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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(2) in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996

(2)It extends to the whole of Chhattisgarh except areas as are for the time being within the local limits of the jurisdiction of a Municipal Corporation, Municipal Council, Nagar Panchayat or Cantonment Board established under law for the time being in force.