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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Orissa Children's and Women's Welfare Service Rules, 1989

(1)The Service shall comprise of two grades, namely :-
(a)the Orissa Children's and Women's Welfare Service (Junior Grade); and
(b)the Orissa Children's and Women's Welfare Service (Senior Grade).