Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1093] [Entire Act] Bengal Presidency - Subsection Section 1093(c) in Police Regulations, Bengal , 1943 (c)All letters and reports shall be concised and shall relate to no more than one subject. The name and designation of the sender shall be shown at the head of each letter.
