fixed for the payment of chaukidars at the thana to cause the amount of their pay to be paid to the chaukidars in the presence of the Officer supervising the parade.
