Section 32 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982
32.
At the time of inspection:(a)Money in hand.(b)Cash(c)Deposited in Bank/securities (indicate the account no. etc.)Liabilities.(i)Loans (Specify)(ii)Taxes(iii)Dues (Telephone and Elect. Bill etc.)(iv)Others (Specify)
