Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(3) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(3)The detailed syllabus and scope for the paper for examination for the posts of Head Master, Praveshika School / Senior Deputy Inspector, Lecturer (School), Senior Teacher and Physical Training Instructor - Grade-II shall be prescribed by the Commission from time to time and will be intimated to the candidates within the stipulated time in the manner as the Commission deems fit.