Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 30 in The Orissa Dental Council Rules, 1969

30.

The State Council shall ordinarily meet once in a calendar year preferably in April on such date and place as may be fixed by the President, which shall be the annual general meeting of the State Council for that year:Provided that the President-
(i)may call a special meeting at any time after giving fifteen days'-notice to deal with any urgent matter requiring the attention of the Council;
(ii)shall call a special meeting after giving fifteen days' notice, if he receives a requisition in writing signed by not less than 10 members and stating the purpose of the meeting other than that mentioned in Rule 25 (1) (b) and being a purpose within the scope of the State Council's function, for which they desire the meeting to be called.