Section 30(ii) in The Orissa Dental Council Rules, 1969
(ii)shall call a special meeting after giving fifteen days' notice, if he receives a requisition in writing signed by not less than 10 members and stating the purpose of the meeting other than that mentioned in Rule 25 (1) (b) and being a purpose within the scope of the State Council's function, for which they desire the meeting to be called.
