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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(2)(g) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(g)Tariff Design - (1) The Commission shall be guided by the objective that the tariff progressively reflects the efficient and prudent cost of supply of electricity.