Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(1) in The Assam Bonded Warehouse Rules, 1965 (1)The name or names with address or addresses of the person or persons so applying; if a firm, the name of every partner of the firm; and if a company, the registered name and address thereof;
