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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3) in The Orissa Medical Registration Act, 1961

(3)It shall come into force at once :Provided that Section [33] [Section 33 came into force on 1-12-1967.] shall come into force on such date as may be appointed in this behalf by the State Government.