Section 14A(1) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
(1)If a registered manual worker dies naturally, the [Labour Officer (Social Security Scheme) of the respective district, after due verification] shall pay [a sum of Rs. 15,000 (Rupees fifteen thousand only)] [Substituted by G.O. Ms. No. 91, L& E (1-1), dated the 14th June, 2005 (deemed to have come into force from 15th June, 2005).] to the nominee of the deceased registered manual worker.
