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Gujarat High Court

Cholamandalam Ms General Insurance ... vs Sd Sajjan Infra Pvt Ltd on 19 February, 2021

Author: Vaibhavi D. Nanavati

Bench: Vaibhavi D. Nanavati

           C/FA/73/2020                                      ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    R/FIRST APPEAL NO. 73 of 2020
                                With
             CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                   In R/FIRST APPEAL NO. 73 of 2020
==========================================================
     CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD
                          Versus
                 SD SAJJAN INFRA PVT LTD
==========================================================
Appearance:
MR VIBHUTI NANAVATI(513) for the Appellant(s) No. 1
MR MAULIK J SHELAT(2500) for the Defendant(s) No. 3
MR. HEMAL SHAH(6960) for the Defendant(s) No. 4
NOTICE SERVED(4) for the Defendant(s) No. 2
NOTICE UNSERVED(8) for the Defendant(s) No. 1
==========================================================

 CORAM: HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

                            Date : 19/02/2021
                             ORAL ORDER

Fresh Notice be issued to the respondent nos.1 and 4, on the addresses supplied by the learned advocate Mr.Vibhuti Nanavati in the note, which is filed with the Registry, returnable on 22.04.2021.

(VAIBHAVI D. NANAVATI,J) ABHISHEK Page 1 of 1 Downloaded on : Sat Feb 20 10:03:16 IST 2021