Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Jharkhand - Subsection Section 32(c) in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982 (c)Deposited in Bank/securities (indicate the account no. etc.)
