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[Cites 0, Cited by 2] [Section 14(2)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(2)(a) in Karnataka Town and Country Planning Act, 1961

(a)the expression "development" means the carrying out of building or other operation in or over or under any land or the making of any material change in the use of any building or other land;