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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in Rajasthan Electricity Regulatory Commission (Generation of Electricity) Regulations, 2002

(1)A petition for grant of consent shall be submitted to the Commission in the prescribed form as per Form "A", "B" or "C" in sex copies. The petition shall be accompanied with a fee of Rs. 5,000.00 for generating stations up to 25 M.W. and Rs. 10,000.00 for generating stations more than 25 M.W.