Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act] State of Jammu-Kashmir - Subsection Section 28(8)(a) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982 (a)to make arrangements and supervise management of students hostel, cafeteria and mess ;