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State of Rajasthan - Section

Section 21 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

21. Competitive examination authority for conducting examination, syllabus and frequency of examination.

(1)The competitive examination direct recruitment to the posts included in the service, except Librarian Grade-II, Librarian Grade-Ill, Teacher (Sanskrit), Teacher (General), Physical Training Instructor Grade-Ill Teacher in Arts -Grade-II, Teacher in Crafts - Grade-II and Laboratory Assistant, shall be held by the Commission.
(2)The competitive examination direct recruitment to the posts of Librarian Grade-II, Librarian Grade-III Teacher (Sanskrit), Teacher (General), Physical Training Instructor Grade- III, Teacher in Arts-Grade-II, Teacher in Crafts - Grade-II and Laboratory Assistant, shall be held by the Appointing Authority.
(3)The detailed syllabus and scope for the paper for examination for the posts of Head Master, Praveshika School / Senior Deputy Inspector, Lecturer (School), Senior Teacher and Physical Training Instructor - Grade-II shall be prescribed by the Commission from time to time and will be intimated to the candidates within the stipulated time in the manner as the Commission deems fit.
(4)Direct recruitment to the posts specified in the Schedules, shall be held at least once a year unless the Government decides that direct recruitment for any of these posts shall not be held in any particular year.