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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in The U.P. Electricity (Regulation of Supply, Distribution, Consumption and Use) Order, 1977

(a)"Factory" means a factory as defined in the Factories Act, 1948, but does not include a factory in which on manufacturing process is being or is ordinarily carried on with the aid of power;