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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(b) in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

(b)Evey applicant shall remit an amount of Rs.40/- (Rupees Forty only) towards test fee through Demand Draft in favour of the Member-Convenor of the District Selection Committee.