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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Rajasthan - Subsection

Section 115(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)The cost of power purchased from generating companies and cost of transmission shall be worked out based on tariff determined by the Appropriate Commission.