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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(2) in Kerala Recognition of Trade Unions Rules, 2011

(2)If there is more than one applicant and an election under sub¬section (4) of Section 5 has been held. the certificate for recognition shall he issued within fifteen days from the date on which the election process is completed.