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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(1)(b) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(b)Cavalry and infantry reservists of the Indian Army, below, the age of 30 years, may be enrolled, provided that their military service records shows good conduct, and they are exempted from annual military training by the Defence authorities.