Section 1 in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996
1. Short title, extent and commencement.
(1)This Act may be called the Chhattisgarh Gram Nyayalaya Adhiniyam, 1996.(2)It extends to the whole of Chhattisgarh except areas as are for the time being within the local limits of the jurisdiction of a Municipal Corporation, Municipal Council, Nagar Panchayat or Cantonment Board established under law for the time being in force.(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different areas.
