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State of Tamilnadu - Section

Section 14A in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994

14A. [ Assistance on the natural death of a registered manual worker. [Inserted by G.O. Ms. No. 200, L & E (1-1), dated the 15th November, 1999.]

(1)If a registered manual worker dies naturally, the [Labour Officer (Social Security Scheme) of the respective district, after due verification] shall pay [a sum of Rs. 15,000 (Rupees fifteen thousand only)] [Substituted by G.O. Ms. No. 91, L& E (1-1), dated the 14th June, 2005 (deemed to have come into force from 15th June, 2005).] to the nominee of the deceased registered manual worker.
(2)The application for claiming the amount specified in sub-clause (1) shall be in Form "D" in Schedule II and shall be accompanied by the death certificate of the deceased registered manual worker and the original identity card issued to the deceased worker.]