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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(1) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(1)No suit, prosecution or other legal proceedings shall lie against the Central Government or Chief Controller or Controller for anything which is done in good faith or intended to be done in pursuance of these rules.