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State of Kerala - Section

Section 8 in Kerala Recognition of Trade Unions Rules, 2011

8. Certificate of Recognition.

(1)The Registrar shall, after complying with the procedure prescribed in section 5 and rules 5 to 7, grant a certificate for recognition in Form D within fifteen days from the date of receipt of application in case there is only one applicant.
(2)If there is more than one applicant and an election under sub¬section (4) of Section 5 has been held. the certificate for recognition shall he issued within fifteen days from the date on which the election process is completed.