Gujarat High Court
Cholamandalam Ms General Insurance ... vs Sd Sajjan Infra Pvt Ltd on 19 February, 2021
Author: Vaibhavi D. Nanavati
Bench: Vaibhavi D. Nanavati
C/FA/73/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 73 of 2020
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
In R/FIRST APPEAL NO. 73 of 2020
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CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD
Versus
SD SAJJAN INFRA PVT LTD
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Appearance:
MR VIBHUTI NANAVATI(513) for the Appellant(s) No. 1
MR MAULIK J SHELAT(2500) for the Defendant(s) No. 3
MR. HEMAL SHAH(6960) for the Defendant(s) No. 4
NOTICE SERVED(4) for the Defendant(s) No. 2
NOTICE UNSERVED(8) for the Defendant(s) No. 1
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CORAM: HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
Date : 19/02/2021
ORAL ORDER
Fresh Notice be issued to the respondent nos.1 and 4, on the addresses supplied by the learned advocate Mr.Vibhuti Nanavati in the note, which is filed with the Registry, returnable on 22.04.2021.
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