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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Mizoram - Subsection

Section 18(1)(a) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(a)if he is a salaried servant of the Government of India or the Government of any State specified in the First Schedule to the Constitution or is an employee of a District Council;