Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(1) in Indian Broadcasting (Programme) Service Rules, 1990 (1)There shall be constituted a service known as the Indian Broadcasting (Programme) Service consisting of persons appointed to the Service under rules 6 and 7.
