Section 16 in The M.P. Motoryan Karadhan Rules, 1991
16. Procedure regarding entry and search.
(1)Any officer of Transport Department not below the rank of Transport Sub-inspector or an officer of the police Department not below the rank of Sub-Inspector of Police may exercise the powers under sub-section (1) of Section 16 of the Act.(2)All searches made under sub-section (1) of Section 16 of the Act shall be made in accordance with the provisions of the Code of Criminal Procedure, 197.3 (No. 2 of 1974).
