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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

8. Submission of applications together with fees.

(a)The candidates intending to appear for the written test shall submit an application in the prescribed form to the Member-Convenor of the District Selection Committee, duly furnishing therein required particulars including the name of Employment Exchange where his/her name is registered, the registration number and date and also his preference to employment in respective Municipal Council.
(b)Evey applicant shall remit an amount of Rs.40/- (Rupees Forty only) towards test fee through Demand Draft in favour of the Member-Convenor of the District Selection Committee.
Provided that the candidates belonging to Scheduled Castes/Scheduled Tribes are exempted from the payment of the said fee.