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Kerala High Court

Abdullakutty vs The Mannarkkad Municipality on 10 April, 2025

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                                                   2025:KER:31153
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                      WP(C) NO. 41274 OF 2022

PETITIONER:

          FATHIMA,
          AGED 57 YEARS
          W/O. P. UMMAR,
          POTHUVACHOLA HOUSE,
          KUMARAMPUTHOOR VILLAGE,
          CHANGALEERI P.O., MANNARKKAD,
          PALAKKAD DISTRICT, PIN - 678762

          BY ADVS.
          A.BALAGOPALAN
          A.RAJAGOPALAN
          M.N.MANMADAN
          M.S.IMTHIYAZ AHAMMED
          P.SEENA
          PRABHU MURALI KRISHNAN
          A.R. AMAL

RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED BY THE SECRETARY,
          DEPARTMENT OF LOCAL SELF GOVT. DEPARTMENT, GOVT.
          SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
    2     MANNARKKAD MUNICIPALITY,
          REPRESENTED BY ITS SECRETARY,
          MANNARKKAD MUNICIPALITY,
          PALAKKAD DISTRICT, PIN - 678582
          BY ADV.P.R.VENKATESH, STANDING COUNSEL

OTHER PRESENT:

          ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
        THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).8856/2025 AND CONNECTED CASES, THE
COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:2:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 8856 OF 2025

PETITIONER:

            SAHEEDA
            AGED 61 YEARS
            C/O PARAKKAL MOHAMMED ABDUL HAMEED,
            RESIDING AT, PARAKKAL HOUSE,
            MANNARKKAD POST, MANNARKKAD-I,
            PO: MANNARKKAD, DIST: PALAKKAD,
            KERALA, PIN - 678582

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AHAMED IQBAL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV.P.R.VENKATESH, STANDING COUNSEL


OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING: :
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:3:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10139 OF 2025

PETITIONER:

            ABDUL KADER A.K
            AGED 62 YEARS
            S/O. MAMMED HAJI,
            ANIKKATTIL HOUSE, THAZHEKODE P.O.,
            MALAPPURAM DISTRICT, PIN - 679341

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            DEVI P.
            SANIYA C.V.
            MONISHA BABU


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     4      THE STATE OF KERALA
            REPRESENTED BY THE SECRETARY, THE LOCAL SELF
            GOVERNMENT (R.C) DEPARTMENT,
            THIRUVANANTHAPURAM, KERALA, PIN - 695033
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:4:-


            BY ADV.P.R.VENKATESH, STANDING COUNSEL


OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:5:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12256 OF 2025

PETITIONER:

            MUHAMMED SHIHAB K.M
            AGED 46 YEARS
            S/O. K.M. SALEEM,
            RESIDING AT M.A.K. MANZIL,
            NELLIPUZHA, MANNARKKAD - I,
            PALAKKAD DISTRICT, KERALA, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            DEVI P.
            SANIYA C.V.
            MONISHA BABU


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY
            NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT,
            REPRESENTED BY SECRETARY, PIN - 678582

     2      THE SECRETARY
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     4      THE STATE OF KERALA
            REPRESENTED BY THE SECRETARY, THE LOCAL SELF
            GOVERNMENT (R.C) DEPARTMENT,
            THIRUVANANTHAPURAM, KERALA, PIN - 695033
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:6:-


            BY ADV. P.R.VENKATESH,
            STANDING COUNSEL



OTHER PRESENT:

            ADV. DEEPA.K.R,
            SPECIAL GOVERNMENT PLEADER
      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:7:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12579 OF 2025

PETITIONER:

            MARAKKAR P K
            AGED 79 YEARS
            C/O KUNHAYAMOO,
            RESIDING AT POOVAKKODAN HOUSE,
            NAYADIKUNNU, PERIMBADARI POST,
            MANNARKAD-I, MANNARKAD,
            PALAKKAD, KERALA, PIN - 678762

            BY ADVS.
            M.P.SHAMEEM AHAMED
            DANIYA RASHEED PALLIYALIL
            AHAMED IQBAL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL


OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.04.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:8:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9550 OF 2024

PETITIONER:

            MUHAMMED SHEREEF P.,
            AGED 70 YEARS
            S/O. MOIDEEN,
            PAZHERI PLAZA, COURT JUNCTION,
            THENKARA P.O., MANNARKKAD,
            PALAKKAD DISTRICT,
            REPRESENTED BY POWER OF ATTORNEY HOLDER
            SHAMEER P.A.,
            S/O. ABDUL RAHIM,
            PAZHERI HOUSE, THENKARA P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY ITS SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:9:-




OTHER PRESENT:

            ADV. DEEPA.K.R,
            SPECIAL GOVERNMENT PLEADER


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:10:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9535 OF 2024

PETITIONER:

            N.V. BASHEER,
            AGED 52 YEARS
            S/O. LATE N.V. MOIDEEN,
            RESIDING AT NELLIKKAVATTAYIL HOUSE,
            HILL VIEW NAGAR, PERIMBADARY P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL

OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT    ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:11:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9545 OF 2024

PETITIONER:

            ABDUL ASEES C.T.,
            AGED 65 YEARS
            S/O.KUNJAPPA,
            MAIN ROAD, MANNARKKAD P.O.,
            PALAKKAD DISTRICT,, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:12:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9555 OF 2024

PETITIONER:

            MUHAMMED SHAHEER,
            AGED 27 YEARS
            S/O. HAMZA AMBADATH,
            RESIDING AT AMBADATH HOUSE,
            PALLIKUNNU P.O., MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678583

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:13:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9743 OF 2024
PETITIONER:

            ABDHUL KAREEM,
            AGED 48 YEARS
            S/O.MOHAMMED SHAREEF,
            PAZHERI PLAZA, COURT JUNCTION, THENKARA P.O.,
            MANNARKKAD, PALAKKAD DISTRICT,
            REPRESENTED BY THE POWER OF ATTORNEY HOLDER
            SHAMEER P.A.,
            AGED 35 YEARS,
            S/O. ABDUL RAHIM, PAZHERI HOUSE,
            THENKARA P.O., MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:14:-




OTHER PRESENT:

            ADV. DEEPA.K.R.,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:15:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9763 OF 2024

PETITIONER:

            BASHEER N.,
            AGED 56 YEARS
            S/O.KOYA NALAKATH,
            RESIDING AT NALAKATH HOUSE,
            KOTTAPPADAMP.O. MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678583

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL

OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:16:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9812 OF 2024

PETITIONER:

            ALAVI,
            AGED 70 YEARS
            S/O.KADER HAJI, RESIDING AT PULIKKADAN HOUSE,
            KARIMPUZHA P.O., MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 679513

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:17:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9829 OF 2024

PETITIONER:

            PAVIZHASELVI,
            AGED 56 YEARS
            W/O. SELVARAJAN,
            PAVIZHAM VIHAR HOUSE,
            THEKKEPURAM P.O., MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.
RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN-678582.,

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. . P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:18:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9903 OF 2024

PETITIONER:

     1      ABDUKUTTY,
            AGED 65 YEARS
            S/O. HAMZA CHOLOTHIL,
            CHOLOTHIL HOUSE, THENKARA P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582

     2      ALI,
            AGED 53 YEARS
            S/O. HAMZA CHOLOTHIL,
            CHOLOTHIL HOUSE, THENKARA P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.
RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:19:-


            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.04.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:20:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9927 OF 2024

PETITIONER:

            KHADEEJA SHAREEF,
            AGED 64 YEARS
            W/O. MOHAMMED SHAREEF,
            PAZHERI PLAZA, COURT JUNCTION, THENKARA P.O.,
            MANNARKKAD, PALAKKAD DISTRICT,
            REPRSENTED BY THE POWER OF ATTORNEY HOLDER
            SHAMEER P.A.,
            AGED 35 YEARS,
            S/O. ABDUL RAHIM, PAZHERI HOUSE,
            THENKARA P.O., MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN-678582, P

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN-678582.,
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:21:-


            BY ADV. P.R.VENKATESH, STANDING COUNSEL

OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:22:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9988 OF 2024

PETITIONER:

            FEBINA KAREEM,
            AGED 41 YEARS
            W/O.ABDUL KAREEM,
            PAZHERI PLAZA, COURT JUNCTION,
            THENKARA P.O., MANNARKKAD, PALAKKAD DISTRICT,
            REPRESENTED BY THE POWER OF ATTORNEY HOLDER
            SHAMEER P.A.,
            AGED 35 YEARS, S/O ABDUL RAHIM,
            PAZHERI HOUSE, THENKARA P.O.,
            MANNARKKAD, PALAKKAD DISTRICT,, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:23:-



OTHER PRESENT:

            ADV. DEEPA.K.R,
            SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:24:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                         WP(C) NO. 9993 OF 2024

PETITIONER:
            ABDUNNASAR NADUVAKKATTIL,
            AGED 54 YEARS
            S/O.KUNHIRAYAN,
            NADUVAKKATTIL, MANNARKAD-I, PALAKKAD,
            KERALA, PIN - 678582
            REPRESENTED BY MUHAMMED MUSAMMIL N. VIDE POA,

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL

RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY, NATIONAL HIGHWAY 213,
            MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582
     3      STATE OF KERALA,
            REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
            LSG DEPARTMENT, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:25:-




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10102 OF 2024

PETITIONERS:

     1      ASHRAF,
            AGED 53 YEARS
            S/O. UMMER HAJI,
            CHILAMBUKADAN HOUSE, MATTARAKKAL P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582

     2      MUSTHAFA,
            AGED 68 YEARS
            S/O. UMMER HAJI,
            CHILAMBUKADAN HOUSE, MATTARAKKAL P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582

     3      ABDHUL ASEES,
            AGED 58 YEARS
            S/O. UMMER HAJI,
            CHILAMBUKADAN HOUSE,MATTARAKKAL P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582


            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:26:-


            PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL


OTHER PRESENT:

            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:27:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10124 OF 2024

PETITIONER:

            A. MUSTHAFA,
            AGED 76 YEARS
            S/O. UNEENKUTTY, ALIKKAL,
            PERINCHOLAM, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH,STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:28:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10268 OF 2024

PETITIONERS:

     1      ABUBACKER T.,
            AGED 80 YEARS
            S/O. AYAMUTTY,
            THOTTIKKULAYAN, CHIRAKKALPPADI,
            POTTASSERY-II, THRIKALLUR,
            PALAKKAD DISTRICT, PIN - 678593

     2      ASHARAF ALI K.,
            AGED 54 YEARS
            S/O. HAMZA HAJI, KURUKKOLI,
            CHOORIYODE, POTTASSERY-II,
            THRIKALLUR, PALAKKAD DISTRICT, PIN - 678593

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I, PALAKKAD
            DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:29:-


            BY ADV. P.R.VENKATESH,
            STANDING COUNSEL


OTHER PRESENT:

            ADV. DEEPA.K.R,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:30:-




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10494 OF 2024

PETITIONERS:

     1      NOUSHAD,
            AGED 47 YEARS
            S/O. VEERANKUTTY,
            PARAPURAVAN, MANNARKKAD-I, MANNARKKAD P.O.,
            PALAKKAD DISTRICT, PIN - 678582

     2      YOUSUF,
            AGED 50 YEARS
            S/O. VEERANKUTTY, PARAPURAVANN MANNARKKAD-I,
            MANNARKKAD, PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY ITS POA HOLDER,
            MR. NOUSHAD, BEING PETITIONER NO.1

     3      NABEELA,
            AGED 43 YEARS
            S/O. VEERANKUTTY,
            PARAPURAVANN, MANNARKKAD-I,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 578582
            REPRESENTED BY ITS POA HOLDER,
            MR. NOUSHAD BEING PETITIONER NO.1,

     4      MOHAMMED ADHIL,
            AGED 21 YEARS
            S/O. LATE MOHAMMED BASHEER,
            PARAPURAVANN, MANNARKKAD-I,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY ITS POA HOLDER,
            MR. NOUSHAD BEING PETITIONER NO.1,


            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:31:-




RESPONDENTS:

     1      MANNARKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     3      STATE OF KERALA,
            REPRESENTED BY THE SECRETARY TO GOVERNMENT,
            LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

            BY ADV. P.R.VENKATESH, STANDING COUNSEL


OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:32:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10616 OF 2024

PETITIONER:

            VEERAN,
            AGED 72 YEARS
            S/O. THE LATE MOHAMMED,
            NALAKATH HOUSE, BEEMANAD, KOTTOPADAM P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 608601

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.
RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:33:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10625 OF 2024

PETITIONERS:

     1      MOHAMMED SHAFEEQUE A.,
            AGED 46 YEARS
            S/O. THE LATE ABU,
            ACHIPARA HOUSE, P.O. MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

     2      KUNHIMMAYYAH,
            AGED 60 YEARS
            W/O. THE LATE ABU,
            ACHIPARA HOUSE, MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

     3      SAHEERA A.,
            AGED 44 YEARS
            W/O. HASSAN KUTTY C.,
            CHUNDAKKKADAN HOUSE, THURAKKA-P.O.,
            KONDOTTY, MALAPPURAM DISTRICT, PIN - 673638

     4      AHAMMED SAHAL A.,
            AGED 24 YEARS
            S/O. THE LATE ABU, ACHIPARA HOUSE,
            MANNARKKAD P.O., PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.
RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:34:-


     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL


OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:35:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10668 OF 2024

PETITIONER:

            EALIYAS,
            AGED 54 YEARS
            S/O. THOMAS P.A.,
            POONTHOTTATHIL HOUSE, KARIMBA P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678597

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL

OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:36:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10713 OF 2024

PETITIONER:
            HAMSA A.,
            AGED 67 YEARS
            S/O. VEERAN,
            AMBADATH HOUSE, PALLIKUNNU P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678583

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:37:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10718 OF 2024

PETITIONER:
            M.P. MOHAMED SAHEED,
            AGED 64 YEARS
            S/O. MOHAMMED,
            MANGADAMPARAMBIL, PERIMBADARI,
            PERIMBADARI P.O., MANNARKKAD-I,
            PALAKKAD, PIN - 678762

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL

RESPONDENTS:
     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
     3      STATE OF KERALA,
            REPRESENTED BY THE SECRETARY TO GOVERNMENT,
            LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:38:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10741 OF 2024

PETITIONER:

            SHABEER ALI,
            AGED 49 YEARS
            S/O. MOHAMMED,
            MANGADAN PARAMBIL, PERIMBADARI,
            MANNARKKAD-I, PERIMBADARI,
            PALAKKAD, PIN - 678672

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY, NATIONAL HIGHWAY 213,
            MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582
     3      STATE OF KERALA,
            REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL
            SELF GOVERNMENT DEPARTMENT,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:39:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 10801 OF 2024

PETITIONERS:

     1      MUHAMMED,
            AGED 77 YEARS
            S/O. ALAVI,
            KAVUNDATH HOUSE, TIPPU NAGAR, P.O.
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582

     2      HAMSA,
            AGED 72 YEARS
            S/O. ALAVI,
            KAVUNDATH HOUSE, TIPPU NAGAR, P.O.
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:40:-


            BY ADV. P.R.VENKATESH,
            STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R.,
            SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:41:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 11641 OF 2024

PETITIONER:

            P. HAMZA,
            AGED 65 YEARS
            S/O. MARAKKAR PALLIYALIL,
            KARIPPAMANNA, KARIMPUZHA -1,
            ATLASSERI, PALAKKAD, KERALA, PIN - 679513

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:42:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 11657 OF 2024

PETITIONER:
            ABDUL NASSAR,
            AGED 51 YEARS
            S/O. KADEEJA 11/30, VALIYADI HOUSE,
            KALYANAKKAPPU, KUMARAMPUTHUR,
            PALAKKAD, KERALA-678583,
            REPRESENTED BY POA HOLDER, MR. ABDUL NASAR T.K.,
            AGED 60 YEARS, S/O. MOHAMED, KUNNATH HOUSE,
            MANNARKKAD-1, PERIMBADARI, KUNTHIPUZHA,
            PALAKKAD, PIN - 678582
            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582
     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:43:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 11722 OF 2024

PETITIONER:
            M.P. MOHAMED SAHEED,
            AGED 64 YEARS
            S/O. MOHAMMED,
            MANGADAMPARAMBIL, PERIMBADARI,
            PERIMBADARI P.O., MANNARKKAD-I,
            PALAKKAD, PIN - 678762
            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.

RESPONDENTS:
     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582
     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582
     3      STATE OF KERALA,
            REPRESENTED BY THE SECRETARY TO GOVERNMENT,
            LOCAL SELF GOVERNMENT DEPARTMENT,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:44:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 11783 OF 2024

PETITIONER:

            TA JABBAR,
            AGED 67 YEARS
            KOLATHADIYAN,
            TIPUNAGAR, THENKARA, MANNARKKAD,
            PALAKKAD, KERALA, PIN - 678582

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARRKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL


OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:45:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 11910 OF 2024

PETITIONER:

            MUHAMMED HAKKEEM A J,
            AGED 37 YEARS
            KOLATHADIYAN, TIIPUNAGAR, THENKARA,
            MANNARKKAD, PALAKKAD, PIN - 678582


            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY, NATIONAL HIGHWAY 213,
            MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:46:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 11936 OF 2024

PETITIONER:

            MUHAMMED HANEEFA V.K.,
            AGED 48 YEARS
            VENGOOR KALATHIL, ALANALLUR, ALLANALLUR-I,
            P-ALAKKAD, KERALA, PIN - 678601

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:47:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 11998 OF 2024

PETITIONER:

            KUNJIMOIDEEN,
            AGED 68 YEARS
            S/O.KUNHAYAMMUTTI,
            THEKKINKADAN HOUSE, MANNARKKAD,
            PALAKKAD, KERALA, PIN - 678582

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:48:-




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12015 OF 2024

PETITIONER:

            MAMMUTTY M.T.,
            AGED 73 YEARS
            S/O.ALAVI MANGALANTHIDI,
            ANAKKATTI ROAD, MANNARKKAD, MANNARKAD-1,
            PALAKKAD, KERALA, PIN - 678582

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:49:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12093 OF 2024

PETITIONER:
            NIYAS UMMER,
            AGED 40 YEARS
            S/O. P UMMER,
            PODUVACHOLA HOUSE,
            KUMARAMPUTHUR, MANNARKKAD, PALAKKAD DISTRICT
            REPRESENTED BY POWER OF ATTORNEY HOLDER
            P UMMER, PODUVACHOLA HOUSE, KUMARAMPUTHUR,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:
     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY,
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:50:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12135 OF 2024

PETITIONER:
            MUHAMMED SHAHANAS,
            AGED 41 YEARS
            S/O. HAMZAKUTTY,
            KUNNAPULLY HOUSE, AANDIPADAM,
            MANNARKKAD P.O, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:
     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY,
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:51:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12175 OF 2024

PETITIONER:
            M.V. THOMAS,
            AGED 57 YEARS
            S/O VARKEY,
            RESIDING AT MULLAPPALLIL HOUSE,
            HILL VIEW NAGAR, STREET NO. 01,
            PERIMBADARI P.O., MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:52:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12201 OF 2024

PETITIONER:
            NIHAL UMMER,
            AGED 35 YEARS
            S/O. P UMMER,
            PODUVACHOLA HOUSE, KUMARAMPUTHUR,
            MANNARKKAD, PALAKKAD DISTRICT
            REPRESENTED BY POWER OF ATTORNEY HOLDER
            P. UMMER, PODUVACHOLA HOUSE, KUMARAMPUTHUR,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582
            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:53:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12257 OF 2024

PETITIONER:

            SAINUDHEEN C,
            AGED 56 YEARS
            CHERKUNNATH, THENKARA, THENKARA P.O,
            MANARKAD, PALAKKAD, KERALA, PIN - 678582

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:54:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12309 OF 2024

PETITIONER:
            SUBRAMANIAN T.K,
            AGED 61 YEARS
            S/O KOTHANDA RAMAN T.V,
            RESIDING AT THEKKUMPURATH HOUSE,
            NADAMALIKA ROAD, P.O. - MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:
     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:55:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12318 OF 2024

PETITIONER:

            MUHAMMED ASHRAF P.M.,
            AGED 49 YEARS
            PALOOR HOUSE, HILL VIEW NAGAR 7TH STREET,
            PERIMBARADI, MANNARKKAD-I,
            PALAKKAD, KERALA 678762


            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNCIPALITY,
            REPSENTED BY THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN- 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN- 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:56:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12326 OF 2024

PETITIONER:

            MOHAMMED SHAFEEQUE A,
            AGED 45 YEARS
            S/O LATE ABOO ACHIPRA
            RESIDING AT ACHIPRA HOUSE, KUNTHIPUZHA,
            MANNARKKAD PO, MANNARKKAD-I, MANNARKKAD,
            PALAKKAD, KERALA, PIN - 678582

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.
RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:57:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12327 OF 2024

PETITIONER:

            MOHAMMED SHAFEEQUE A,
            AGED 45 YEARS
            S/O LATE ABOO ACHIPRA,
            RESIDING AT ACHIPRA HOUSE,
            KUNTHIPUZHA, MANNARKKAD PO, MANNARKKAD-I,
            MANNARKKAD, PALAKKAD, KERALA, PIN - 678582

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY, NATIONAL HIGHWAY 213,
            MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:58:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12356 OF 2024

PETITIONER:

            SHOBHANA V.P,
            AGED 60 YEARS
            W/O K.R. VIJAYAN,
            RESIDING AT SHOBHA PERIMBADARI POST,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678762

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:59:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12402 OF 2024

PETITIONER:

            AHAMMED SAEED,
            AGED 50 YEARS
            S/O LATE C. ABDULLA,
            CHEMBALANGATHTTIL HOUSE,
            CHANTHAPADY, MANNARKKAD PO, MANNARKKAD-I,
            MANNARKKAD, PALAKKAD, KERALA, PIN - 678582

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL



RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:60:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12406 OF 2024

PETITIONER:

            JECOB ABRAHAM,
            AGED 59 YEARS
            S/O. C. C. ABRAHAM,
            MADHURAMCHERIL HOUSE, PAYYANADAM POST,
            PALAKKAD DISTRICT, PIN - 678583

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:61:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12409 OF 2024

PETITIONER:
            DANDAPANI,
            AGED 69 YEARS
            S/O. THE LATE SADASIVAN,
            RESIDING AT THEKKEPURATH HOUSE,
            NADAMALIKA ROAD, P.O. MANNARKKAD,PALAKKAD DISTRICT,
            THE MANAGER, KANNIKA PARAMESWARI TEMPLE AUDITORIUM,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:62:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12438 OF 2024

PETITIONER:
            PAMEELA BALAGOPALAN,
            AGED 72 YEARS
            W/O. THE LATE BALAGOPALAN,
            RESIDING AT AMBAL NIVAS,
            KOLLAMKODE POST, PALAKKAD DISTRICT, PIN - 678506

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:63:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12464 OF 2024

PETITIONERS:

     1      KUNJUMON,
            S/O KAMMUKUTTY,
            AGED 53 YEARS
            KALLADI MAHAL, POTHOZHIKAVU -P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678762

     2      SAMEERA,
            AGED 43 YEARS
            W/O KUNJUMON,
            KALLADI MAHAL, POTHOZHIKAVU -P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678762

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:64:-


            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R.,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                     2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:65:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12478 OF 2024

PETITIONERS:

     1      SATHEESHAN P.M,
            AGED 70 YEARS
            S/O. THE LATE P. MADHAVAN NAMBOODIRI,
            PULIYASSERI MANA, P.O - MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

     2      P HARIDASAN,
            AGED 68 YEARS
            S/O. THE LATE P. MADHAVAN NAMBOODIRI,
            PULIYASSERI MANA, P.O - MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

     3      P.M. PRAKASHAN,
            AGED 66 YEARS
            S/O. THE LATE P. MADHAVAN NAMBOODIRI,
            PULIYASSERI MANA, P.O - MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

     4      P.M. SURESAN,
            AGED 61 YEARS
            S/O. THE LATE P. MADHAVAN NAMBOODIRI,
            PULIYASSERI MANA, P.O - MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

     5      P.M. RAMESAN,
            AGED 56 YEARS
            S/O. THE LATE P. MADHAVAN NAMBOODIRI,
            PULIYASSERI MANA, P.O - MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

     6      P.M. DINESAN,
            AGED 53 YEARS
            S/O. THE LATE P. MADHAVAN NAMBOODIRI,
            PULIYASSERI MANA, P.O - MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:66:-




     7      P.M. JAYAKUMAR,
            AGED 50 YEARS
            S/O. THE LATE P. MADHAVAN NAMBOODIRI,
            PULIYASSERI MANA, P.O - MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL


OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:67:-




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12535 OF 2024

PETITIONER:

            MOHAMED THOTTUNGAL,
            AGED 74 YEARS
            THOTTUNGAL HOUSE,
            MANATHUMANGALAM, PERINTHALMANNA POST,
            PERINTHALMANNA, MALAPPURAM, KERALA 679322

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNCIPALITY,
            REPRESENTED BY IT'S SECRETARY,
            RENATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN- 678582

     2      THE SECRETARY, MANNARKKAD MUNCIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN- 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:68:-




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12536 OF 2024

PETITIONERS:

     1      MUHAMMED ABDUL ROUF,
            AGED 71 YEARS
            S/O MUHAMMED K.,
            KARIMBANAKKAL HOUSE, CHANGILERI P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678762

     2      U.K. AYISHAKUTTY,
            AGED 60 YEARS
            D/O MUHAMMED K.,
            KALAKAPPARA HOUSE, PERINTHALMANNA P.O.,
            MALAPPURAM DISTRICT, PIN - 679322

     3      UMMU SALMA,
            AGED 44 YEARS
            D/O MUHAMMED K., PATHARI HOUSE, PUTHANANGADI P.O.,
            MALAPPURAM DISTRICT, PIN - 679321

     4      SAINABA,
            AGED 63 YEARS
            D/O MUHAMMED K.,
            KANNAMTHODI HOUSE, POOPPALAM P.O.,
            MALAPPURAM DISTRICT, PIN - 679325

     5      FATHIMATH SUHARA,
            AGED 58 YEARS
            D/O MUHAMMED K.,
            KANNAMTHODI HOUSE, VETTATHOOR P.O.,
            MALAPPURAM DISTRICT, PIN - 679326

     6      AMINABEEGAM,
            AGED 53 YEARS
            D/O MUHAMMED K.,
            DWARAKA, 22 MILES, MANJERI P.O.,
            MALAPPURAM DISTRICT, PIN - 676121
                                                     2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:69:-


     7      MUHAMMED ABDUL LATHEEF,
            AGED 55 YEARS
            S/O MUHAMMED K., KARIMBANAKKAL HOUSE,
            KODATHIPPADY, MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678762

     8      ABDUL GAFOOR,
            AGED 49 YEARS
            S/O MUHAMMED K.,
            KARIMBANAKKAL HOUSE, PERINCHOLAM ROAD,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I, PALAKKAD
            DISTRICT, REPRESENTED BY SECRETARY, PIN - 678582

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:70:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12548 OF 2024

PETITIONER:

            UPPUKUZHIYIL BASHEER,
            AGED 65 YEARS
            UPPUKUZHIYIL HOUSE, POTHAZHI,
            PERIMBADARI PO, PERIMBADARI, MANNARKKAD-I,
            PALAKKAD, KERALA, PIN - 678762

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:71:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12601 OF 2024

PETITIONER:
            FATHIMA T.,
            AGED 57 YEARS
            W/O. ABBAS P.K.,
            POLLAKUNNAN HOUSE, NELLIPUZHA,
            MANNARKKAD P.O., PALAKKAD DISTRICT, PIN - 678582
            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:72:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12606 OF 2024

PETITIONER:

            MUHAMMED ALIAS MANU,S/O ABDU HAJI,
            AGED 65 YEARS
            KOLOTHODI HOUSE, CHETHALLUR,
            THACHANATTUKKAR-II,
            PALAKKAD DISTRICT, PIN - 678583

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:73:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12657 OF 2024

PETITIONER:

            MOHAMMED ALI POOTHANKODE,
            AGED 64 YEARS
            S/O.HASSAN KUTTY POOTHANKODEN,
            RESIDING AT POOTHANKODEN, MELE KAPPUPARAMBA,
            THAZHEKODE, MALAPPURAM, TALEKODE WEST,
            KERALA, PIN - 679322

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                       2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:74:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12661 OF 2024

PETITIONER:

            JAM-EYYATHUL IRSHAD TRUST,
            CHANGALEERI RD., PERIMBADARI, KERALA
            REPRESENTED BY ITS VICE CHAIRMAN / GENERAL
            SECRETARY, MR. AHAMMED SAEED C, AGED 61 YEARS,
            CHEMBALANGATTIL HOUSE, CHANTHAPADY, MANNARKKAD PO,
            MANNARKKAD-I, PALAKKAD, KERALA, PIN - 678762

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025        DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:75:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12678 OF 2024

PETITIONER:

            VEERAN N @ VEERAAN HAJI,
            AGED 75 YEARS
            NALAKATH HOUSE,
            BHEEMANAD, KOTTOPADAM-I,
            BHEEMANAD, ALAKKAD,
            KERALA 678601, PIN - 678601

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY IT'S SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN- 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213,MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN- 678582,

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:76:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12692 OF 2024

PETITIONER:

            ABDULLA K.K,
            AGED 52 YEARS
            KOTTUKATTIL HOUSE. ENAYADIKUNNU, PERIMBADARI POST.
            MANNARKAD-1, PO: PERIMBADARI,
            PALAKKAD. KERALA-678762

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL
            SAIJESH A.


RESPONDENTS:

     1      MANNARKKAD MUNCIPALITY,
            REPRESENTED BY IT'S SECRETARY, MANNARKKAD
            MUNICIPALITY,NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN- 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,NATIONAL
            HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN- 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:77:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12710 OF 2024
PETITIONER:
            MAMMADU KANHIRATHIL,
            AGED 64 YEARS
            KANHIRATHIL, PUTHUR ROAD,
            ALANALLUR P.O, ALANALLUR- I,
            ALANALLUR, PALAKKAD, KERALA, PIN - 678601

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY IT'S SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITYM,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:78:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12713 OF 2024

PETITIONER:

            A. HAMZA,S/O.VEERAN,
            AGED 67 YEARS
            AMBADATH, PAYYANADAM, PALAKKAD,
            PALLIKUNNU, KERALA, PIN - 678583


            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:79:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12830 OF 2024

PETITIONER:

            RUKIYA HAMZA,C/O. K HAMSA AMBADATH,
            AGED 65 YEARS
            RESIDING AT AMBADATH HOUSE, PALLIKUNNU POST,
            PAYYANADAM, PALAKKAD, KERALA, PIN - 678583

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY ,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:80:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12839 OF 2024

PETITIONER:

            K.SHOUKATHALI,C/O.K.HAMZA,
            AGED 58 YEARS
            KOLAMBAN HOUSE,CHANTHAPPADY,
            MANNARKKAD POST, MANNARKKAD-I, PALAKKAD,
            KERALA, PIN - 678582

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:81:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 12871 OF 2024
PETITIONER:

            MEERAN KUTTY HAJI K @ VEERAN KUTTY HAJI,
            AGED 84 YEARS
            S/O. KUNHAYAMU KP,
            KALAMPARAMBIL ANNANTHODI NATTUKAL THACHANATTUKARA,
            NATTUKAL, PALAKKAD, KERALA, PIN - 678583

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:82:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13038 OF 2024

PETITIONER:

            KOLAMBAN ALIPPU,
            AGED 73 YEARS
            KOLABAN ALIPPU, KOLAMBAN HOUSE,
            KODATHIPPADI, PERIMBADARI,
            MANNARKKAD-I, MANNARKKAD, PALAKKAD,
            KERALA, PIN - 678762

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY IT'S SECRETARY,
            MANNARKKAD MUNICIPALITY,NATIONAL HIGHWAY 213,
            MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:83:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13102 OF 2024

PETITIONERS:

     1      T.M. MUHAMMED,
            AGED 51 YEARS,
            S/O. ABDULLA
            RESIDING AT THIRMANASSERIMANNIL HOUSE,
            OORAKAM KIZHUMURI, TIRURANGADI,
            MALAPPURAM DISTRICT, PIN - 676519

     2      FAUSIA,
            AGED 43 YEARS
            W/O. T.M. MUHAMMED,
            RESIDING AT THIRMANASSERIMANNIL HOUSE,
            OORAKAM KIZHUMURI, TIRURANGADI,
            MALAPPURAM DISTRICT, PIN - 676519

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:84:-


            BY ADV. P.R.VENKATESH,
            STANDING COUNSEL


OTHER PRESENT:
            ADV. DEEPA.K.R.,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:85:-




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13198 OF 2024

PETITIONERS:

     1      KHALID,
            AGED 62 YEARS,
            S/O. KUNJAMMU,
            PALOTH HOUSE,
            KUNTHIPUZHA, P.O. MANNARKKAD - 1,
            PALAKAKD DISTRICT, PIN - 678582

     2      HAMEED,
            AGED 66 YEARS
            S/O. ABU, KODUVALIL HOUSE,
            KUNTHIPUZHA, P.O. - MANNARKKAD - I,
            PALAKAKD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:86:-




            BY ADV. P.R.VENKATESH,
            STANDING COUNSEL


OTHER PRESENT:
            ADV. DEEPA.K.R.,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:87:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13206 OF 2024

PETITIONER:

            N.R.CHINMAYANANDHAN,
            AGED 66 YEARS
            S/O LATE RAGHAVAN,
            RESIDING IN THE ADDRESS NADUKKALATHIL HOUSE,
            MANNARCAUD P O, PALAKKAD DISTRICT, PIN - 678582

            BY ADV G.SREEKUMAR (CHELUR)


RESPONDENTS:

     1      THE STATE OF KERALA,
            REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
            LOCAL SELF GOVERNMENT DEPARTMENT,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695001

     2      THE MANNARCAUD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY, OFFICE OF THE
            MANNARCAUD MUNICIPALITY, MANNARCAUD P O,
            PALAKKAD DISTRICT, PIN - 686019
     3      THE SECRETARY,
            MANNARCAUD MUNICIPALITY,
            OFFICE OF THE MANNARCAUD MUNICIPALITY,
            MANNARCAUD P O, PALAKKAD DISTRICT, PIN - 686019
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:88:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13246 OF 2024

PETITIONER:

            MUKKAM MUSLIM ORPHANAGE KAMMITTI,
            MANNARKKAD TOWN,MAIN ROAD,MANNARKKAD,
            PALAKKAD, KERALAREPRESENTED BY ITS SECRETARY,
            MR. MOYI HAJI,
            AGED 87 YEARS, SHERIFA MANZIL, ANAYAMKUNNU,
            KAMARANELLOOR, MUKKAM,
            KOZHIKODE, KERALA, PIN - 673602

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:89:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13439 OF 2024

PETITIONERS:
     1      ABDULLAKUTTY,
            AGED 67 YEARS
            S/O. HAMZA, CHOLOTHIL HOUSE,
            THENKARA - P.O.,MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582
     2      MUHAMMED SAFEEK,
            AGED 35 YEARS, S/O. ABDULLAKUTTY,
            CHOLOTHIL HOUSE, THENKARA - P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582
            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:
     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL

OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:90:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13598 OF 2024

PETITIONERS:

            SAITHALAVI,
            AGED 66 YEARS
            S/O. MAMMAD,
            VILANGUMPURATH HOUSE, MANALUMPURAM,
            THACHANATTUKARA - I,
            PALAKKAD DISTRICT, PIN - 678583

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I, PALAKKAD
            DISTRICT, REPRESENTED BY SECRETARY, PIN - 678582

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:91:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13646 OF 2024

PETITIONER:

            C. MUHAMMED, S/O. KUNHAPPA,
            AGED 72 YEARS
            CHAKARATHODI HOUSE, MANALADI,
            MANNARKKAD P.O., MANNARKKAD-II,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.



RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I, PALAKKAD
            DISTRICT,REPRESENTED BY SECRETARY, PIN - 678582

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:92:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13791 OF 2024

PETITIONER:

            KUNJATHUMMA @ KUNJATHU HAJJUMMA,
            AGED 74 YEARS
            W/O. POCKER HAJI, RESIDING AT, ULLATTU PARAMBIL,
            PUKAYOOR KUNNATH, ABDU RAHIMAN NAGAR, OLAKARA,
            MALAPPURAM, KERALA, PIN - 676306

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY, NATIONAL HIGHWAY 213,
            MANNARKKAD, MANNARKKAD-1, PALAKKAD DISTRICT, PIN -
            678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:93:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13793 OF 2024

PETITIONERS:

     1      SURENDRAN,
            AGED 56 YEARS
            S/O. APPUKUTTAN,
            ELEPPATTA, KIZHAKE PANDIKKAD,
            KOLAPARAMBU P.O., PADIKKAD,
            MALAPPURAM DISTRICT, PIN - 676522

     2      ARAVINDAN,
            AGED 59 YEARS
            S/O. APPUKUTTAN, ELEPPATTA,
            KIZHAKE PANDIKKAD, KOLAPARAMBU P.O.,
            PADIKKAD, MALAPPURAM DISTRICT, PIN - 676522

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:94:-




            BY ADV. P.R.VENKATESH,
            STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R.,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:95:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13827 OF 2024

PETITIONER:

            FATHIMA U.P.,
            AGED 76 YEARS
            K.P. HOUSE, PUKAYUR KOYAS,
            TIRURANGADI, OLAKARA,
            ALAPPURAM, KERALA, PIN - 676306

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:96:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13870 OF 2024

PETITIONER:
            MUHAMMEDALI CHOLOTHIL,
            AGED 67 YEARS
            S/O. ABDU, CHOLOTH, PARASSERI,
            THENKARA P.O., MANNARKKAD - II,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:
     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:97:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13899 OF 2024

PETITIONER:

            FATHIMA,
            AGED 59 YEARS
            W/O. P UMMER,
            PODUVACHOLA HOUSE, KUMARAMPUTHUR,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:98:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13914 OF 2024

PETITIONER:

            KHADEEJA,
            AGED 60 YEARS
            W/O. MUHAMMED KANHIRATHIL,
            KURUVANNA, PERIMBADARI, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678762

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I, PALAKKAD
            DISTRICT, REPRESENTED BY SECRETARY, PIN - 678582

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:99:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13976 OF 2024

PETITIONER:

            SAMEER,
            AGED 44 YEARS
            S/O. POCKER HAJI,
            ULLATTU PARAMBIL, VALIYAPARAMBA TIRURANGADI,
            OLAKARA, ABDU RAHIMAN NAGAR, OLAKARA,
            MALAPPURAM, KERALA, PIN - 676306

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582


            BY ADV. SHRI.P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                     2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:100:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 13987 OF 2024

PETITIONER:

            MAIMOONA,
            AGED 54 YEARS
            W/O ABDUL LATHEEF RESIDING AT,
            CHUKKAN, PUKAYOOR KUNNATH, A R NAGAR,
            ABDU RAHIMAN NAGAR, OLAKARA,
            MALAPPURAM, KERALA, PIN - 676306

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:101:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14016 OF 2024

PETITIONER:

            FIROS BABU N.,
            AGED 40 YEARS
            SON OF SRI. ABDUL MUTHALEEB,
            NECHULLY HOUSE, PAYYAMADAM P.O.,
            MANNARKKAD, PALAKKAD, PIN - 678583

            BY ADVS.
            ANIL S.RAJ
            RADHIKA RAJASEKHARAN P.
            K.N.RAJANI
            ANILA PETER
            SIMI S. ALI
            ARSHID.M.S.
            BAHADUR SHAH ANAKKOT NASIRALI
            ASHNA T ASHIK


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRTETYARY,
            N.H 213, MANNARKKAD, PALAKAD, PIN - 678582

     2      THE SECRETARY MANNARKAD MUNICIPALITY,
            N.H 213, MANNARKKAD, PALAKAD, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                     2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:102:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14050 OF 2024

PETITIONERS:
     1      MUHAMMEDUPPA,
            AGED 66 YEARS
            S/O. ABDULLA CHAKKINGAL,
            THENKARA, NEAR JUMA MASJED, MANALADI,
            MANNARKKAD - II - P.O.,
            PALAKAKD DISTRICT, PIN - 678582
     2      ABBAS,
            AGED 67 YEARS, S/O. HAMSA,
            PALENGAL HOUSE, PALLIKURUP - P.O.,
            MANNARKKAD - I, PALAKAKD DISTRICT, PIN - 67859
            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:
     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I, PALAKKAD
            DISTRICT,REPRESENTED BY SECRETARY, PIN - 678582
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:103:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14083 OF 2024

PETITIONER:

            MOHAMMED SHAFEEQUE,
            AGED 45 YEARS
            S/O. LATE ABOO ACHIPRA
            RESIDING AT ACHIPRA HOUSE,
            KUNTHIPUZHA, MANNARKKAD P.O., MANNARKKAD-I,
            MANNARKKAD, PALAKKAD, KERALA, PIN - 678582

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582
     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADV.P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:104:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14170 OF 2024

PETITIONER:

            ABDUL NASAR,
            AGED 66 YEARS
            S/O. ABOOBACKER KODUVAYAKKAL,
            VALIYAPARAMBU, AL EMAN, VALAMBUR,
            MALAPPURAM DISTRICT, PIN - 679325

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:105:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14171 OF 2024

PETITIONER:

            AHAMMED SAHAL,
            AGED 24 YEARS
            S/O. A. ABU,
            RESIDING AT ACHIPRA HOUSE,
            KUNTHIPUZHA, MANNARKKAD POST,
            MANNARKKAD-L, PALAKKAD, KERALA, PIN - 678582

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:106:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14175 OF 2024

PETITIONER:

            ABDUL JABBAR KARINGAPPARA,
            AGED 58 YEARS
            S/O KUNHUTTY HAJI, KARINGAPPARA, KANJIRAM,
            MANNARKKAD-I, PALAKKAD, KERALA, PIN - 678762

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY, NATIONAL HIGHWAY 213,
            MANNARKKAD, MANNARKKAD-1, PALAKKAD DISTRICT, PIN -
            678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:107:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14314 OF 2024

PETITIONER:
            MOIDEEN UNNIKAMMU KALLADI,
            AGED 36 YEARS
            S/O. THE LATE K.P.
            MOIDEENKUTTY UNNIKAMMMU, MUTHAVALLI,
            MANNARKKAD JUMA MASJID, MANNARKKAD P.O.,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:
     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:108:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14375 OF 2024

PETITIONER:

            MUHAMMED,
            AGED 74 YEARS
            S/O. ABDUL KHADER,
            CHOLOTHIL HOUSE, PARASSERY, THENKARA,
            MANNARKKAD, PALAKKAD, KERALA, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:109:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14486 OF 2024

PETITIONER:

            BABU,
            AGED 47 YEARS
            S/O. HAMZA,
            PADUVANPADAM, THENKARA,
            MANNARKKAD, TENKARA, PALAKKAD,
            KERALA, PIN - 678585

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-1, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-1,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:110:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14539 OF 2024

PETITIONER:
            KUNTHIPUZHA MAHALLU COMMITTEE,
            AGED 60 YEARS
            MANNARKKAD COLLEGE P.O., PALAKKAD DISTRICT,
            REPRESENTED BY SECRETARY,
            ABDUL RAHIMAN K.C.,
            S/O. SYEDALAVI MUSLIYAR,
            KOOMANCHERI HOUSE, KUNTHIPUZHA,
            MANNARKKAD P.O., PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:111:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14560 OF 2024

PETITIONER:

            ABDUKUTTY,
            AGED 67 YEARS
            S/O. HAMZA, CHOLOTHIL HOUSE,
            THENKARA P.O., MANNARKKAD,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL

OTHER PRESENT:
            ADV. DEEPA.K.R, SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:112:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14698 OF 2024

PETITIONERS:

     1      KHALID,
            AGED 72 YEARS
            S/O.KUNJAMMU,
            PALOTH HOUSE, KUNTHIPUZHA,P.O.,
            MANNARKKAD-1,PALAKAKD DISTRICT, PIN - 678582

     2      ABDUL HAMEED K.V,
            AGED 66 YEARS
            S/O. ABU,
            KODUVALIL HOUSE, KUNTHIPUZHA,P.O. - MANNARKKAD-I,
            PALAKAKD DISTRICT, PIN - 678582

     3      AIYSHA,
            AGED 84 YEARS
            W/O.ABU, KODUVALIL HOUSE, KUNTHIPUZHA,
            P.O. - MANNARKKAD - I,
            PALAKAKD DISTRICT, PIN - 678582

     4      FAZIL K.V,
            AGED 37 YEARS
            S/O. BASHEER,
            KODUVALIL HOUSE, KUNTHIPUZHA,
            P.O. - MANNARKKAD-I,
            PALAKAKD DISTRICT, PIN - 678582

     5      ASIF BASHEER K.V,
            AGED 30 YEARS
            W/O. ADHNAN, KODUVALIL HOUSE,
            KUNTHIPUZHA, P.O. - MANNARKKAD - I,
            PALAKAKD DISTRICT, PIN - 678582
     6      AFSAR BASHEER K.V,
            AGED 28 YEARS
            S/O. BASHEER,
            KODUVALIL HOUSE, KUNTHIPUZHA,
            P.O. - MANNARKKAD-I,
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:113:-


            PALAKAKD DISTRICT, PIN - 678582
     7      FAREEDHA K.V,
            AGED 35 YEARS
            W/O.SAHIR, KODUVALIL HOUSE,
            KUNTHIPUZHA, P.O.-MANNARKKAD-I,
            PALAKAKD DISTRICT, PIN - 678582
     8      ARIFA K.V,
            AGED 30 YEARS
            S/O.BASHEER, KODUVALIL HOUSE,
            KUNTHIPUZHA, P.O. - MANNARKKAD - I,
            PALAKAKD DISTRICT, PIN - 678582
     9      AMINA,
            AGED 60 YEARS
            W/O. BASHEER, KODUVALIL HOUSE,
            KUNTHIPUZHA, P.O. - MANNARKKAD - I,
            PALAKAKD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,
     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:114:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14764 OF 2024

PETITIONER:

            MANNARGHAT MUSLIM ORPHANAGE COMMITTEE,
            MANNARKKAD P.O. PALAKKAD DISTRICT,
            REPRESENTED BY ITS SECRETARY,
            MUHAMMED SHEREEF P,
            S/O. MOIDEEN, PAZHERI PLAZA,
            COURT JUNCTION, THENKARA P.O.
            MANNARKKAD P.O, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I, PALAKKAD
            DISTRICT, PIN - 678582
     3      THE CHAIRMAN,MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I, PALAKKAD
            DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:115:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14840 OF 2024

PETITIONER:

            MANBAUL ULOOM SECONDARY MADRASSA,
            REG.NO.324, KUNTHIPUZHA,
            MANNARKKAD P.O., PALAKKAD DISTRICT,
            REPRESENTED BY SECRETARY
            MOHAMMED SHAMEER, S/O. ABU,
            AGED 39 YEARS, PIN - 678582
            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:116:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 14866 OF 2024

PETITIONER:

            SHAREEF N.,
            AGED 47 YEARS
            S/O. VEERAN HAJI, NALAKATH HOUSE,
            BHEEMANAD, KOTTOPPADAM-I,
            PALAKKAD DISTRICT, PIN - 678601

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGH WAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY, NATIONAL HIGHWAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:117:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 15081 OF 2024

PETITIONER:

            VAHEEDA.,
            AGED 51 YEARS
            W/O. RASHEED,
            PARAKKAL HOUSE, KODATHIPADI,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY.,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY.,
            MANNARKKAD MUNICIPALITY,NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN.,
            MANNARKKAD MUNICIPALITY,NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:118:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 15124 OF 2024

PETITIONER:

            RAMESH.,
            AGED 52 YEARS
            S/O. T. UNNIKRISHNAN NAIR,
            POORNIMA, NAYADIKUNNU,
            PERIMBADARI, MANNARKKAD- I,
            PALAKKAD DISTRICT, PIN - 678762

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY.,
            MANNARKKAD MUNICIPALITY,NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,NATIONAL HIGHWAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:119:-




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 16453 OF 2024

PETITIONER:

            T.K. NAINAR,
            AGED 42 YEARS
            S/O HAMSA,
            THIRUTHIKUNNAL HOUSE, MANNARKAD -I VILLAGE,
            MANNARKAD TALUK, PERIMBADARI DESOM,
            PERIMBADARI P.O., PALAKKAD DISTRICT - 678762
            REPRESENTED BY POWER OF ATTORNEY HOLDER
            DILSHADA,
            AGED 42 YEARS,
            W/O T.K. NAINAR,
            THIRUTHIKUNNAL HOUSE, MANNARKAD -I VILLAGE,
            MANNARKAD TALUK, PERIMBADARI DESOM,
            PERIMBADARI P.O., PALAKKAD DISTRICT, PIN - 678762

            BY ADVS.
            ANAND KALYANAKRISHNAN
            C.DHEERAJ RAJAN


RESPONDENTS:

     1      STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY,
            DEPARTMENT OF LOCAL SELF GOVERNMENT, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     2      MANNARKAD MUNICIPALITY.,
            MUNICIPAL ADMINISTRATION OFFICE,
            NATIONAL HIGHWAY 213, MANNARKAD-I, PALAKKAD
            REPRESENTED BY ITS SECRETARY, PIN - 678582

     3      SECRETARY,MANNARKAD MUNICIPALITY,
            MUNICIPAL ADMINISTRATION OFFICE,
            NATIONAL HIGHWAY 213, MANNARKAD-I,
            PALAKKAD, PIN - 678582
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:120:-


            BY ADV. P.R.VENKATESH,
            STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R.,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:121:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 19300 OF 2024

PETITIONER:

            MP MOHAMED SAHEED,
            AGED 64 YEARS
            S/O MOHAMMED,
            MANGADAMPARAMBIL, PERIMBADARI,
            PERIMBADARI P.O., MANNARKKAD-I,
            PALAKKAD, PIN - 678762

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:122:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 19473 OF 2024

PETITIONER:

            MOIDUTTY,
            AGED 45 YEARS
            S/O. HYDROS NANAYATHU KURUVAYIL,
            NANATH HOUSE, ONNAM MILES, PERIMBADARI, P.O.
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678762

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY,MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:123:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 19834 OF 2024

PETITIONER:
            P. BADRINARAYANAN,
            AGED 64 YEARS
            S/O. T.V. PADMANABHAN,
            THEKKEPPURATHIL BAVISHKA NIVAS,
            VAISYAL STREET, MANNARKKAD P.O.,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY
     2      THE SECRETARY,MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I, PALAKKAD
            DISTRICT, PIN - 678582
     3      THE CHAIRMAN,MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD-I, PALAKKAD
            DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:124:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 20093 OF 2024

PETITIONER:
            K.M. ASSAINAR HAJI,
            AGED 68 YEARS
            S/O. MOIDU,
            KARINGATHODI HOUSE,POTTASSERI,
            P.O. - VIYYAKURUSI,
            PALAKKAD DISTRICT, PIN - 678593

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:

            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
 25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 THE SAME DAY DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:125:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 20318 OF 2024

PETITIONERS:
     1      MUHAMMED K,
            AGED 77 YEARS
            S/O. ALAVI, KAVUNDATH HOUSE,
            ARAYANKODE, THENKARA - P.O.,
            MANNARKKAD-II, PALAKKAD DISTRICT, PIN - 678582
     2      KAVUNDATH HAMZA,
            AGED 72 YEARS, S/O. ALAVI,
            KAVUNDATH HOUSE, TIPPU NAGAR, P.O. -
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582
            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            SANIYA C.V.

RESPONDENTS:
     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,
     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
     3      THE CHAIRMAN, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I, PALAKKAD
            DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:126:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 21492 OF 2024
PETITIONER:

            RASEENA,
            AGED 33 YEARS
            W/O SHAFEEK,PUTHUKKUDI HOUSE,
            PONMUDAM P.O, PONMUDAM, SUB DISTRICT TIRUR,
            MALAPPURAM, KERALA, PIN - 676106

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:127:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 21579 OF 2024
PETITIONER:

            RASEEMA,
            AGED 33 YEARS
            C/O SUBAIR M,
            MACHINGAL HOUSE, KOTTAKKAL P.O,
            KOTTAKKAL, MALAPPURAM, KERALA, PIN - 676503

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:128:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 21713 OF 2024
PETITIONER:

            SUBAIDA,
            AGED 60 YEARS
            W/O POCKER HAJI UP HOUSE,
            NEDIYIRUPPU PO, MILLUMPADI, NEDIYIRIPPU,
            MALAPPURAM, KERALA, PIN - 673638

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:129:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 21787 OF 2024
PETITIONER:

            MAJUDUDHEEN,
            AGED 35 YEARS
            S/O SUBAIDA, UP HOUSE,
            NEDIYIRUPPU P.O, MILLUMPADI,
            NEDIYIRUPPU, KONDOTTI, MALAPPURAM,
            KERALA, PIN - 673638

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL



RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:130:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 21891 OF 2024

PETITIONER:

            MUHAMMED SHAFI,
            AGED 37 YEARS
            S/O U.P. POCKER HAJI U.P HOUSE,
            MUSLIYARANGADI, NEDIYIRUPPU,
            MALAPPURAM, KERALA, PIN - 673638

            BY ADVS.
            M.P.SHAMEEM AHAMED
            AKHIL PHILIP MANITHOTTIYIL
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:131:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 22152 OF 2024

PETITIONERS:

     1      P. SREENIVASAN,
            S/O. T.V. PADMANABHAN CHETTIAR,
            AGED 67 YEARS
            MUNIYAPPA ILLOM, VAISYAL STREET,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     2      S. RANGANAYAKI,
            AGED 63 YEARS
            W/O. P. SREENIVASAN,
            MUNIYAPPA ILLOM, VAISYAL STREET,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

     3      AMARESH P.S,
            AGED 59 YEARS
            S/O. P. SREENIVASAN,
            MUNIYAPPA ILLOM, VAISYAL STREET,
            MANNARKKAD - I, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            DEVI P.
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582
                                                     2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:132:-


     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:133:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 23254 OF 2024
PETITIONER:

            MUSTHAFA,
            AGED 54 YEARS
            S/O. MUHAMED MUSLIYAR,
            THARAYIL HOUSE, MAKKARAPARAMBU POST,
            MALAPPURAM DISTRICT, PIN - 676507

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            DEVI P.
            SANIYA C.V.
RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY,

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD-I, PALAKKAD
            DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 THE SAME DAY DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:134:-




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 23691 OF 2024

PETITIONER:

     1      P.K. MUHAMMED KUTTY HAJI,
            AGED 74 YEARS
            S/O. PUDUKKUDI BEERAN,
            PUDUKKUDI HOUSE, PONMUNDAM P.O.
            STAGEPADI, MALAPPURAM, PIN - 676106

     2      SULAIKHA,
            AGED 67 YEARS
            W/O MUHAMMED KUTTY HAJI,
            PUDUKKUDI HOUSE, PONMUNDAM P.O.,
            STAGEPADI, MALAPPURAM, PIN - 676106

     3      JAMEELA PARAKUNNATH,
            AGED 60 YEARS
            W/O MUHAMMED KUTTY HAJI,
            PUDUKKUDI HOUSE, PONMUNDAM P.O.,
            STAGEPADI, MALAPPURAM, PIN - 676106

     4      HAMZA,
            AGED 37 YEARS
            S/O. P. K. MUHAMMED KUTTY HAJI,
            PUDUKKUDI HOUSE, PONMUNDAM P.O.,
            STAGEPADI, MALAPPURAM, PIN - 676106

     5      UMMER,
            AGED 38 YEARS
            S/O. P. K. MUHAMMED KUTTY HAJI,
            PUDUKKUDI HOUSE, PONMUNDAM P.O.,
            STAGEPADI, MALAPPURAM, PIN - 676106

     6      SHAFEEK PUTHUKKUDI,
            AGED 40 YEARS
            S/O. P. K. MUHAMMED KUTTY HAJI,
            PUDUKKUDI HOUSE, PONMUNDAM P.O.,
            STAGEPADI, MALAPPURAM, PIN - 676106
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:135:-


     7      BUSHRA PANDIKADAVATH,
            AGED 45 YEARS
            D/O. P. K. MUHAMMED KUTTY HAJI,
            PANDIKADAVATH HOUSE, KARATHODU,
            URAKAM, MELMURI, MALAPPURAM, PIN - 676519

     8      BASEENA,
            AGED 44 YEARS
            W/O MUHAMMED JAMSHEER,
            PALANTHODI HOUSE, CHERANI,
            KARUVAMBRAM P.O., EDAVANNA
            MALAPPURAM, PIN - 676123

     9      NISAR PUTHUKKUDI,
            AGED 42 YEARS
            S/O. P. K. MUHAMMED KUTTY HAJI,
            PUDUKKUDI HOUSE, PONMUNDAM P.O., S
            TAGEPADI, MALAPPURAM, PIN - 676106

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            DEVI P.
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213,
            MANNARKKAD-I, PALAKKAD DISTRICT,
            REPRESENTED BY SECRETARY, PIN - 678582

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN,
            MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:136:-



OTHER PRESENT:
            ADV. DEEPA.K.R.,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                     2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:137:-




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 24145 OF 2024

PETITIONER:

            MOHAMMEDKUTTY,
            AGED 66 YEARS
            S/O MOIDU,
            PARAPURATH, THEKKANKTTUR P.O,
            HAKAKKAD VILLAGE, KALPAKANCHERI,
            MALAPPURAM DISTRICT, PIN - 676551

            BY ADVS.
            JAMSHEED HAFIZ
            T.S.SREEKUTTY


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            MANNARKKAD P O, MALAPPURAM DISTRICT, PIN - 678582

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY,
            MANNARKKAD PO, MALAPPURAM DISTRICT, PIN - 678582

    3*      STATE OF KERALA,
            REPRESENTED BY SECRETARY,
            DEPARTMENT OF REVENUE,
            SECRETARIAT,THIRUVANANTHAPURAM 695001
     *      [IMPLEADED AS ADDL. R3 AS PER         THE   ORDER   DATED
            09.07.2024 IN IA 1/24 IN THE WPC

            BY ADV. P.R.VENKATESH,
            STANDING COUNSEL
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:138:-



OTHER PRESENT:

            ADV. DEEPA.K.R.,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:139:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 24783 OF 2024

PETITIONERS:

     1      FATHIMA,
            AGED 59 YEARS
            W/O. P. UMMER,
            PODUVACHOLA HOUSE,
            KUMARAMPUTHUR, MANNARKKAD,
            PALAKKAD DISTRICT,
            REPRESENTED BY POWER OF ATTORNEY HOLDER
            P. UMMER, AGED 68, YEARS,
            S/O. LATE KUNHEEN PODUVACHOLA HOUSE,
            KUMARAMPUTHUR, MANNARKKAD,
            PALAKKAD, PIN - 678582
     2      NIYAS UMMER,
            AGED 40 YEARS
            S/O. P UMMER,
            PODUVACHOLA HOUSE,KUMARAMPUTHUR,
            MANNARKKAD, PALAKKAD DISTRICT,
            REPRESENTED BY POWER OF ATTORNEY HOLDER
            P UMMER, AGED 68 YEARS,
            S/O LATE KUNHEEN
            PODUVACHOLA HOUSE,
            KUMARAMPUTHUR,MANNARKKAD, PALAKKAD, PIN - 678582
     3      NIHAL UMMER,
            AGED 35 YEARS
            S/O. P UMMER,
            PODUVACHOLA HOUSE,KUMARAMPUTHUR,
            MANNARKKAD, PALAKKAD DISTRICT,
            REPRESENTED BY POWER OF ATTORNEY HOLDER
            P. UMMER, AGED 68 YEARS,
            S/O. LATE KUNHEEN, PODUVACHOLA HOUSE,
            KUMARAMPUTHUR, MANNARKKAD, PALAKKAD, PIN - 678582

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            DEVI P.
            SANIYA C.V.
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:140:-




RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD -I, PALAKKAD
            DISTRICT, REPRESENTED BY SECRETARY, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

    4*      THE STATE OF KERALA
            REPRESENTED BY SECRETARY, LOCAL SELF GOVERNMENT
            (R.C) DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM - 695 001
     *      [IS IMPLEADED AS ADDITIONAL 4TH RESPONDENT PER ORDER
            DATED   17.03.2025   IN    I.A.NO.1/2025   IN   W.P.
            (C).NO.24783/2024].
            BY ADV. P.R.VENKATESH, STANDING COUNSEL


OTHER PRESENT:

            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:141:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 25342 OF 2024

PETITIONER:

            ALI HAJI,
            AGED 65 YEARS
            S/O.MOIDU,
            PARAPURATH, THEKKANKOTTUR P.O,
            THAKAKKAD VILLAGE, KALPAKANCHERI,
            MALAPPURAM DISTRICT, PIN - 676551

            BY ADVS.
            JAMSHEED HAFIZ
            T.S.SREEKUTTY


RESPONDENTS:

     1      THE STATE OF KERALA,
            REPRESENTED BY THE PRINCIPAL SECRETARY TO
            GOVERNMENT, REVENUE DEPARTMENT, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
     2      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY, MUNICIPAL
            ADMINISTRATION OFFICE, MANNARKKAD P.O, PALAKKAD
            DISTRICT, PIN - 678582

     3      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            MUNICIPAL ADMINISTRATION OFFICE, MANNARKKAD P,O,
            PALAKKAD DISTRICT, PIN - 678582
            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:142:-


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 25396 OF 2024

PETITIONER:

            MOIDHEENKUTTY HAJI,
            AGED 72 YEARS
            S/O.MOIDU,
            PARAPURATH, THEKKANKOTTUR P.O,
            THAKAKKAD VILLAGE, KALPAKANCHERI,
            MALAPPURAM DISTRICT, PIN - 676551

            BY ADVS.
            JAMSHEED HAFIZ
            T.S.SREEKUTTY


RESPONDENTS:

     1      THE STATE OF KERALA,
            REPRESENTED BY THE PRINCIPAL SECRETARY TO
            GOVERNMENT, REVENUE DEPARTMENT, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     2      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY, MANNARKKAD P.O.,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, MANNARKKAD P.O,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER
         THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:143:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 26269 OF 2024

PETITIONER:

            SURESH.N.,
            AGED 57 YEARS
            S/O.ACHUTHAN NAIR,
            VALIYATTIL HOUSE, KOTTAPPURAM PO,
            PALAKKAD, PIN - 679513

            BY ADVS.
            K.MOHANAKANNAN
            A.R.PRAVITHA


RESPONDENTS:

     1      MANNARKKAD MUNICIPALITY,
            MANNARKKAD (PO), PALAKKAD, PIN - 679582
            REPRESENTED BY ITS SECRETARY

     2      THE SECRETARY,
            MANNARKKAD MUNICIPALITY, MANNARKKAD (PO),
            PALAKKAD, PIN - 678582

     3      THE MUNICIPAL COUNCIL,
            MANNARKKAD MUNICIPALITY, MANNARKKAD (PO),
            PALAKKAD, REPRESENTED BY ITS CHAIRMAN, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL

OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:144:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947

                        WP(C) NO. 26821 OF 2024

PETITIONERS:

     1      ZARINA,
            AGED 40 YEARS
            W/O. SARFRAZ NAWAZ,
            THE PARYS, HAJIYAR PALLI P.O,
            URAKAM, MALAPPURAM DISTRICT,
            REPRESENTED BY POWER OF ATTORNEY HOLDER
            AZEES K, AGED 56 YEARS,
            S/O. KOLANI MUHAMMED, KOLANI HOUSE,
            CHOORIYODE, THACHAMPARA P.O.
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 676519

     2      SHABNA,
            AGED 35 YEARS
            W/O. JAHIR ALI ABDUL HAMEED,
            VARIANGATTIL HOUSE, THACHAPARA P.O.,
            PALAKKAD DISTRICT,
            REPRESENTED BY POWER OF ATTORNEY HOLDER
            AZEES K, AGED 56 YEARS, S/O.KOLANI MUHAMMED,
            KOLANI HOUSE, CHOORIYODE,THACHAMPARA P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678593

     3      NASREEN,
            AGED 31 YEARS
            W/O. MUHAMED ASLAM HUSEIN PUTHANKOT,
            KUTTATTU PARAMBIL, VARIANGATTIL HOUSE,
            THACHAPARA P.O., PALAKKAD DISTRICT,
            REPRESENTED BY POWER OF ATTORNEY HOLDER
            AZEES K, AGED 56 YEARS, S/O.KOLANI MUHAMMED,
            KOLANI HOUSE, CHOORIYODE, THACHAMPARA P.O.,
            MANNARKKAD, PALAKKAD DISTRICT, PIN - 678593

            BY ADVS.
            VINOD MADHAVAN
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:145:-


            M.V.BOSE
            DEVI P.
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT,PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY,MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:146:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 33706 OF 2024

PETITIONER:

            UP ASHRAF @ MUHAMMED ASHRAF,
            AGED 43 YEARS
            ULLATTUPARAMBIL HOUSE, VIA TIRURANGADI,
            PUKAYUR KUNNATH, OLAKARA POST,
            MALAPPURAM, KERALA, PIN - 676306

            BY ADVS.
            M.P.SHAMEEM AHAMED
            DANIYA RASHEED PALLIYALIL


RESPONDENTS:

     1      MANNARKKAD MUNCIPALITY,
            REPRESENTED BY ITS SECRETARY,
            NATIONAL HIGHWAY 213, MANNARKKAD,
            MANNARKKAD-I, PALAKKAD DISTRICT, PIN - 678582

     2      THE SECRETARY, MANNARKKAD MUNCIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD, MANNARKKAD-I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:147:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 34824 OF 2024

PETITIONERS:

     1      MURALEEDHARAN P.K.,
            AGED 51 YEARS
            S/O. THE LATE KUMARAN P.
            PARAKKOTTIL HOUSE, KOTTAPPURAM P.O.,
            KARIMPUZHA, SREEKRISHNAPURAM VIA,
            OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN - 679513

     2      P.K. SUDHEER,
            AGED 56 YEARS
            S/O. THE LATE KUMARAN P.,
            PARAKKOTTIL HOUSE, KOTTAPPURAM P.O.,
            KARIMPUZHA, SREEKRISHNAPURAM VIA,
            OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN - 679513

     3      BEENA P.K.,
            AGED 58 YEARS
            D/O. THE LATE KUMARAN P., SEETHA BHAVAN,
            KRISHNAKANTHI COLONY, PUTHUR, PALAKKAD DISTRICT, PIN
            - 678001

     4      BIJILA P.K
            AGED 54 YEARS
            D/O. THE LATE KUMARAN P.,
            1/3816, NANDANAM, ERANHIPALAM P.O.,
            KACHERI, KOZHIKODE DISTRICT, PIN - 673006

            BY ADVS.
            VINOD MADHAVAN
            M.V.BOSE
            DEVI P.
            SANIYA C.V.


RESPONDENTS:

     1      THE MANNARKKAD MUNICIPALITY,
                                                      2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:148:-


            NATIONAL HIGH WAY 213,
            MANNARKKAD - I, PALAKKAD DISTRICT,   PIN - 678582
            REPRESENTED BY SECRETARY

     2      THE SECRETARY, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGH WAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

     3      THE CHAIRMAN, MANNARKKAD MUNICIPALITY,
            NATIONAL HIGHWAY 213, MANNARKKAD - I,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R., SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:149:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 37339 OF 2024

PETITIONERS:

     1      BUSHARA A.P.,
            AGED 54 YEARS
            W/O. P.K. ABDUL KHADER,
            POLLAKKUNNAN HOUSE, NELLIPUZHA,
            ARAKKURISSI DESOM, ARAKKURISSI P.O.,
            MANNARKADU, PALAKKAD DISTRICT, PIN - 678582

     2      DR. BINCY P.K. ,
            AGED 35 YEARS
            D/O. P.K. ABDUL KHADER,
            POLLAKKUNNAN HOUSE, NELLIPUZHA,
            ARAKKURISSI DESOM, ARAKKURISSI P.O.,
            MANNARKADU, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            S.RANJIT (K/250/1999)
            GOKUL DAS V.V.H.
            BINU JOHN
            ABHILASH BHASKAR


RESPONDENTS:

     1      STATE OF KERALA,REPRESENTED
            BY ITS PRINCIPAL SECRETARY,
            LOCAL SELF GOVERNMENT DEPARTMENT,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

     2      MANNARKKAD MUNICIPALITY ,
            REPRESENTED BY ITS SECRETARY,
            MUNICIPAL OFFICE, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, MANNARKKAD P.O.,
            PALAKKAD DISTRICT, PIN - 678582

     3      SECRETARY, MANNARKKAD MUNICPALITY
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:150:-


            MUNICIPAL OFFICE, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, MANNARKKAD P.O.,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH,
            STANDING COUNSEL
OTHER PRESENT:
            ADV. DEEPA.K.R.,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:151:-



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 10TH DAY OF APRIL 2025 / 20TH CHAITHRA, 1947
                        WP(C) NO. 37752 OF 2024

PETITIONER:

            P.K. ABDUL KHADER,
            AGED 58 YEARS
            S/O. HAMSAKUTTY HAJI,
            POLLAKKUNNAN HOUSE, NELLIPUZHA,
            ARAKKURISSI DESOM, ARAKKURISSI P.O.,
            MANNARKADU, PALAKKAD DISTRICT, PIN - 678582

            BY ADVS.
            S.RANJIT (K/250/1999)
            GOKUL DAS V.V.H.
            BINU JOHN
            ABHILASH BHASKAR


RESPONDENTS:

     1      STATE OF KERALA,REPRESENTED
            BY ITS PRINCIPAL SECRETARY,
            LOCAL SELF GOVERNMENT DEPARTMENT,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

     2      MANNARKKAD MUNICIPALITY,
            REPRESENTED BY ITS SECRETARY,
            MUNICIPAL OFFICE, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, MANNARKKAD P.O.,
            PALAKKAD DISTRICT, PIN - 678582

     3      SECRETARY, MANNARKKAD MUNICPALITY ,
            MUNICIPAL OFFICE, NATIONAL HIGHWAY 213,
            MANNARKKAD - I, MANNARKKAD P.O.,
            PALAKKAD DISTRICT, PIN - 678582

            BY ADV. P.R.VENKATESH, STANDING COUNSEL
                                                    2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                    -:152:-



OTHER PRESENT:
            ADV. DEEPA.K.R.,
            SPECIAL GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.03.2025, ALONG WITH WP(C).41274/2022 AND CONNECTED CASES,
THE COURT ON 10.04.2025 DELIVERED THE FOLLOWING:
                                                                 2025:KER:31153
 W.P.(c).No.41274 of 2022 & connected cases

                                     -:153:-


                      BECHU KURIAN THOMAS, J.
           -----------------------------------------------------------
                        W.P.(C) No. 41274 of 2022,
                W.P.(C) Nos.8856, 10139, 12256 &12579 of 2025,
          W.P(C).Nos.9550, 9535, 9545, 9555, 9743, 9763, 9812, 9829,
          9903, 9927, 9988, 9993, 10102, 10124, 10268,10494, 10616,
        10625, 10668, 10713, 10718, 10741, 10801, 11641, 11657, 11722,
        11783, 11910, 11936, 11998, 12015, 12093, 12135, 12175, 12201,
        12257, 12309, 12318, 12326, 12327, 12356, 12402, 12406, 12409,
        12438, 12464, 12478, 12535, 12536, 12548, 12601, 12606, 12657,
        12661, 12678, 12692, 12710, 12713, 12830, 12839, 12871, 13038,
        13102, 13198, 13206, 13246, 13439, 13598, 13646, 13791, 13793,
        13827, 13870, 13899, 13914, 13976, 13987, 14016, 14050, 14083,
        14170, 14171, 14175, 14314, 14375, 14486, 14539, 14560, 14698,
        14764, 14840, 14866, 15081, 15124, 16453, 19300, 19473, 19834,
        20093, 20318, 21492, 21579, 21713,21787, 21891, 22152, 23254,
        23691, 24145, 24783, 25342, 25396, 26269,26821, 33706, 34824,
                           37339 and 37752 of 2024.
           -----------------------------------------------------------
                    Dated this the 10th day of April, 2025


                             COMMON JUDGMENT

Petitioners in all these writ petitions are owners of buildings situated in Mannarkkad Municipality. They challenge the demand notices issued to them, demanding property tax. Directions are also sought to declare the demand of tax and penal interest imposed on them as being without authority of law. Several writ petitions have been filed challenging the assessment of property tax in various Municipalities carried out under the Kerala Municipality Act, 1994 (for short 'the Act'). This batch of writ petitions relate to the demand notices issued to building owners in Mannarkkad Municipality, which was upgraded to Municipality only in 2015.

2. Petitioners in W.P.(C) No.9903/2024 and W.P(C) 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:154:- No.9993/2024 are owners of buildings situated within the limits of Mannarkkad Municipality and they had paid property tax for various periods as per the earlier method of assessment. In the meanwhile, Municipality imposed property tax retrospectively from 2016-17, contrary to a decision taken by the Council. While some of the writ petitioners challenge the demand notices issued to them apart from directions to accept property tax at the revised rate only from 2023-24 onwards, some others have questioned the very revision of tax itself.

Since the remaining writ petitions are either challenging the demand notices issued or the revision of tax, the details are not being narrated here.

3. In W.P.( C) No. 10139 /2025, the relief claimed is different.

Petitioner in that writ petition has challenged a Government Order dated 18-05-2024, cancelling Decision No. 17/17 dated 16-09-2023 and Decision No.1/1 dated 04-10-2023 of the Mannarkkad Municipality.

According to the petitioner, the Municipality had by Decision No.17/17, decided to levy the revised property tax only with effect from 2020-21 onwards. However, the Secretary of the Municipality raised an objection against the said decision and sought a review of the matter. The Council of the Municipality reconsidered the matter and as per Decision No.1/1 dated 04-10-2023, decided to stick to the decision already taken. Thereafter the Secretary forwarded the resolution of the Municipality as per section 49 of the Act to the Government. However, 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:155:- since there was no response from the Government, the Secretary issued an Order dated 02.11.2023 levying property tax on revised rates, as decided by the Council.

4. Subsequently, petitioner learnt that the Government cancelled the resolutions passed by the Municipality by a belated order.

Petitioners contend that the Government lacks authority to cancel the resolutions since Government had not responded within a period of 15 days as per the second proviso to section 49(1)(b) of the Act.

Thereafter, when the Municipality started issuing demand notices at revised rates for years prior to 2020-21, petitioner has approached this Court through the writ petition. The petitioner contends that the demand notices are barred under Section 539 of the Act. Petitioner also contended that the revision of rates and assessment of tax are without following the procedure prescribed under the Act and Rules.

5. In the counter affidavit filed by the respondents, it is averred that, after the Mannarkkad Municipality came into being in 2015, a decision was taken by the Municipality on 19.09.2016, as per Resolution No.7 to implement the amended provisions of section 233 of the Act and the Rules thereon in the Municipality and to levy property tax on the basis of plinth area. After the upgradation of the Grama Panchayat into a Municipality, the process of verification of the buildings for the purpose of assessing the plinth area was a time consuming process due to insufficient staff. Pursuant to section 233 of 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:156:- Act, the Kerala Municipality (Property Tax, Service Cess and Surcharge) Rules, 2011 (hereinafter referred to as 'the Rules') came into force on 14.01.2011, and the minimum and maximum limits of rates of basic property tax were also notified by an order of the same date. Though the work for effecting change of property tax as per plinth area commenced in the Municipality on 12.11.2018, the same came to a standstill until a new Council took charge and the entire work of collecting data was completed by 2023 and demand notices were issued.

6. While so, the Municipality had, by a resolution dated 16.09.2023, resolved to restrict the period of demand from 2020-21 onwards and waived the demands for the period from 2016-17 to 2019-

20. Subsequently, in exercise of the powers under section 49(b) of the Act, the Secretary disagreed with the resolution stating that it is contrary to the direction of the Government Order dated 06.03.2019.

Despite the disagreement, the Municipality again resolved on 04.10.2024 to maintain its stance of collecting property tax only from 2020-21. Thereafter the Secretary initiated steps to recover the property tax with effect from 2020-21, as per its proceedings dated 02.11.2023. In the meantime, the Government had, by an order dated 18.05.2024, revoked the resolution of the Municipality to charge property tax from a date subsequent to 01.04.2016. According to the respondents, the building owners are liable to remit the property tax 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:157:- with effect from 01.04.2016, in view of the Government Order.

7. On 02.11.2024, a learned Single Judge of this Court had directed the Municipalities to file affidavits. Pursuant to the above direction, an affidavit has been filed by the second respondent stating that the Secretary informed the public regarding the revision of rate of property tax for each kind of building in the municipal area as per a draft notification published in the Malayala Manorama daily produced as Ext.R1(e) dated 30-07-2016 and that the assessment of buildings were conducted in accordance with the Rules and property tax has been fixed in accordance with Ext.R1(e) and R1(l) following the procedure contemplated under the Rules.

8. I have heard Sri. Vinod Madhavan, Sri. Shameem Ahmed, Sri. Gokuldas V.V and other learned Counsel on behalf of the petitioners while Sri. P.R Venkatesh, the learned Standing Counsel for the respondent Municipality and Smt. K Deepa, the learned Government Pleader argued on behalf of the respondents.

9. The issues that arise for consideration are:

(i). What is the mode of assessment contemplated under section 233 of the Act as well as the Rules thereon?
(ii). Whether there are any non-compliances by Mannarkkad Municipality with the requirements of law in levying property tax and if so, whether such non-compliance would affect the levy and the consequential demand?
(iii) Whether the power under section 282 of the Act can be 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:158:- exercised to levy property tax from 2016-17 onwards?
(iv) Whether the demand notices issued in the instant cases are barred by limitation?
(v) Whether the Government Order dated 18-05-2024, cancelling resolution No. 17 dated 16-09-2023 and resolution No. 1 dated 04-10-2023 is valid?

The above issues are dealt with separately as below.

Issue No. (i). What is the mode of assessment contemplated under section 233 of the Act as well as the Rules thereon?

10. For easier comprehension, the different stages and steps in fixing the annual property tax of a building in a Municipality are narrated below:

Stage 1. Fixing the basic property tax.
1. Government to fix the minimum and maximum limits of rates of basic property tax for one square metre of plinth area for the different categories of buildings and notify the date that it shall come into force. [See Sec.233(2)]
2. Municipality to inform the public through publication in the notice board and in a newspaper about the Council's intention to fix the basic property tax and invite objections. [See Sec. 233(3) and Rule 4(2)].
3. Fix the rates of basic property tax for each category or sub-category of buildings by a resolution of the Municipal Council. [See Sec.233(3) and Rule 4(1)]
4. The final rates of basic property tax fixed by the Council, including the date of commencement and period of operation shall be published on the noticeboard of the office of Municipality and in two newspapers. [See 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:159:- Sec.233(3) and Rule 4(4)]
5. Government to notify the date on which the rates of the basic property tax fixed by the Council shall come into force. [See Sec. 233(5)].
6. Classify the Municipality into prime zones, secondary zones and tertiary zones and publish a notice inviting objections to such classification. [See Rule 7(1)].
7. Finalise the zones after examining the objections and publish them on the notice board of the Municipality. [See Rule 7(3)]
8. Classify the roads and pathways within the Municipality as roads having a width of 5 m and more/less than 5 m, apart from pathways with a width of 1.5 m or less. [See Rule 8].
9. Assess the basic property tax of a building by multiplying the basic rate of property tax with the plinth area of the building. [See Sec.233(6) and Rule 5(2) ].

Stage 2. Assessment of Annual Property Tax.

1. A public notice in Form-1 shall be published by the Municipality, containing the details helpful to the owners to assess the tax by themselves and a summary of the said notice shall be published in two newspapers, requesting the owners of the buildings to submit a tax return. [See Sec.233(10) and Rule 10].

2. The return shall be filed in Form-2, and a model of the form shall be published on the Municipality's noticeboard. [See Sec.233(11) and Rule 11].

3. The Secretary or authorised Officer shall conduct an inquiry/site inspection and assess the property tax by 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:160:- recording the details of the building in the property tax assessment register. [See Sec.233(13) and Rule 12].

4. After the particulars of assessment are recorded in the property tax assessment register and in the demand register, a demand notice shall be issued to each owner of the building [See Sec.233(13) and Rule 14].

5. While assessing the property tax, deductions/additions to the basic property tax shall be carried out on the basis of Schedules to Rule 6. [See Sec.233(7) and Rule 9].

11. It is relevant to mention that there are no deductions or additions provided for buildings in the prime zone, while a deduction of 10% and 20% are provided for buildings in the secondary and tertiary zones respectively. Buildings on the sides of roads having a width of less than 1½ m are to be given 10% deduction and those with no public way facility with a 20% deduction. Buildings with low type roofs like those constructed with tiles, sheets, palm leaf or grass have to be given 10% deduction, while those with concrete roofs will have no deductions. Buildings between 10 and 25 years of age ought to be given a deduction of 10% while those between 25 and 50 years are entitled to a deduction of 20% and buildings of 50 years and more with a deduction of 50%. Notwithstanding the above entitlement for deductions, the total of deductions shall not exceed 75% of the basic property tax. The above mode provided in the schedules of Rule 6 is to be adopted while fixing the annual property tax of a building in the 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:161:- Municipality.

Issue No.(ii). Whether there are any non-compliances by Mannarkkad Municipality with the requirements of law in levying property tax and if so, whether such non-compliance would affect the levy and the consequential demand?

12. In the decision in Municipal Council Khurai and Another v. Kamal Kumar and Another, [AIR 1965 SC 1321], it has been held that "Under Art.265 of the Constitution no tax shall be levied or collected except by authority of law. This clearly implies that the procedure for imposing the liability to pay a tax has to be strictly complied with. Where it is not so complied with, the liability to pay the tax cannot be said to be according to law." The procedure adopted by the Municipality in fixing the basic property tax and in assessing the annual property tax has to be analysed in the light of the above principle.

13. It is evident from a perusal of the above stages that appropriate publications will have to be made under rule 4(2) and notification to be issued under rule 4(4) apart from public notice and newspaper publications under rule 10 of the Rules. The publication of a public notice containing details helpful to the owners of building to assess the annual property tax themselves provided under Section 233 (10) of the Act as well. Hence these procedures are mandatory.

14. In the instant case, one of the documents produced by the respondent Municipality is Ext.R1(e), which is a notification dated 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:162:- 27.07.2016. A reading of the above notification reveals that Mannarkkad Municipality had invited objections from respective building owners against the proposal to fix the basic property tax. No other document was initially produced. Subsequently, an additional document was produced as Ext.R1(l), which is a newspaper publication dated 11-09-2023. A reading of the above publication reveals that it is a notification under rule 4(4) of the Rules specifying the final rates of basic property tax fixed by the Council. However, the Rules mandate the notification to be published in two newspapers. As per section 522 of the Act every notification, unless otherwise provided, must be published in the Gazette and the Government shall have the power to publish it in any other manner specified by them, instead of the Gazette. The publication in the noticeboard of the Municipality and in two newspapers having circulation in the area as provided in rule 4(4) of the Rules can be regarded as another manner specified by the Government for publication. Hence, such a publication is a mandatory requirement as it is required to be a replacement for a notification in the Gazette.

15. Since fixing of final rates of basic property tax is mandatory, the publication contemplated in rule 4(4) of the Rules in two newspapers apart from publication in the noticeboard of the Municipality are mandatory requirements. This flows out of section 233(10) of the Act as well and is hence a mandatory procedure. There 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:163:- is no material or even any averment, indicating that there was any publication of the notification fixing the basic property tax. There is also no material to indicate that any public notice or publication or even any request was made to the owners to submit returns as per rule 10(2) of the Rules. There is neither any pleading to that effect as well.

16. Though in Sonik Industries, Rajkot v. Municipal Corporation of the City of Rajkot. [AIR 1986 SC 1518], it has been held that the principle of substantial compliance can be adopted in respect of the procedure that is directory, it is evident that rule 4(4) and the public notice under rule 10 of the Rules are mandatory requirements.

17. Apart from the above, in the decision in Subaidabi K.M v. State of Kerala (2024 (2) KLT 450), a learned Single Judge of this Court had, while considering the property tax fixed with respect to buildings in Perinthalmanna and Malappuram Municipalities observed as follows:

"..........Therefore, there is no evidence before this Court to conclude that R.4(2) and R.4(4) are complied in letter and spirit based on Ext.R1(d) and R1(e).
19. After the notification under R.4(2) and R.4(4) of the Rules, 2011, as per R.10, a publication of public notice as to assessment of property tax is necessary. It is the duty of the Secretary to publish a public notice containing the details helpful to the owners of building to assess the basic property tax and annual property tax of the building by 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:164:- themselves. In public notice published under R.10(1), the Secretary shall demand all owners of the building to submit a tax return containing all particulars as to the building before the Secretary or the Officer authorised by the Secretary within 30 days of the publication of notice. It is also the bounden duty of the Secretary to give necessary publicity to the public notice and in summary shall be published at least in two newspapers having circulation in the area of Municipality. The public notice published by the Secretary shall be in Form - 1 appended to these Rules. Even though in the counter filed in W.P.(C). No.24090/2018, it is vaguely stated that R.10 is complied, notice in Form - 1 is not seen produced. Therefore I am of the considered opinion that Perinthalmanna Municipality has not followed the procedure prescribed in the Rules, 2011 and hence the Municipality has to be directed to redo the formalities as per the Rules, 2011 and thereafter assess the tax in accordance with law....."

18. The situation in the present cases is also similar. In the absence of any material to indicate that the Mannarkkad Municipality had carried out the due procedure as required under rule 4(4) and rule 10 of the Rules read with section 233(10) of the Act, they are not entitled to demand property tax from the petitioners at the revised rates. In view of the above finding, the procedure under rule 4(4) of the Rules onwards have not been complied with by the respondent Municipality, and hence it cannot be held that basic property tax for Mannarkkad Municipality has been fixed in accordance with law as 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:165:- against the buildings of the petitioners. Due to the aforementioned non compliances, the levy of property tax and the consequential demand by Mannarkkad Municipality is illegal.

Issue No. (iii). Whether the power under section 282 of the Act can be exercised to levy property tax from 2016-17 onwards?

19. Section 282 of the Act confers power upon the Municipality to assess, in case of escape from assessment. A reading of the said provision reveals that the power under section 282 of the Act is to assess a person who has escaped assessment in contradistinction to any amount of tax that has escaped assessment. In other words, if for some reason, a person was not assessed to tax, then the Municipality can, within a period of four years from the date on which such person should have been assessed to tax, assess such person. The power under section 282 of the Act cannot be exercised to levy any additional quantum of tax that was omitted from the assessment earlier. The power can be exercised to proceed only against persons who were wholly omitted from assessment. Hence, the Municipality cannot assess, under section 282 of the Act, persons who have already been assessed to property tax.

Issue No.(iv). Whether the demand notices issued in the instant cases are barred by limitation?

20. By a notification dated 06.03.2019, Government has 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:166:- permitted the Municipalities to collect the property tax from 01.04.2016. Section 237 of the Act makes the property tax and the surcharge payable thereon, including the service cess when levied, to be a first charge upon the building, land and even upon the movable property belonging to the person liable to pay the tax, subject to the prior payment of land revenue due to the Government. The said provision thus creates a charge on the land as well as the income arising from the property. Creation of a statutory charge is intended to ensure priority in the matter of recovery. In the process of recovery, in the absence of any statutory charge, the liability becomes entangled in the rights and actions created and initiated by other persons as well. It is in such circumstances that the statutory tool of creating a first charge is adopted to provide a priority for payment when recovery modes are resorted to. Such a creation of a statutory charge is not a measure of limitation period but as mentioned above, only to identify who should be given priority in payment.

21. In the year 2023, an amendment was brought in and section 538B has been incorporated in the Act, making arrears of tax to be treated as arrears of public revenue recoverable by recourse to the Revenue Recovery Act. Till the amendment, recovery of arrears of tax could have been carried out only by virtue of the provisions in the Municipality Act. It is only to overcome the limited mode of recovery available under the statute that section 538B of the Act has been 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:167:- incorporated enabling the Municipality to resort to the Revenue Recovery Act also for recovery of arrears of tax due to it. Merely because the arrears of tax have been treated as arrears of public revenue, the same would not extend the period of limitation. However, for the purpose of recovery of any sum of money when charged on the land, Article 62 of the Limitation Act prescribes a period of limitation of 12 years.

22. In this context, it has to be observed that section 539 of the Act stipulates that no distraint shall be made, no suit shall be instituted and no prosecution shall be commenced in respect of any sum due to a Municipality under this Act after the expiration of a period of three years from the date on which the distraint might first have been made, suit might first have been instituted or a prosecution might first have been commenced. The proviso to the said section carves out an exemption for recovery of the amount in respect of escaped assessment under section 282 of the Act. Thus, a period of limitation of three years is provided for under section 539 of the Act. The question that begs consideration of this Court is whether, despite the creation of charge on the property enabling the Municipality to recover the arrears of tax as arrears of public revenue, the limitation period would stand extended beyond three years.

23. As per Section 29(2) of the Limitation Act, 1963, when a period of limitation is provided under a special law, the said period of 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:168:- limitation shall be deemed to have been incorporated as a limitation period under the Limitation Act. In the decision in Corporation of Cochin v. New India Maritime Agencies (P) Ltd. (2003 (3) KLT

209), a Division Bench of this Court considered the implication of creation of a charge on a property, in relation to the erstwhile Municipal Corporations Act and held that, despite such a charge on the property, in view of the limitation prescribed under section 417 of that Act by virtue of section 29(2) of the Limitation Act, recovery of any amount due to the Municipality will be governed by a period of three years. It was observed in the said decision as follows:

"7......While S.105 of the Act only says that a charge is created, S.417 of the Act prescribes the period of limitation for recovery of tax. Thus, according to us, the time for recovery of property tax is only three years....."

24. Thus despite the provisions of the Limitation Act stipulating a period of limitation of 12 years for recovery of the amounts due, when it is a charge on the property, the period of limitation stipulated in the special statute will have to be given preference and the same will prevail over the general period prescribed under the Limitation Act. As mentioned earlier, neither section 538B nor section 237 of the Act extends the period of limitation for recovery of amounts due to the Municipality. The creation of a charge on the property as well as the recovery of arrears of tax as an arrear of public revenue 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:169:- would not extend the limitation period prescribed under section 539 of the Act and the Municipalities are governed by the said provision.

Viewed in the above perspective, the Municipality could have recovered only amounts as arrears for a period of three years.

25. Apart from the above, even the Government had understood section 539 of the Act as restraining recovery of arrears beyond three years, as is noted from the Government Order dated 06.03.2019. Though the interpretation of the Government cannot be regarded as the law of the land, in view of the discussion in the preceding paragraphs, the view is legally tenable.

26. Thus, even if the demand notices were valid still the recovery under those demand notices could not have been initiated for arrears beyond three years from the date of demand.

Issue No.(v). Whether the Government Order dated 18-05-2024, cancelling resolution No. 17 dated 16-09-2023 and resolution No. 1 dated 04-10-2023 is valid?

27. Though in W.P.(C) No. 10139/2025, petitioner has challenged the Government Order dated 18-05-2024, cancelling Resolution No.17 dated 16-09-2023 and Resolution No.1 dated 04-10-2023 of the Mannarkkad Municipality, since the demand notices were issued against the petitioner has been initiated on the basis of an assessment carried out, without complying with the procedure fixed by law, those questions have become academic in nature and need not be considered at this 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:170:- stage at least. The question relating to the retrospective demand has become irrelevant since the demand notices are without any legal basis. Hence the above mentioned question is left open as far as the Mannarkkad Municipality is concerned.

28. In the result, the demand raised against the petitioners in all these cases through the respective demand notices shall stand quashed. The property tax assessment shall be redone as per the procedure prescribed under law from the stage at which it has been found to be contrary to law.

The writ petitions are allowed as above.

Sd/-

BECHU KURIAN THOMAS JUDGE vps/jka 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:171:- APPENDIX OF WP(C) 41274/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF G.O.(A) NO.17/2011/LSGD DATED 14.1.2011.

Exhibit P2 TRUE COPY OF THE GOVT. ORDER BEARING NO.GO (A) NO.100/2013 DATED 15.3.2013.

Exhibit P3 TRUE COPY OF THE GOVT. ORDER BEARING NO.

GO (A) NO.36/2015 DATED 24.2.2015.

Exhibit P4 TRUE COPY OF G.O.(MS) NO.144/2015 DATED 27.4.2015.

Exhibit P5 TRUE COPY OF THE GOVT. ORDER BEARING NO.

GO (MS)NO.358/15/LSGD DATED 16.12.2015.

Exhibit P6(a) TRUE COPY OF THE DEMAND NOTICE DATED 28.11.2022 ISSUED TO THE PETITIONER FATHIMA IN WARD NO.24, FOR HER BUILDING NO. 153/1.

Exhibit P6(b) TRUE COPY OF THE DEMAND NOTICE DATED 28.11.2022 ISSUED TO THE PETITIONER FATHIMA IN WARD NO.24, FOR HER BUILDING NO. 153/2.

Exhibit P6(c) TRUE COPY OF THE DEMAND NOTICE DATED 28.11.2022 ISSUED TO THE PETITIONER FATHIMA IN WARD NO.24, FOR HER BUILDING NO. 153/3.

Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 23.02.2022 IN WP(C) 6045 OF 2022 PASSED BY THIS HON'BLE COURT.

2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:172:- APPENDIX OF WP(C) 8856/2025 PETITIONER'S EXHIBITS Exhibit P1 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/288 FOR THE PERIOD 2022-23 Exhibit P2 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/289 FOR THE PERIOD 2021-22 Exhibit P3 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/290 FOR THE PERIOD 2023-24 Exhibit P4 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/1106 FOR THE PERIOD 2021-22 Exhibit P5 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/1107 FOR THE PERIOD 2022-23 Exhibit P6 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/1108 FOR THE PERIOD 2023-24 Exhibit P7 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/1109 FOR THE PERIOD 2021-22 Exhibit P8 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/1110 FOR THE PERIOD 2019-20 Exhibit P9 A COPY OF THE DEMAND NOTICE DATED 27.02.2025 IN RESPECT OF THE DOOR NUMBER 471/1 Exhibit P10 A COPY OF THE DEMAND NOTICE DATED 27.02.2025 IN RESPECT OF THE DOOR NUMBER 471/2 Exhibit P11 A COPY OF THE DEMAND NOTICE DATED 27.02.2025 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:173:- 471/3 Exhibit P12 A COPY OF THE BUILDING CERTIFICATE DATED 27.02.2025 IN RESPECT OF THE DOOR NUMBER 471/4 Exhibit P13 A COPY OF THE DEMAND NOTICE DATED 27.02.2025 IN RESPECT OF THE DOOR NUMBER 471/5 Exhibit P14 A COPY OF THE DEMAND NOTICE DATED 27.02.2025 IN RESPECT OF THE DOOR NUMBER 471/6 Exhibit P15 A COPY OF THE DEMAND NOTICE DATED 27.02.2025 IN RESPECT OF THE DOOR NUMBER 471/7 Exhibit P16 A COPY OF THE DEMAND NOTICE DATED 27.02.2025 IN RESPECT OF THE DOOR NUMBER 471/8 Exhibit P17 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:174:- APPENDIX OF WP(C) 10139/2025 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION.

Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION.

Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION.

Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 11.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 9550/2024.

Exhibit P6 A TRUE COPY OF THE DEMAND NOTICES DATED 08.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOM NO'S 576, 577, 578, 580, 581, 582, 583, 584, 585, 586 AND 587.

Exhibit P7 A TRUE COPY OF THE DEMAND NOTICES DATED 03.03.2025 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOM NO'S 575 AND 579.

Exhibit P8 A TRUE COPY OF THE G.O.(RT).NO.865/2024/LSGD DATED 18.05.2024 PASSED BY THE LOCAL SELF GOVERNMENT (R.C) DEPARTMENT.

2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:175:- APPENDIX OF WP(C) 12256/2025 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION.

Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION.

Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION.

Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO.

26058/2023.

Exhibit P5 A TRUE COPY OF THE ORDER DATED 14.03.2025 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10139/2025.

Exhibit P6 A TRUE COPY OF THE DEMAND NOTICES DATED 19.03.2025 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FOR THE 13 ROOMS BEARING NO'S 770 - 773, 766 - 769 AND 774 - 778.

Exhibit P7 A TRUE COPY OF THE G.O.(RT).NO.865/2024/LSGD DATED 18.05.2024 PASSED BY THE LOCAL SELF GOVERNMENT (R.C) DEPARTMENT.

2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:176:- APPENDIX OF WP(C) 12579/2025 PETITIONER'S EXHIBITS Exhibit P1 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 432 FOR THE PERIOD 2023-24 DATED 18.03.2024.

Exhibit P2 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 433 FOR THE PERIOD 2023-24 DATED 18.03.2024.

Exhibit P3 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 434 FOR THE PERIOD 2023-24 DATED 18.03.2024.

Exhibit P4 A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 432. Exhibit P5 A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 433. Exhibit P6 A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 434. Exhibit P7 A COPY OF THE DEMAND NOTICE DATED 19.03.2025 IN RESPECT OF THE DOOR NUMBER 432. Exhibit P8 A COPY OF THE DEMAND NOTICE DATED 19.03.2025 IN RESPECT OF THE DOOR NUMBER 433. Exhibit P9 A COPY OF THE DEMAND NOTICE DATED 19.03.2025 IN RESPECT OF THE DOOR NUMBER 434. Exhibit P10 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024.

2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:177:- APPENDIX OF WP(C) 9550/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P 5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P 6 A TRUE COPY OF THE DETAILS OF ROOMS WITH OLD AND NEW NUMBERS OWNED BY HIM IN BLOCKS D, B & E IN THE BUILDING COMPLEX Exhibit P 7 A TRUE COPY OF THE DETAILS OF ROOMS WITH OLD AND NEW NUMBERS OWNED BY HIM IN BLOCK G IN THE BUILDING COMPLEX Exhibit P 8 A TRUE COPY OF THE DETAILS OF ROOMS WITH OLD AND NEW NUMBERS OWNED BY HIM IN BLOCK H IN THE BUILDING COMPLEX Exhibit P 9 A TRUE COPY OF THE RECEIPTS DATED 18.03.2023 ISSUED BY THE MANNARKKAD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:178:- MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOMS BEARING NUMBERS 13/719, 13/720, 13/721, 13/722, 13/723, 13/724 AND 13/725 OWNED BY THE WRIT PETITIONER IN BLOCKS D, B & E IN THE BUILDING COMPLEX Exhibit P 10 A TRUE COPY OF THE RECEIPT DATED 10.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOM BEARING NUMBER 13/1609 OWNED BY THE WRIT PETITIONER IN BLOCK G IN THE BUILDING COMPLEX Exhibit P 11 A TRUE COPY OF THE RECEIPTS DATED 18.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOMS BEARING NUMBERS 13/1607, 13/1608, 13/1610, 13/1611, 13/1612, 13/1613, 13/1614-8, 13/1614-17 AND 13/1614-18 OWNED BY THE WRIT PETITIONER IN BLOCK G IN THE BUILDING COMPLEX Exhibit P 12 A TRUE COPY OF THE RECEIPT DATED 16.12.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOM BEARING NUMBER 13/1614-38 OWNED BY THE WRIT PETITIONER IN BLOCK H IN THE BUILDING COMPLEX Exhibit P 13 A TRUE COPY OF THE DEMAND NOTICES DATED 19.02.2024 ISSUED BY THE SECRETARY OF MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR THE ROOMS BEARING NUMBERS 511, 510, 509 AND 508 OWNED BY THE WRIT PETITIONER IN BLOCKS D, B & E IN THE BUILDING COMPLEX Exhibit P 14 A TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR THE ROOMS BEARING NUMBERS 507, 506 AND 505 OWNED BY THE WRIT PETITIONER IN BLOCKS D, B & E IN THE BUILDING COMPLEX Exhibit P 15 A TRUE COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:179:- 15.02.2024 ISSUED BY THE SECRETARY OF MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR THE ROOMS BEARING NUMBERS 526 OWNED BY THE WRIT PETITIONER IN BLOCK H IN THE BUILDING COMPLEX Exhibit P 16 A TRUE COPY OF THE DEMAND NOTICE DATED 15.02.2024 ISSUED BY THE SECRETARY OF MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR THE ROOMS BEARING NUMBERS 547, 546, 535, 534, 533, 552, 558, 560, 559 AND 557 OWNED BY THE WRIT PETITIONER IN BLOCK G OWNED BY THE WRIT PETITIONER IN BLOCK G IN THE BUILDING COMPLEX Exhibit P 17 A TRUE COPY OF THE ENGLISH PROFORMA OF THE DEMAND NOTICE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:180:- APPENDIX OF WP(C) 9535/2024 PETITIONER'S EXHIBITS Exhibit P 1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P 5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P 6 A TRUE COPY OF THE RECEIPTS DATED 28.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOMS BEARING ROOM NUMBERS 13/437, 13/439, 13/442, 13/443, 13/445, 13/446, 13/447, 13/448, 13/449, 13/451, 13/452 AND 13/453 OWNED BY THE WRIT PETITIONER IN THE BUILDING Exhibit P 7 A TRUE COPY OF THE DEMAND NOTICES DATED 20.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR THE ROOMS BEARING NUMBERS 255 AND 257 OWNED BY THE WRIT PETITIONER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:181:- Exhibit P 8 A TRUE COPY OF THE DEMAND NOTICES DATED 21.02.2024 ISSUED BY THE SECRETARY OF MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR THE ROOMS BEARING ROOM NUMBER 256 AND NUMBERS CONSECUTIVELY FROM 258 TO 271 OWNED BY THE WRIT PETITIONER Exhibit P 9 A TRUE COPY OF THE ENGLISH PROFORMA OF THE DEMAND NOTICE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:182:- APPENDIX OF WP(C) 9545/2024 PETITIONER'S EXHIBITS EXHIBIT P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION EXHIBIT P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION EXHIBIT P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION EXHIBIT P4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1ST AND 2ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN EXHIBIT P5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1ST AND 2ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA EXHIBIT P6 A TRUE COPY OF THE RECEIPTS DATED 05.07.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE BEARING NUMBERS 4/202, 4/203 AND 4/204 OWNED BY THE WRIT PETITIONER EXHIBIT P7 A TRUE COPY OF THE DEMAND NOTICES DATED 02.08.2023 ISSUED BY THE SECRETARY OF MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR THE BEARING NUMBERS 495,496 AND 497 OWNED BY THE WRIT PETITIONER EXHIBIT P8 A TRUE COPY OF THE ENGLISH PROFORMA OF THE DEMAND NOTICE.

2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:183:- APPENDIX OF WP(C) 9555/2024 PETITIONER'S EXHIBITS Exhibit P 1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1ST AND 2ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P 5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1ST AND 2ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P 6 A TRUE COPY OF THE RECEIPTS DATED 15.02.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE BUILDING BEARING NUMBERS 4/375 AND 4/378 OWNED BY THE WRIT PETITIONER Exhibit P 7 A TRUE COPY OF THE RECEIPTS DATED 28.02.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE BUILDINGS BEARING NUMBERS 4/379 AND 4/380 OWNED BY THE WRIT PETITIONER Exhibit P 8 A TRUE COPY OF THE DEMAND NOTICES DATED 31.07.2023 ISSUED BY THE SECRETARY OF THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:184:- MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR THE BEARING NUMBERS 421/1 AND 421/2 OWNED BY THE WRIT PETITIONER Exhibit P 9 A TRUE COPY OF THE DEMAND NOTICES DATED 01.08.2023 ISSUED BY THE SECRETARY OF MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR THE BEARING NUMBERS 423 AND 424 OWNED BY THE WRIT PETITIONER Exhibit P 10 A TRUE COPY OF THE ENGLISH PROFORMA OF THE DEMAND NOTICE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:185:- APPENDIX OF WP(C) 9743/2024 PETITIONER'S EXHIBITS Exhibit P 1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P 5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P 6 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P 7 A TRUE COPY OF THE DETAILS OF ROOMS WITH OLD AND NEW NUMBERS OWNED BY HIM IN THE BUILDING COMPLEX Exhibit P 8 A TRUE COPY OF THE RECEIPT, DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:186:- 22.07.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOM BEARING NUMBER 13/734 OWNED BY THE WRIT PETITIONER IN THE BUILDING COMPLEX Exhibit P 9 A TRUE COPY OF THE RECEIPT, DATED 12.10.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOM BEARING NUMBER 13/741 OWNED BY THE WRIT PETITIONER IN THE BUILDING COMPLEX Exhibit P 10 A TRUE COPY OF THE RECEIPT, DATED 18.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOM BEARING NUMBERS 13/726 - 730, 13/732, 13/733, 13/735 - 740 AND 13/742 - 745 OWNED BY THE WRIT PETITIONER IN THE BUILDING COMPLEX Exhibit P 11 A TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR ALL THE ROOMS BELONGING TO THE WRIT PETITIONER IN THE BUILDING COMPLEX BEARING NUMBERS 485 TO 504 Exhibit P 12 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:187:- APPENDIX OF WP(C) 9763/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKADMUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P6 TRUE COPY OF THE RECEIPTS DATED 22.09.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE BUILDING BEARING NUMBERS 2/769, 2/768, 2/770, 2/771, 2/772, 2/773, 2/777, 2/778, 2/779, 2/774, 2/775, 2/776, 2/767, 2/766, 2/765 AND 2/764; OWNED BY THE WRIT PETITIONER Exhibit P7 A TRUE COPY OF THE DEMAND NOTICES DATED 30.07.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FROM THE YEAR 2016 - 17 FOR THE ROOMS BEARING NUMBERS 4/433, 4/432, 4/434, 4/435, 4/436, 4/437, 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:188:- 4/441, 4/442, 4/443, 4/438, 4/439, 4/440, 4/431, 4/430, 4/429 AND 4/428 OWNED BY THE WRIT PETITIONER Exhibit P8 A TRUE COPY OF THE ENGLISH PROFORMA OF THE DEMAND NOTICE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:189:- APPENDIX OF WP(C) 9812/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKADMUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P6 A TRUE COPY OF THE RECEIPTS DATED 24.05.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOMS BEARING OLD NUMBERS 10/752, 10/753, 10/754, 10/755, 10/756, 10/757, 10/1002, 10/1004, 10/1005, 10/1006 AND 10/1007 OWNED BY THE WRIT PETITIONER Exhibit P7 A TRUE COPY OF THE DEMAND NOTICES DATED 22.11.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FROM THE YEAR 2016 - 17 FOR THE ROOMS BEARING NUMBERS 15/216-3, 15/216-4, 15/216-12, 15/216-13, 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:190:- 15/216-14, 15/216-15, 15/216-5, 15/216-6, 15/216-7, 15/216-8, 15/216- 9, 15/216-10 AND 15/216-11 OWNED BY THE WRIT PETITIONER Exhibit P8 A TRUE COPY OF THE ENGLISH PROFORMA OF THE DEMAND NOTICE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:191:- APPENDIX OF WP(C) 9829/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P6 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P7 A TRUE COPY OF THE RECEIPTS, DATED 22.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE 7 ROOMS OWNED BY THE WRIT PETITIONERS 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:192:- Exhibit P8 A TRUE COPY OF THE DEMAND NOTICES DATED 05.08.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM 2016 - 2017 FOR THE 7 ROOMS OWNED BY THE WRIT PETITIONER Exhibit P9 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:193:- APPENDIX OF WP(C) 9903/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P6 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P7 A TRUE COPY OF THE RECEIPTS, DATED 13.02.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE 18 ROOMS OWNED BY THE WRIT PETITIONERS IN THE BUILDING COMPLEX 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:194:- Exhibit P8 A TRUE COPY OF THE DEMAND NOTICES DATED 05.08.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM 2016 - 2017 FOR THE 18 ROOMS OWNED BY THE WRIT PETITIONERS Exhibit P9 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD RESPONDENT'S EXHIBITS Exhibit R1(e) TRUE COPY OF THE NOTIFICATION DATED 27.7.2016 IN THE MALAYALA MANORAMA DAILY DATED 30.7.2016 Exhibit R1(f) TRUE COPY OF THE BUILDING CERTIFICATE DATED 12.3.2025 IN RESPECT OF KANYAKA PARAMESWARI TEMPLE AUDITORIUM ISSUED BY SECRETARY Exhibit R1(g) THE RELEVANT FORM 6 OF THE SAID BUILDING KANYAKA PARAMESWARI TEMPLE AUDITORIUM AND DULY ENDORSED BY THE SECRETARY Exhibit R1(h) TRUE COPY OF THE SAID GO 77/2023 DATED 22.3.2023 Exhibit R1(i) A RESOLUTION BEARING NO. 7 DATED 13.7.2016 OF THE MUNICIPALITY REGARDING THE REVISION OF PROPERTY TAX W.E.F. 1.11.2016 Exhibit R1(j) TRUE COPY OF THE RESOLUTION NO. 7 DATED 19.9.2016 OF THE MUNICIPAL COUNCIL Exhibit R1(k) THE EXTRACT OF THE MINUTES OF THE BOOK OF THE STANDING COMMITTEE FOR FINANCE ON 13.7.2016 Exhibit R1(l) THE PUBLICATION IN THE MATHRUBHUMI DAILY RELATING TO THE FINAL NOTIFICATION DATED 11.9.2023 Exhibit R1(m) TRUE COPY OF THE PAPER PUBLICATION IN 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:195:- MANORAMA DAILY DATED 21.9.2023 Exhibit R1(n) TRUE COPY OF THE MINUTES OF THE FINANCE STANDING COMMITTEE MET ON 03.09.2016 Exhibit R1(o) A REPORT SUBMITTED BY THE MUNICIPALITY ON 13.11.2023 TO THE INTERNAL VIGILANCE OFFICE OF THE JOINT DIRECTOR OF LSGD, PALAKKAD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:196:- APPENDIX OF WP(C) 9927/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P6 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P7 A TRUE COPY OF THE DETAILS OF ROOMS WITH OLD AND NEW NUMBERS OWNED BY HER IN THE BUILDING COMPLEX 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:197:- Exhibit P8 A TRUE COPY OF THE RECEIPT, DATED 24.05.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOM BEARING NUMBER 13/753 OWNED BY THE WRIT PETITIONER Exhibit P9 A TRUE COPY OF THE RECEIPTS, DATED 10.08.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOMS BEARING NUMBER 13/760 AND 13/761 OWNED BY THE WRIT PETITIONER IN THE BUILDING COMPLEX Exhibit P10 A TRUE COPY OF THE RECEIPT, DATED 03.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOM BEARING NUMBER 13/769 OWNED BY THE WRIT PETITIONER Exhibit P11 A TRUE COPY OF THE RECEIPTS DATED 18.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE REST OF THE ROOMS BEARING NUMBERS 13/746 TO 13/752, 13/754 TO 13/759, 13/762 TO 13/768 AND 13/770 TO 13/775 OWNED BY THE WRIT PETITIONER Exhibit P12 A TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR ALL THE ROOMS BELONGING TO THE WRIT PETITIONER IN THE BUILDING COMPLEX BEARING NUMBERS 567 TO 594, 594-1 AND 595 Exhibit P13 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:198:- APPENDIX OF WP(C) 9988/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P6 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P7 A TRUE COPY OF THE RECEIPT, DATED 28.02.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOM BEARING NUMBER 13/823 OWNED BY THE WRIT PETITIONER IN THE BUILDING COMPLEX 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:199:- Exhibit P8 A TRUE COPY OF THE RECEIPTS DATED 18.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE ROOMS BEARING NUMBERS 13/776, 13/777 AND 13/778 IN THE BUILDING COMPLEX Exhibit P9 A TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX WITH PENAL INTEREST FOR ALL THE ROOMS BELONGING TO THE WRIT PETITIONER IN THE BUILDING COMPLEX BEARING NUMBERS 563 TO 566 Exhibit P10 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:200:- APPENDIX OF WP(C) 9993/2024 PETITIONER'S EXHIBITS Exhibit P1(a) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/722 FOR THE PERIOD 2023-24 Exhibit P1(b) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/723 FOR THE PERIOD 2023-24 Exhibit P1(c) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/724 FOR THE PERIOD 2023-24 Exhibit P1(d) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/725 FOR THE PERIOD 2023-24 Exhibit P1(e) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726 FOR THE PERIOD 2023-24 Exhibit P1(f) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-1 FOR THE PERIOD 2023-24 Exhibit P1(g) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-2 FOR THE PERIOD 2023-24 Exhibit P1(h) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-3 FOR THE PERIOD 2023-24 Exhibit P1(i) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-4 FOR THE PERIOD 2023-24 Exhibit P1(j) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-5 FOR THE PERIOD 2023-24 Exhibit P1(k) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:201:- OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-6 FOR THE PERIOD 2023-24 Exhibit P1(l) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-7 FOR THE PERIOD 2023-24 Exhibit P1(m) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-8 FOR THE PERIOD 2023-24 Exhibit P1(n) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-9 FOR THE PERIOD 2023-24 Exhibit P1(o) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-10 FOR THE PERIOD 2023-24 Exhibit P1(p) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-11 FOR THE PERIOD 2023-24 Exhibit P1(q) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE BUILDING NUMBER 23/726-12 FOR THE PERIOD 2023-24 Exhibit P2(a) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 722 Exhibit P2(b) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 723 Exhibit P2(c) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 724 Exhibit P2(d) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 725 Exhibit P2(e) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726 Exhibit P2(f) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/1 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:202:- Exhibit P2(g) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/2 Exhibit P2(h) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/3 Exhibit P2(i) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/4 Exhibit P2(j) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/5 Exhibit P2(k) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/6 Exhibit P2(l) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/7 Exhibit P2(m) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/8 Exhibit P2(n) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/9 Exhibit P2(o) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/10 Exhibit P2(p) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/11 Exhibit P2(q) COPY OF THE DEMAND NOTICE DATED 22.02.2024 IN RESPECT OF THE BUILDING NUMBER 726/12 Exhibit P3 COPY OF THE JUDGMENT DATED 21.09.2023 IN WPC NO. 26058/2023 Exhibit P4 COPY OF THE JUDGMENT DATED 15.11.2016 IN WPC NO. 7654/2010 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:203:- APPENDIX OF WP(C) 10102/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P6 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P7 A TRUE COPY OF THE RECEIPTS, DATED 06.05.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE 3 ROOMS OWNED BY THE WRIT PETITIONERS 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:204:- Exhibit P8 A TRUE COPY OF THE DEMAND NOTICES DATED 19.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM 2016 - 2017 FOR THE 57 ROOMS OWNED BY THE WRIT PETITIONER Exhibit P9 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:205:- APPENDIX OF WP(C) 10124/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P5 A TRUE COPY OF THE RECEIPT DATED 23.06.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2022 - 23, IN RESPECT OF THE BUILDING NO.3/553 OWNED BY THE WRIT PETITIONER Exhibit P6 A TRUE COPY OF THE RECEIPTS DATED 09.06.2023 ISSUED TO THE WRIT PETITIONER BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX TOWARDS THE 1 ST AND 2 ND HALF OF THE YEAR 2023-24 FOR THE ROOMS BEARING NUMBERS 11/759, 11/760, 11/761 AND 11/762 Exhibit P7 A TRUE COPY OF THE DEMAND NOTICE DATED 28.02.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM THE WRIT PETITIONER IN RESPECT OF ROOM BEARING NUMBER 189 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:206:- Exhibit P8 A TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM THE WRIT PETITIONER IN RESPECT OF ROOMS BEARING NUMBERS 434 TO 453 Exhibit P9 A TRUE COPY OF THE DEMAND NOTICE DATED 21.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM THE WRIT PETITIONER IN RESPECT OF ROOM BEARING NUMBER 454 Exhibit P10 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:207:- APPENDIX OF WP(C) 10268/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P6 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P7 TRUE COPY OF THE RECEIPTS, DATED 20.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FOR THE PERIOD UP TO 2 ND HALF OF 2022 - 23 IN RESPECT OF ROOMS BEARING NUMBERS 6/1040, 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:208:- 6/1041, 6/1042, 6/1043, 6/1044, 6/1045, 6/1046, 6/1047, 6/1048 AND 6/1049 OWNED BY THE WRIT PETITIONERS Exhibit P8 A TRUE COPY OF THE DEMAND NOTICES DATED 21.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM 2016 - 2017 WITH PENAL INTEREST FOR THE ROOMS BEARING NUMBERS 399 TO 454 OWNED BY THE WRIT PETITIONERS Exhibit P9 A TRUE COPY OF THE DEMAND NOTICES DATED 22.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM 2016 - 2017 WITH PENAL INTEREST FOR THE ROOMS BEARING NUMBERS 455, 456, 458 TO 508 OWNED BY THE WRIT PETITIONERS Exhibit P10 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:209:- APPENDIX OF WP(C) 10494/2024 PETITIONERS' EXHIBITS Exhibit P1 COPY OF THE LEGAL HEIRSHIP CERTIFICATE DATED 02.09.2019 Exhibit P2(A) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/194 FOR THE PERIOD 2022-23 Exhibit P2(B) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/195 FOR THE PERIOD 2022-23 Exhibit P2(C) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/196 FOR THE PERIOD 2022-23 Exhibit P2(D) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/197 FOR THE PERIOD 2021-22 Exhibit P2(E) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/198 FOR THE PERIOD 2022-23 Exhibit P2(F) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/199 FOR THE PERIOD 2021-22 Exhibit P2(G) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/200 FOR THE PERIOD 2021-22 Exhibit P2(H) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/201 FOR THE PERIOD 2022-23 Exhibit P2(I) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/202 FOR THE PERIOD 2022-23 Exhibit P2(J) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:210:- NUMBER 3/203 FOR THE PERIOD 2016-17 Exhibit P2 (K) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/204 FOR THE PERIOD 2022-23 Exhibit P2(L) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/205 FOR THE PERIOD 2022-23 Exhibit P2(M) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/206 FOR THE PERIOD 2021-22 Exhibit P2(N) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/207 FOR THE PERIOD 2022-23 Exhibit P2(O) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/418 FOR THE PERIOD 2021-22 Exhibit P2(P) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/414 FOR THE PERIOD 2021-22 Exhibit P2(Q) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/417 FOR THE PERIOD 2020-21 Exhibit P2(R) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/416 FOR THE PERIOD 2020-21 Exhibit P2(S) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/415 FOR THE PERIOD 2020-21 Exhibit P2(T) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/412 FOR THE PERIOD 2021-22 Exhibit P2(U) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/411 FOR THE PERIOD 2021-22 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:211:- Exhibit P2(V) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/419 FOR THE PERIOD 2020-21 Exhibit P2(W) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/421 FOR THE PERIOD 2020-21 Exhibit P2(X) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/413 FOR THE PERIOD 2020-21 Exhibit P2(Y) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/420 FOR THE PERIOD 2020-21 Exhibit P2(Z) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/422 FOR THE PERIOD 2020-21 Exhibit P3(a) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 514 Exhibit P3(b) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 515 Exhibit P3(c) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 516 Exhibit P3(d) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 517 Exhibit P3(e) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 518 Exhibit P3(f) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 519 Exhibit P3(g) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 520 Exhibit P3(h) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 521 Exhibit P3(i) COPY OF THE DEMAND NOTICE DATED 20.02.2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:212:- IN RESPECT OF THE DOOR NUMBER 522 Exhibit P3(j) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 523 Exhibit P3(k) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 524 Exhibit P3(l) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 525 Exhibit P3(m) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 526 Exhibit P3(n) COPY OF THE DEMAND NOTICE DATED 20.02.2024 IN RESPECT OF THE DOOR NUMBER 527 Exhibit P3(o) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 308 Exhibit P3(p) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 309 Exhibit P3(q) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 310 Exhibit P3(r) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 311 Exhibit P3(s) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 312 Exhibit P3(t) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 313 Exhibit P3(u) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 314 Exhibit P3(v) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 316 Exhibit P3(w) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 317 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:213:- Exhibit P3(x) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 318 Exhibit P3(y) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 319 Exhibit P3(z) COPY OF THE DEMAND NOTICE DATED 28.02.2023 IN RESPECT OF THE DOOR NUMBER 320 Exhibit P4 COPY OF THE JUDGMENT DATED 21.09.2023 IN WPC NO. 26058/2023 Exhibit P5 COPY OF THE JUDGMENT DATED 15.11.2016 IN WPC NO. 7654/2010 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:214:- APPENDIX OF WP(C) 10616/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P5 TRUE COPY OF THE RECEIPTS DATED 19.06.2023 ISSUED TO THE WRIT PETITIONER BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX TOWARDS THE 1 ST AND 2 ND HALF OF THE YEAR 2023-24 FOR THE ROOMS BEARING NUMBERS 17/403 AND 17/404 Exhibit P6 A TRUE COPY OF THE DEMAND NOTICE DATED 16.12.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM THE WRIT PETITIONER IN RESPECT OF ROOM BEARING NUMBER CONSECUTIVELY FROM 487/1, 487/2, 487/3, 487/4, 487/5, 487/6, 487/7, 487/8, 487/9, 487/11, 487/12 AND 487/13 Exhibit P7 A TRUE COPY OF THE DEMAND NOTICE DATED 19.12.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:215:- OF TAX FROM THE WRIT PETITIONER IN RESPECT OF ROOM BEARING NUMBER CONSECUTIVELY FROM 487/10 AND 487/14 Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:216:- APPENDIX OF WP(C) 10625/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P6 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P7 A TRUE COPY OF THE LEGAL HEIRSHIP CERTIFICATE, DATED 18.03.2022 ISSUED BY THE TAHSILDAR, MANNARKKAD Exhibit P8 A TRUE COPY OF THE RECEIPTS DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:217:- 14.10.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX TOWARDS THE 1 ST AND 2 ND HALF OF THE YEAR 2022-23 FOR THE ROOMS BEARING NUMBERS 2/1092 AND 2/1093 Exhibit P9 A TRUE COPY OF THE RECEIPTS DATED 04.01.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX TOWARDS THE 1 ST AND 2 ND HALF OF THE YEAR 2022-23 FOR THE ROOMS BEARING NUMBERS 2/883 AND 2/884 Exhibit P10 A TRUE COPY OF THE DEMAND NOTICES DATED 27.12.2022 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX IN RESPECT OF ROOMS BEARING NUMBERS FROM 368, 369, 370, 371, 372, 373, 376, 377, 378, 379, 380, 381, 382, 383, 384, 385, AND 386 Exhibit P11 A TRUE COPY OF THE DEMAND NOTICES DATED 31.12.2022 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FOR ROOMS BEARING NUMBERS 391, 392, 393, 394, 395, 396 AND 397 Exhibit P12 A TRUE COPY OF THE DEMAND NOTICES DATED 20.01.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FOR ROOMS BEARING NUMBERS 374 AND 375 Exhibit P13 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:218:- APPENDIX OF WP(C) 10668/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P5 A TRUE COPY OF THE RECEIPTS DATED 13.04.2023 ISSUED TO THE WRIT PETITIONER BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX TOWARDS THE 1 ST AND 2 ND HALF OF THE YEAR 2023-24 FOR THE ROOMS BEARING NUMBERS 4/531 AND 4/532 Exhibit P6 A TRUE COPY OF THE DEMAND NOTICE DATED 31.01.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM THE WRIT PETITIONER IN RESPECT OF ROOMS BEARING NUMBERS 274 AND 275 Exhibit P7 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:219:- APPENDIX OF WP(C) 10713/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.17/394 UNDER THE OWNERSHIP OF VEERAN Exhibit P5 A TRUE COPY OF THE RECEIPT DATED 09.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF PROPERTY TAX FOR THE 1 ST AND 2 ND HALF OF 2023 - 24, IN RESPECT OF THE BUILDING NO.11/759 UNDER THE OWNERSHIP OF A. MUSTHAFA Exhibit P6 A TRUE COPY OF THE RECEIPT DATED 04.12.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON REMITTANCE OF TAX FOR THE 1 ST HALF OF THE YEAR 2023 - 24 BY ILYAS V.K., S/O. MOHAMMEDAPPA, VALIYAKALLADI HOUSE, KODATHIPPADI, P.O.- MANNARKKAD, PALAKKAD DISTRICT, PIN 678582 IN RESPECT OF THE ROOMS BEARING NUMBERS 4/384, 4/385 AND 4/386 IN THE MUNICIPALITY Exhibit P7 TRUE COPY OF THE RECEIPTS, DATED 28.02.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2ND HALF OF 2022-23 FOR THE ROOMS 4/334 AND 4/333 OWNED BY THE WRIT PETITIONER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:220:- Exhibit P8 TRUE COPY OF THE RECEIPTS, DATED 28.02.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 1 ST HALF OF 2022-23 FOR THE ROOMS 4/335 AND 4/336 OWNED BY THE WRIT PETITIONER Exhibit P9 TRUE COPY OF THE RECEIPTS, DATED 04.09.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2ND HALF OF 2022-23 FOR THE ROOMS 4/335 AND 4/336 OWNED BY THE WRIT PETITIONER Exhibit P10 A TRUE COPY OF THE DEMAND NOTICES DATED 01.08.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM 2016 - 2017 FOR THE 4 ROOMS BEARING NUMBERS 403, 404, 405 AND 406 OWNED BY THE WRIT PETITIONER Exhibit P11 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:221:- APPENDIX OF WP(C) 10718/2024 PETITIONER'S EXHIBITS Exhibit P1(A) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/882 FOR THE PERIOD 2022-23 Exhibit P1(B) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/887 FOR THE PERIOD 2022-23 Exhibit P1(C) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/884 FOR THE PERIOD 2022-23 Exhibit P1(D) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/885 FOR THE PERIOD 2022-23 Exhibit P1(E) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/886 FOR THE PERIOD 2022-23 Exhibit P1(F) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/883 FOR THE PERIOD 2022-23 Exhibit P1(G) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/888 FOR THE PERIOD 2022-23 Exhibit P1(H) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/889 FOR THE PERIOD 2022-23 Exhibit P1(I) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/890 FOR THE PERIOD 2022-23 Exhibit P1(J) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/891 FOR THE PERIOD 2022-23 Exhibit P1(K) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:222:- OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/892 FOR THE PERIOD 2022-23 Exhibit P1(L) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/893 FOR THE PERIOD 2022-23 Exhibit P1(M) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/894 FOR THE PERIOD 2022-23 Exhibit P1(N) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/895 FOR THE PERIOD 2022-23 Exhibit P1(O) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/896 FOR THE PERIOD 2022-23 Exhibit P1(P) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/897 FOR THE PERIOD 2022-23 Exhibit P1(Q) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/898 FOR THE PERIOD 2022-23 Exhibit P1(R) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/899 FOR THE PERIOD 2022-23 Exhibit P1(S) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/900 FOR THE PERIOD 2022-23 Exhibit P1(T) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/901 FOR THE PERIOD 2022-23 Exhibit P1(U) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/902 FOR THE PERIOD 2022-23 Exhibit P1(V) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:223:- NUMBER 17/903 FOR THE PERIOD 2022-23 Exhibit P1(W) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/904 FOR THE PERIOD 2022-23 Exhibit P1(X) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/905 FOR THE PERIOD 2022-23 Exhibit P1(Y) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/906 FOR THE PERIOD 2022-23 Exhibit P1(Z) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/907 FOR THE PERIOD 2022-23 Exhibit P2(a) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 297 Exhibit P2(b) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 298 Exhibit P2(c) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 299 Exhibit P2(d) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 300 Exhibit P2(e) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 301 Exhibit P2(f) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 302 Exhibit P2(g) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 303 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:224:- Exhibit P2(h) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 304 Exhibit P2(i) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 305 Exhibit P2(j) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 306 Exhibit P2(k) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 307 Exhibit P2(l) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 308 Exhibit P2(m) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 309 Exhibit P2(n) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 310 Exhibit P2(o) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 311 Exhibit P2(p) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 312 Exhibit P2(q) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 313 Exhibit P2(r) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 314 Exhibit P2(s) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:225:- 315 Exhibit P2(t) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 316 Exhibit P2(u) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 317 Exhibit P2(v) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 318 Exhibit P2(w) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 319 Exhibit P2(x) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 320 Exhibit P2(y) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 321 Exhibit P2(z) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 322 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 Exhibit P4 A COPY OF THE JUDGMENT DATED 21.09.2023 IN WPC NO. 26058/2023 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:226:- APPENDIX OF WP(C) 10741/2024 PETITIONER'S EXHIBITS Exhibit P1 COPY OF THE LEGAL HEIRSHIP CERTIFICATE DATED 19.02.2022 Exhibit P2(A) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 29/655 FOR THE PERIOD 2023-24 Exhibit P2(B) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/569 FOR THE PERIOD 2023-24 Exhibit P2(C) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 29/657 FOR THE PERIOD 2023-24 Exhibit P2(D) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 29/658 FOR THE PERIOD 2023-24 Exhibit P2(E) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/572 FOR THE PERIOD 2022-23 Exhibit P2(F) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/573 FOR THE PERIOD 2022-23 Exhibit P2(G) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 29/661FOR THE PERIOD 2023-24 Exhibit P2(H) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 29/662 FOR THE PERIOD 2023-24 Exhibit P2(I) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/827 FOR THE PERIOD 2022-23 Exhibit P2(J) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:227:- NUMBER 17/828 FOR THE PERIOD 2022-23 Exhibit P2(K) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/829 FOR THE PERIOD 2022-23 Exhibit P2(L) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 29/666 FOR THE PERIOD 2023-24 Exhibit P3(a) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 655 Exhibit P3(b) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 656 Exhibit P3(c) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 657 Exhibit P3(d) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 658 Exhibit P3(e) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 659 Exhibit P3(f) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 660 Exhibit P3(g) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 661 Exhibit P3(h) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 662 Exhibit P3(i) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 663 Exhibit P3(j) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 664 Exhibit P3(k) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 665 Exhibit P3(l) COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 666 Exhibit P4 COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 Exhibit P5 COPY OF THE JUDGMENT DATED 21.09.2023 IN WPC NO. 26058/2023 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:228:- APPENDIX OF WP(C) 10801/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPTS DATED 13.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX TOWARDS THE 1ST AND 2ND HALVES OF THE YEAR 2023-24 FOR THE ROOMS BEARING NUMBERS 12/11 AND 12/20 Exhibit P5 TRUE COPY OF THE RECEIPTS DATED 12.04.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX TOWARDS THE 1ST AND 2ND HALVES OF THE YEAR 2023-24 FOR THE ROOMS BEARING NUMBERS 12/12 AND 12/13 Exhibit P6 TRUE COPY OF THE DEMAND NOTICES DATED 09.08.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX IN RESPECT OF ROOMS BEARING NUMBERS CONSECUTIVELY FROM 329 TO 345, 347, 349 TO 352, 354 AND 355 Exhibit P7 TRUE COPY OF THE DEMAND NOTICES DATED 10.08.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX IN RESPECT OF ROOMS BEARING NUMBERS CONSECUTIVELY FROM 356 TO 365 Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:229:- APPENDIX OF WP(C) 11641/2024 PETITIONER'S EXHIBITS Exhibit P1(A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/844 FOR THE PERIOD 2023-24 Exhibit P1(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/845 FOR THE PERIOD 2023-24 Exhibit P1(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/846 FOR THE PERIOD 2023-24 Exhibit P1(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/847 FOR THE PERIOD 2023-24 Exhibit P1(E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/848 FOR THE PERIOD 2023-24 Exhibit P1(F) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/849 FOR THE PERIOD 2023-24 Exhibit P1(G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/850 FOR THE PERIOD 2023-24 Exhibit P1(H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/851 FOR THE PERIOD 2023-24 Exhibit P1(I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/852 FOR THE PERIOD 2023-24 Exhibit P1(J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/853 FOR THE PERIOD 2023-24 Exhibit P1(K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:230:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/854 FOR THE PERIOD 2023-24 Exhibit P1(L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/855 FOR THE PERIOD 2023-24 Exhibit P1(M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/856 FOR THE PERIOD 2023-24 Exhibit P1(N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/857 FOR THE PERIOD 2023-24 Exhibit P1(O) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/858 FOR THE PERIOD 2023-24 Exhibit P1(P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/859 FOR THE PERIOD 2023-24 Exhibit P1(Q) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/860 FOR THE PERIOD 2023-24 Exhibit P1(R) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/861 FOR THE PERIOD 2023-24 Exhibit P1(S) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/863 FOR THE PERIOD 2023-24 Exhibit P1(T) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/864 FOR THE PERIOD 2023-24 Exhibit P1(U) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/865 FOR THE PERIOD 2023-24 Exhibit P1(V) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/866 FOR THE PERIOD 2023-24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:231:- Exhibit P2A A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/1 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2B A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/2 Exhibit P2C A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/3 Exhibit P2D A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/4 Exhibit P2E A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/5 Exhibit P2F A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/6 Exhibit P2G A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/7 Exhibit P2H A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/8 Exhibit P2I A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 655/9 Exhibit P2J A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/10 Exhibit P2K A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/11 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:232:- Exhibit P2L A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/12 Exhibit P2M A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/13 Exhibit P2N A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/14 Exhibit P2O A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/15 Exhibit P2P ). A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/16 Exhibit P2Q A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/17 Exhibit P2R A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 655/18 Exhibit P2S A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/19 Exhibit P2T A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/20 Exhibit P2U A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/21 Exhibit P2V A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 655/22 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 Exhibit P4 A COPY OF THE JUDGMENT DATED 21.09.2023 IN WPC NO. 26058/2023 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:233:- APPENDIX OF WP(C) 11657/2024 PETITIONER'S EXHIBITS Exhibit P1(A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/278 FOR THE PERIOD 2022-23 Exhibit P1(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/279 FOR THE PERIOD 2022-23 Exhibit P1(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/280 FOR THE PERIOD 2022-23 Exhibit P1(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/542 FOR THE PERIOD 2022-23 Exhibit P1(E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/543 FOR THE PERIOD 2022-23 Exhibit P1(F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/544 FOR THE PERIOD 2022-23 Exhibit P1(G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/545 FOR THE PERIOD 2022-23 Exhibit P1(H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/546 FOR THE PERIOD 2022-23 Exhibit P1(I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/547 FOR THE PERIOD 2022-23 Exhibit P1(J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/548 FOR THE PERIOD 2022-23 Exhibit P1(K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:234:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/549 FOR THE PERIOD 2022-23 Exhibit P1(L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/550 FOR THE PERIOD 2022-23 Exhibit P1(M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/551 FOR THE PERIOD 2022-23 Exhibit P1(N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/552 FOR THE PERIOD 2022-23 Exhibit P1(O) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/553 FOR THE PERIOD 2022-23 Exhibit P1(P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/554 FOR THE PERIOD 2022-23 Exhibit P1(Q) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/555 FOR THE PERIOD 2023-24 Exhibit P1(R) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/556 FOR THE PERIOD 2022-23 Exhibit P1(S) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/557 FOR THE PERIOD 2022-23 Exhibit P1(T) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/558 FOR THE PERIOD 2022-23 Exhibit P1(U) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/559 FOR THE PERIOD 2022-23 Exhibit P1(V) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:235:- DOOR NUMBER 1/560 FOR THE PERIOD 2022-23 Exhibit P1(W) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/561 FOR THE PERIOD 2022-23 Exhibit P1(X) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/562 FOR THE PERIOD 2022-23 Exhibit P1(Y) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/563 FOR THE PERIOD 2022-23 Exhibit P1(Z) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/564 FOR THE PERIOD 2022-23 Exhibit P2(a) A COPY OF THE DEMAND NOTICE DATED 02.03.2024 IN RESPECT OF THE DOOR NUMBER 234 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2(b) A COPY OF THE DEMAND NOTICE DATED 02.03.2024 IN RESPECT OF THE DOOR NUMBER 235 Exhibit P2(c) A COPY OF THE DEMAND NOTICE DATED 02.03.2024 IN RESPECT OF THE DOOR NUMBER 236 Exhibit P2(d) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 317 Exhibit P2(e) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 318 Exhibit P2(f) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 319 Exhibit P2(g) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 320 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:236:- Exhibit P2(h) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 321 Exhibit P2(i) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 322 Exhibit P2(j) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 323 Exhibit P2(k) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 324 Exhibit P2(l) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 325 Exhibit P2(m) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 326 Exhibit P2(n) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 327 Exhibit P2(o) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 328 Exhibit P2(p) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 329 Exhibit P2(q) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 330 Exhibit P2(r) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 331 Exhibit P2(s) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 332 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:237:- Exhibit P2(t) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 333 Exhibit P2(u) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 334 Exhibit P2(v) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 335 Exhibit P2(w) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 336 Exhibit P2(x) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 337 Exhibit P2(y) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 338 Exhibit P2(z) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 339 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 Exhibit P4 A COPY OF THE JUDGMENT DATED 21.09.2023 IN WPC NO. 26058/2023 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:238:- APPENDIX OF WP(C) 11722/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/404 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/405 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/406 FOR THE PERIOD 2022-23 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/407 FOR THE PERIOD 2022-23 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/408 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/409 FOR THE PERIOD 2022-23 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/410 FOR THE PERIOD 2016-17 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/411 FOR THE PERIOD 2022-23 Exhibit P1 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/412 FOR THE PERIOD 2022-23 Exhibit P1 (J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/414 FOR THE PERIOD 2022-23 Exhibit P1 (K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:239:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/415 FOR THE PERIOD 2022-23 Exhibit P1 (L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/416 FOR THE PERIOD 2022-23 Exhibit P1 (M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/417 FOR THE PERIOD 2022-23 Exhibit P1 (N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/418 FOR THE PERIOD 2022-23 Exhibit P1 (O) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/419 FOR THE PERIOD 2022-23 Exhibit P1 (P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/420 FOR THE PERIOD 2022-23 Exhibit P1 (Q) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/421 FOR THE PERIOD 2022-23 Exhibit P1 (R) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/422 FOR THE PERIOD 2022-23 Exhibit P1 (S) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/423 FOR THE PERIOD 2022-23 Exhibit P1 (T) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/424 FOR THE PERIOD 2022-23 Exhibit P1 (U) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/425 FOR THE PERIOD 2022-23 Exhibit P1 (V) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:240:- DOOR NUMBER 11/426 FOR THE PERIOD 2022-23 Exhibit P1 (W) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/427 FOR THE PERIOD 2022-23 Exhibit P1 (X) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/428 FOR THE PERIOD 2022-23 Exhibit P1 (Y) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/429 FOR THE PERIOD 2022-23 Exhibit P1 (Z) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/430 FOR THE PERIOD 2022-23 Exhibit P1 (AA) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/431 FOR THE PERIOD 2022-23 Exhibit P1 (AB) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/432 FOR THE PERIOD 2022-23 Exhibit P1 (AC) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/433 FOR THE PERIOD 2022-23 Exhibit P1 (AD) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/434 FOR THE PERIOD 2022-23 Exhibit P1 (AE) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/435 FOR THE PERIOD 2022-23 Exhibit P1 (AF) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/436 FOR THE PERIOD 2022-23 Exhibit P1 (AG) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/437 FOR THE PERIOD 2022-23 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:241:- Exhibit P1 (AH) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/438 FOR THE PERIOD 2022-23 Exhibit P1 (AI) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/439 FOR THE PERIOD 2022-23 Exhibit P1 (AJ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/440 FOR THE PERIOD 2022-23 Exhibit P1 (AK) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/441 FOR THE PERIOD 2022-23 Exhibit P1 (AL) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/442 FOR THE PERIOD 2022-23 Exhibit P1 (AM) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/443 FOR THE PERIOD 2022-23 Exhibit P1 (AN) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/444 FOR THE PERIOD 2022-23 Exhibit P1 (AO) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/445 FOR THE PERIOD 2022-23 Exhibit P1 (AP) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/446 FOR THE PERIOD 2022-23 Exhibit P1 (AQ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/447 FOR THE PERIOD 2022-23 Exhibit P1 (AR) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/448 FOR THE PERIOD 2022-23 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:242:- Exhibit P1 (AS) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/449 FOR THE PERIOD 2022-23 Exhibit P1 (AT) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/450 FOR THE PERIOD 2022-23 Exhibit P1 (AU) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/451 FOR THE PERIOD 2022-23 Exhibit P1 (AV) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/452 FOR THE PERIOD 2022-23 Exhibit P1 (AW) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/453 FOR THE PERIOD 2022-23 Exhibit P1 (AX) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/454 FOR THE PERIOD 2022-23 Exhibit P1 (AY) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/455 FOR THE PERIOD 2022-23 Exhibit P1 (AZ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/456 FOR THE PERIOD 2022-23 Exhibit P1 (BA) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/457 FOR THE PERIOD 2022-23 Exhibit P1 (BB) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/458 FOR THE PERIOD 2022-23 Exhibit P1 (BC) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/459 FOR THE PERIOD 2022-23 Exhibit P1 (BD) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:243:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/460 FOR THE PERIOD 2022-23 Exhibit P1 (BE) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/461 FOR THE PERIOD 2022-23 Exhibit P1 (BF) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/462 FOR THE PERIOD 2022-23 Exhibit P1 (BG) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/463 FOR THE PERIOD 2022-23 Exhibit P1 (BH) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/464 FOR THE PERIOD 2022-23 Exhibit P1 (BI) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/465 FOR THE PERIOD 2022-23 Exhibit P1 (BJ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/466 FOR THE PERIOD 2022-23 Exhibit P1 (BK) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/467 FOR THE PERIOD 2022-23 Exhibit P1 (BL) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/468 FOR THE PERIOD 2022-23 Exhibit P1 (BM) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/469 FOR THE PERIOD 2022-23 Exhibit P1 (BN) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/470 FOR THE PERIOD 2022-23 Exhibit P1 (BO) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:244:- DOOR NUMBER 11/471 FOR THE PERIOD 2022-23 Exhibit P1 (BP) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/472 FOR THE PERIOD 2022-23 Exhibit P1 (BQ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/473 FOR THE PERIOD 2022-23 Exhibit P1 (BR) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/474 FOR THE PERIOD 2022-23 Exhibit P1 (BS) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/475 FOR THE PERIOD 2022-23 {}Y Exhibit P1 (BT) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/476 FOR THE PERIOD 2022-23 Exhibit P1 (BU) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/477 FOR THE PERIOD 2022-23 Exhibit P1 (BV) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/478 FOR THE PERIOD 2022-23 Exhibit P1 (BW) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/479 FOR THE PERIOD 2022-23 Exhibit P1 (BX) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/480 FOR THE PERIOD 2022-23 Exhibit P1 (BY) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/481 FOR THE PERIOD 2022-23 Exhibit P1 (BZ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:245:- DOOR NUMBER 11/482 FOR THE PERIOD 2022-23 Exhibit P1 (CA) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/483 FOR THE PERIOD 2022-23 Exhibit P1 (CB) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/484 FOR THE PERIOD 2022-23 Exhibit P1 (CC) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/485 FOR THE PERIOD 2022-23 Exhibit P1 (CD) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/486 FOR THE PERIOD 2022-23 Exhibit P1 (CE) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/487 FOR THE PERIOD 2022-23 Exhibit P1 (CF) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/488 FOR THE PERIOD 2022-23 Exhibit P1 (CG) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/489 FOR THE PERIOD 2022-23 Exhibit P1 (CH) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/490 FOR THE PERIOD 2022-23 Exhibit P1 (CI) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/491 FOR THE PERIOD 2022-23 Exhibit P1 (CJ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/492 FOR THE PERIOD 2022-23 Exhibit P1 (CK) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/493 FOR THE PERIOD 2022-23 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:246:- Exhibit P1 (CL) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/494 FOR THE PERIOD 2022-23 Exhibit P1 (CM) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/495 FOR THE PERIOD 2022-23 Exhibit P1 (CN) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/496 FOR THE PERIOD 2022-23 Exhibit P1 (CO) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/497 FOR THE PERIOD 2022-23 Exhibit P1 (CP) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/498 FOR THE PERIOD 2022-23 Exhibit P1 (CQ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/499 FOR THE PERIOD 2022-23 Exhibit P1 (CR) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/500 FOR THE PERIOD 2022-23 Exhibit P1 (CS) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/501 FOR THE PERIOD 2022-23 Exhibit P1 (CT) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/502 FOR THE PERIOD 2022-23 Exhibit P1 (CU) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/503 FOR THE PERIOD 2022-23 Exhibit P1 (CV) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/504 FOR THE PERIOD 2022-23 Exhibit P1 (CW) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:247:- DOOR NUMBER 11/505 FOR THE PERIOD 2022-23 Exhibit P1 (CX) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/506 FOR THE PERIOD 2022-23 Exhibit P1 (CY) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/507 FOR THE PERIOD 2022-23 Exhibit P1 (CZ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/511 FOR THE PERIOD 2022-23 Exhibit P1 (DA) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/512 FOR THE PERIOD 2022-23 Exhibit P1 (DB) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/513 FOR THE PERIOD 2022-23 Exhibit P1 (DC) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/514 FOR THE PERIOD 2022-23 Exhibit P1 (DD) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/515 FOR THE PERIOD 2022-23 Exhibit P1 (DE) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/516 FOR THE PERIOD 2022-23 Exhibit P1 (DF) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/517 FOR THE PERIOD 2022-23 Exhibit P1 (DG) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/518 FOR THE PERIOD 2022-23 Exhibit P1 (DH) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/519 FOR THE PERIOD 2022-23 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:248:- Exhibit P1 (DI) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/520 FOR THE PERIOD 2022-23 Exhibit P1 (DJ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/521 FOR THE PERIOD 2022-23 Exhibit P1 (DK) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/522 FOR THE PERIOD 2022-23 Exhibit P1 (DL) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/523 FOR THE PERIOD 2022-23 Exhibit P1 (DM) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/508 FOR THE PERIOD 2022-23 Exhibit P1 (DN) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/509 FOR THE PERIOD 2022-23 Exhibit P1 (DO) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/510 FOR THE PERIOD 2022-23 Exhibit P1 (DP) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/524 FOR THE PERIOD 2022-23 Exhibit P1 (DQ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/525 FOR THE PERIOD 2022-23 Exhibit P1 (DR) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/526 FOR THE PERIOD 2022-23 Exhibit P1 (DS) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/527 FOR THE PERIOD 2022-23 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:249:- Exhibit P1 (DT) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/528 FOR THE PERIOD 2022-23 Exhibit P1 (DU) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/529 FOR THE PERIOD 2022-23 Exhibit P1 (DV) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/530 FOR THE PERIOD 2022-23 Exhibit P1 (DW) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/531 FOR THE PERIOD 2022-23 Exhibit P1 (DX) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/532 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 668 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 669 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 670 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 671 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 672 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 673 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:250:- 11.08.2023 IN RESPECT OF THE DOOR NUMBER 674 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 675 Exhibit P2 (i) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 676 Exhibit P2 (j) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 678 Exhibit P2 (k) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 679 Exhibit P2 (l) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 680 Exhibit P2 (m) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 681 Exhibit P2 (n) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 682 Exhibit P2 (o) A COPY OF THE DEMAND NOTICE DATED 11.08.2023 IN RESPECT OF THE DOOR NUMBER 683 Exhibit P2 (p) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 684 Exhibit P2 (q) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 685 Exhibit P2 (r) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 686 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:251:- Exhibit P2 (s) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 687 Exhibit P2 (t) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 688 Exhibit P2 (u) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 689 Exhibit P2 (v) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 690 Exhibit P2 (w) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 691 Exhibit P2 (x) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 692 Exhibit P2 (y) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 693 Exhibit P2 (z) A COPY OF THE DEMAND NOTICE DATED 12.08.2023 IN RESPECT OF THE DOOR NUMBER 694 Exhibit P2 (aa) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 695 Exhibit P2 (ab) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 696 Exhibit P2 (ac) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 697 Exhibit P2 (ad) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:252:- 14.08.2023 IN RESPECT OF THE DOOR NUMBER 698 Exhibit P2 (ae) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 699 Exhibit P2 (af) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 700 Exhibit P2 (ag) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 701 Exhibit P2 (ah) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 702 Exhibit P2 (ai) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 703 Exhibit P2 (aj) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 704 Exhibit P2 (ak) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 705 Exhibit P2 (al) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 706 Exhibit P2 (am) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 707 Exhibit P2 (an) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 708 Exhibit P2 (ao) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 709 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:253:- Exhibit P2 (ap) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 710 Exhibit P2 (aq) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 711 Exhibit P2 (ar) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 712 Exhibit P2 (as) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 713 Exhibit P2 (at) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 714 Exhibit P2 (au) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 715 Exhibit P2 (av) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 716 Exhibit P2 (aw) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 717 Exhibit P2 (ax) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 718 Exhibit P2 (ay) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 719 Exhibit P2 (az) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 720 Exhibit P2 (ba) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:254:- 14.08.2023 IN RESPECT OF THE DOOR NUMBER 721 Exhibit P2 (bb) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 722 Exhibit P2 (bc) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 723 Exhibit P2 (bd) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 724 Exhibit P2 (be) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 725 Exhibit P2 (bf) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 726 Exhibit P2 (bg) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 727 Exhibit P2 (bh) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 728 Exhibit P2 (bi) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 729 Exhibit P2 (bj) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 730 Exhibit P2 (bk) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 731 Exhibit P2 (bl) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 732 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:255:- Exhibit P2 (bm) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 733 Exhibit P2 (bn) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 734 Exhibit P2 (bo) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 735 Exhibit P2 (bp) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 736 Exhibit P2 (bq) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 737 Exhibit P2 (br) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 738 Exhibit P2 (bs) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 739 Exhibit P2 (bt) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 740 Exhibit P2 (bu) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 741 Exhibit P2 (bv) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 742 Exhibit P2 (bw) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 743 Exhibit P2 (bx) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 744 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:256:- Exhibit P2 (by) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 745 Exhibit P2 (bz) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 746 Exhibit P2 (ca) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 747 Exhibit P2 (cb) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 748 Exhibit P2 (cc) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 749 Exhibit P2 (cd) A COPY OF THE DEMAND NOTICE DATED 06.03.2024 IN RESPECT OF THE DOOR NUMBER 750 Exhibit P2 (ce) A COPY OF THE DEMAND NOTICE DATED 06.03.2024 IN RESPECT OF THE DOOR NUMBER 751 Exhibit P2 (cf) A COPY OF THE DEMAND NOTICE DATED 06.03.2024 IN RESPECT OF THE DOOR NUMBER 752 Exhibit P2 (cg) A COPY OF THE DEMAND NOTICE DATED 06.03.2024 IN RESPECT OF THE DOOR NUMBER 753 Exhibit P2 (ch) A COPY OF THE DEMAND NOTICE DATED 06.03.2024 IN RESPECT OF THE DOOR NUMBER 754 Exhibit P2 (ci) A COPY OF THE DEMAND NOTICE DATED 06.03.2024 IN RESPECT OF THE DOOR NUMBER 755 Exhibit P2 (cj) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 756 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:257:- Exhibit P2 (ck) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 757 Exhibit P2 (cl) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 758 Exhibit P2 (cm) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 759 Exhibit P2 (cn) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 760 Exhibit P2 (co) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 761 Exhibit P2 (cp) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 762 Exhibit P2 (cq) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 763 Exhibit P2 (cr) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 764 Exhibit P2 (cs) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 765 Exhibit P2 (ct) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 766 Exhibit P2 (cu) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 767 Exhibit P2 (cv) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 768 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:258:- Exhibit P2 (cw) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 769 Exhibit P2 (cx) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 770 Exhibit P2 (cy) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 771 Exhibit P2 (cz) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 772 Exhibit P2 (da) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 773 Exhibit P2 (db) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 774 Exhibit P2 (dc) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 775 Exhibit P2 (dd) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 776 Exhibit P2 (de) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 777 Exhibit P2 (df) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 778 Exhibit P2 (dg) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 779 Exhibit P2 (dh) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 780 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:259:- Exhibit P2 (di) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 781 Exhibit P2 (dj) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 782 Exhibit P2 (dk) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 783 Exhibit P2 (dl) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 784 Exhibit P2 (dm) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 785 Exhibit P2 (dn) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 786 Exhibit P2 (do) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 787 Exhibit P2 (dp) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 788 Exhibit P2 (dq) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 789 Exhibit P2 (dr) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 790 Exhibit P2 (ds) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 791 Exhibit P2 (dt) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 792 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:260:- Exhibit P2 (du) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 793 Exhibit P2 (dv) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 794 Exhibit P2 (dw) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 795 Exhibit P2 (dx) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 796 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 Exhibit P4 A COPY OF THE JUDGMENT DATED 21.09.2023 IN WPC NO. 26058/2023 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:261:- APPENDIX OF WP(C) 11783/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/456 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/457 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/458 FOR THE PERIOD 2022-23 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/459 FOR THE PERIOD 2022-23 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/460 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/461 FOR THE PERIOD 2022-23 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/462 FOR THE PERIOD 2022-23 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/463 FOR THE PERIOD 2022-23 Exhibit P1 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/464 FOR THE PERIOD 2022-23 Exhibit P1 (J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/465 FOR THE PERIOD 2022-23 Exhibit P1 (K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:262:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/466 FOR THE PERIOD 2022-23 Exhibit P1 (L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/467 FOR THE PERIOD 2022-23 Exhibit P1 (M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/468 FOR THE PERIOD 2022-23 Exhibit P1 (N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/469 FOR THE PERIOD 2022-23 Exhibit P1 (O) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/470 FOR THE PERIOD 2022-23 Exhibit P1 (P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/471 FOR THE PERIOD 2022-23 Exhibit P1 (Q) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/472 FOR THE PERIOD 2022-23 Exhibit P1 (R) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/473 FOR THE PERIOD 2022-23 Exhibit P1 (S) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/474 FOR THE PERIOD 2022-23 Exhibit P1 (T) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/509 FOR THE PERIOD 2022-23 Exhibit P1 (U) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/510 FOR THE PERIOD 2022-23 Exhibit P1 (V) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:263:- DOOR NUMBER 8/511 FOR THE PERIOD 2022-23 Exhibit P1 (W) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/512 FOR THE PERIOD 2022-23 Exhibit P1 (X) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/513 FOR THE PERIOD 2022-23 Exhibit P1 (Y) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/514 FOR THE PERIOD 2022-23 Exhibit P1 (Z) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/515 FOR THE PERIOD 2022-23 Exhibit P1 (AA) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/516 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 367 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 368 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 369 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 370 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 371 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 372 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:264:- Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 373 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 374 Exhibit P2 (i) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 375 Exhibit P2 (j) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 376 Exhibit P2 (k) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 377 Exhibit P2 (l) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 378 Exhibit P2 (m) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 379 Exhibit P2 (n) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 380 Exhibit P2 (o) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 381 Exhibit P2 (p) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 382 Exhibit P2 (q) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 383 Exhibit P2 (r) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:265:- 384 Exhibit P2 (s) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 385 Exhibit P2 (t) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 434 Exhibit P2 (u) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 435 Exhibit P2 (v) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 436 Exhibit P2 (w) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 437 Exhibit P2 (x) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 438 Exhibit P2 (y) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 439 Exhibit P2 (z) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 440 Exhibit P2 (aa) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 441 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 Exhibit P4 A COPY OF THE JUDGMENT DATED 21.09.2023 IN WPC NO. 26058/2023 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:266:- APPENDIX OF WP(C) 11910/2024 PETITIONER'S EXHIBITS Exhibit P1(A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/997 FOR THE PERIOD 2022-23 Exhibit P1(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/996 FOR THE PERIOD 2022-23 Exhibit P1(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/995 FOR THE PERIOD 2022-23 Exhibit P1(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/994 FOR THE PERIOD 2022-23I Exhibit P1(E) ). A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/993 Exhibit P1(F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/992 FOR THE PERIOD 2022-23 Exhibit P1(G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1002 FOR THE PERIOD 2022-23 Exhibit P1(H) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1001 FOR THE PERIOD 2022-23 Exhibit P1(I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1000 FOR THE PERIOD 2022-23 Exhibit P1(J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/999 FOR THE PERIOD 2022-23 Exhibit P1(K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:267:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/998 FOR THE PERIOD 2022-23 Exhibit P2a A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 255 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2b A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 256 Exhibit P2c A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 257 Exhibit P2d A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 258 Exhibit P2e A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 259 Exhibit P2f A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 260 Exhibit P2g A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 261 Exhibit P2h A COPY OF THE DEMAND NOTICE DATED 05.03.2024 IN RESPECT OF THE DOOR NUMBER 262 Exhibit P2i A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 263 Exhibit P2J A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 264 Exhibit P2k A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 265 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:268:- APPENDIX OF WP(C) 11936/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/560 FOR THE PERIOD 2021-22 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/563 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/564 FOR THE PERIOD 2022-23 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/566 FOR THE PERIOD 2022-23 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/567 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/569 FOR THE PERIOD 2022-23 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/570 FOR THE PERIOD 2022-23 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/573 FOR THE PERIOD 2022-23 Exhibit P1 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/572 FOR THE PERIOD 2022-23 Exhibit P1 (J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/574 FOR THE PERIOD 2022-23 Exhibit P1 (K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:269:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/575 FOR THE PERIOD 2022-23 Exhibit P1 (L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/577 FOR THE PERIOD 2022-23 Exhibit P1 (M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/578 FOR THE PERIOD 2022-23 Exhibit P1 (N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/579 FOR THE PERIOD 2022-23 Exhibit P1 (O) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/580 FOR THE PERIOD 2022-23 Exhibit P1 (P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/581 FOR THE PERIOD 2022-23 Exhibit P1 (Q) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/582 FOR THE PERIOD 2022-23 Exhibit P1 (R) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/583 FOR THE PERIOD 2022-23 Exhibit P1 (S) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/584 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 01.03.2024 IN RESPECT OF THE DOOR NUMBER 592 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 01.03.2024 IN RESPECT OF THE DOOR NUMBER 593 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 01.03.2024 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:270:- 594 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 595 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 596 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 598 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 599 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 01.03.2024 IN RESPECT OF THE DOOR NUMBER 600 Exhibit P2 (i) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 601 Exhibit P2 (j) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 602 Exhibit P2 (k) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 603 Exhibit P2 (l) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 604 Exhibit P2 (m) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 606 Exhibit P2 (n) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 607 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:271:- Exhibit P2 (o) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 608 Exhibit P2 (p) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 609 Exhibit P2 (q) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 610 Exhibit P2 (r) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 611 Exhibit P2 (s) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 612 Exhibit P2 (t) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 613 Exhibit P2 (u) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 614 Exhibit P2 (v) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 615 Exhibit P2 (w) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 616 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:272:- APPENDIX OF WP(C) 11998/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/394 FOR THE PERIOD 2021-22 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/395 FOR THE PERIOD 2021-22 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/396 FOR THE PERIOD 2021-22 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/397 FOR THE PERIOD 2021-22 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/398 FOR THE PERIOD 2021-22 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/399 FOR THE PERIOD 2021-22 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/400 FOR THE PERIOD 2021-22 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/401 FOR THE PERIOD 2021-22 Exhibit P1 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/402 FOR THE PERIOD 2021-22 Exhibit P1 (J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/403 FOR THE PERIOD 2021-22 Exhibit P1 (K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:273:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/404 FOR THE PERIOD 2021-22 Exhibit P1 (L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/405 FOR THE PERIOD 2021-22 Exhibit P1 (M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/406 FOR THE PERIOD 2021-22 Exhibit P1 (N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/407 FOR THE PERIOD 2021-22 Exhibit P1 (O) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/408 FOR THE PERIOD 2021-22 Exhibit P1 (P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/409 FOR THE PERIOD 2021-22 Exhibit P1 (Q) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/410 FOR THE PERIOD 2021-22 Exhibit P1 (R) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/411 FOR THE PERIOD 2021-22 Exhibit P1 (S) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/412 FOR THE PERIOD 2021-22 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 318 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 319 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 320 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:274:- Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 321 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 322 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 323 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 324 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 325 Exhibit P2 (i) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 326 Exhibit P2 (j) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 327 Exhibit P2 (k) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 328 Exhibit P2 (l) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 329 Exhibit P2 (m) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 330 Exhibit P2 (n) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 331 Exhibit P2 (o) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:275:- 27.02.2024 IN RESPECT OF THE DOOR NUMBER 332 Exhibit P2 (p) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 333 Exhibit P2 (q) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 334 Exhibit P2 (r) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 335 Exhibit P2 (s) A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 336 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:276:- APPENDIX OF WP(C) 12015/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/356 FOR THE PERIOD 2022-23 Exhibit P1(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/357 FOR THE PERIOD 2022-23 Exhibit P1(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/358 FOR THE PERIOD 2022-23 Exhibit P1(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/359 FOR THE PERIOD 2022-23 Exhibit P1(E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/360 FOR THE PERIOD 2022-23 Exhibit P1(F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/361 FOR THE PERIOD 2022-23 Exhibit P1(G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/362 FOR THE PERIOD 2022-23 Exhibit P1(H) COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/363 FOR THE PERIOD 2022-23 Exhibit P2A A COPY OF THE DEMAND NOTICE DATED 13.03.2024 IN RESPECT OF THE DOOR NUMBER 789/1 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2B A COPY OF THE DEMAND NOTICE DATED 13.03.2024 IN RESPECT OF THE DOOR NUMBER 789/2 Exhibit P2C A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:277:- 13.03.2024 IN RESPECT OF THE DOOR NUMBER 789/3 Exhibit P2D A COPY OF THE DEMAND NOTICE DATED 13.03.2024 IN RESPECT OF THE DOOR NUMBER 789/4 Exhibit P2E A COPY OF THE DEMAND NOTICE DATED 13.03.2024 IN RESPECT OF THE DOOR NUMBER 789/5 Exhibit P2F A COPY OF THE DEMAND NOTICE DATED 13.03.2024 IN RESPECT OF THE DOOR NUMBER 789/6 Exhibit P2G A COPY OF THE DEMAND NOTICE DATED 13.03.2024 IN RESPECT OF THE DOOR NUMBER 789/7 Exhibit P2H A COPY OF THE DEMAND NOTICE DATED 13.03.2024 IN RESPECT OF THE DOOR NUMBER 789/8 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 Exhibit P4 A COPY OF THE JUDGMENT DATED 21.09.2023 IN WPC NO. 26058/2023 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:278:- APPENDIX OF WP(C) 12093/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPTS, DATED 09.08.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 3/763, 3/764, 3/765, 3/766 AND 3/767 OWNED BY THE WRIT PETITIONER Exhibit P5 TRUE COPY OF THE RECEIPTS, DATED 11.08.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023- 24 FOR THE ROOMS BEARING NUMBERS 3/629, 3/630, 3/631 AND 3/632 OWNED BY THE WRIT PETITIONER Exhibit P6 A TRUE COPY OF THE DEMAND NOTICES DATED 28.02.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FROM 2016 - 2017 FOR THE 9 ROOMS BEARING NUMBERS 5/154, 5/155, 5/156, 5/157, 5/158, 5/159, 5/160, 5/161 TO 5/162 OWNED BY THE WRIT PETITIONER Exhibit P7 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD Exhibit P8 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C).NO.26058/2023 Exhibit P9 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C).NO.10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:279:- APPENDIX OF WP(C) 12135/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPTS, DATED 18.08.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 1 ST HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 8/634, 8/638, 8/639, 8/640, 8/641 AND 8/642 OWNED BY THE WRIT PETITIONER Exhibit P5 A TRUE COPY OF THE DEMAND NOTICES DATED 09.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX INCLUDING PERIOD FROM 2017 - 2018 FOR THE ROOMS BEARING NUMBERS 584, 585, 586, 587, 588 AND 589 OWNED BY THE WRIT PETITIONER Exhibit P6 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD Exhibit P7 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C).NO.26058/2023 Exhibit P8 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C).NO.10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:280:- APPENDIX OF WP(C) 12175/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPTS, DATED 19.11.2021 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2021 - 22 FOR THE ROOMS BEARING NUMBERS 2/655, 2/656, 2/657, 2/658 AND 2/659 OWNED BY THE WRIT PETITIONER Exhibit P5 TRUE COPY OF THE RECEIPTS, DATED 19.02.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2021 - 22 FOR THE ROOMS BEARING NUMBERS 2/1139, 2/1140, 2/1141 AND 2/1142 OWNED BY THE WRIT PETITIONER Exhibit P6 TRUE COPY OF THE RECEIPTS, DATED 05.07.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022 - 23 FOR THE ROOMS BEARING NUMBERS 2/1137 AND 2/1138 OWNED BY THE WRIT PETITIONER Exhibit P7 A TRUE COPY OF THE DEMAND NOTICES DATED 30.07.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE 11 ROOMS BEARING NUMBERS CONSECUTIVELY FROM 313 TO 317 AND CONSECUTIVELY FROM 319 TO 324 OWNED BY THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:281:- WRIT PETITIONER Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD Exhibit P9 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P10 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:282:- APPENDIX OF WP(C) 12201/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPTS, DATED 09.08.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 4/893, 4/894, 4/896, 4/897 AND 4/898 OWNED BY THE WRIT PETITIONER Exhibit P5 A TRUE COPY OF THE DEMAND NOTICES DATED 28.02.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE 5 ROOMS BEARING NUMBERS 146, 149, 150, 151 AND 147 OWNED BY THE WRIT PETITIONER Exhibit P6 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN THE DEMAND NOTICES ON RECORD Exhibit P7 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P8 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:283:- APPENDIX OF WP(C) 12257/2024 PETITIONER'S EXHIBITS Exhibit P1(A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/452 FOR THE PERIOD 2022-23 Exhibit P1(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/453 FOR THE PERIOD 2022-23 Exhibit P1(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/454 FOR THE PERIOD 2022-23 Exhibit P1(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/674 FOR THE PERIOD 2022-23 Exhibit P1(E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/675 FOR THE PERIOD 2022-23 Exhibit P1(F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/376 FOR THE PERIOD 2022-23 Exhibit P2A A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 195 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2B A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 196 Exhibit P2C A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 197 Exhibit P2D A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 198 Exhibit P2E A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:284:- 199 Exhibit P2F A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 425 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:285:- APPENDIX OF WP(C) 12309/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPTS, DATED 13.01.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOMS BEARING NUMBERS CHRONOLOGICALLY FROM 361 TO 370 OWNED BY THE WRIT PETITIONER Exhibit P5 TRUE COPY OF THE RECEIPTS, DATED 23.02.2021 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2020 - 21 FOR THE BUILDINGS BEARING NUMBERS BEARING NUMBER 6/171, 6/172, 10/682), 10/683), 10/684) AND 10/685). OWNED BY THE WRIT PETITIONER Exhibit P6 TRUE COPY OF THE DEMAND NOTICES DATED 01.08.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE 10 ROOMS, CHRONOLOGICALLY NUMBERED FROM 409 TO 418, OWNED BY THE WRIT PETITIONER Exhibit P7 TRUE COPY OF THE DEMAND NOTICES DATED 25.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS, BEARING NOS: 377 AND 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:286:- 378 OWNED BY THE WRIT PETITIONER Exhibit P8 TRUE COPY OF THE DEMAND NOTICES DATED 27.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS, BEARING NOS: 173, 174, 175 AND 176 OWNED BY THE WRIT PETITIONER Exhibit P9 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P6 DEMAND NOTICES Exhibit P10 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P7 AND P8 DEMAND NOTICES Exhibit P11 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P12 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:287:- APPENDIX OF WP(C) 12318/2024 PETITIONER'S EXHIBITS Exhibit P1 COPY OF THE RELATIONSHIP CERTIFICATE DATED 14.11.2023 Exhibit P2 COPY OF THE DEATH CERTIFICATE OF PETITIONER'S MOTHER DATED 09.10.2023 Exhibit P3 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/893 FOR THE PERIOD 2022-23 Exhibit P3 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/894 FOR THE PERIOD 2023-24 Exhibit P3 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/895 FOR THE PERIOD 2022-23 Exhibit P3 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/896 FOR THE PERIOD 2022-23 Exhibit P3 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/897 FOR THE PERIOD 2022-23 Exhibit P3 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/898 FOR THE PERIOD 2022-23 Exhibit P3 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/899 FOR THE PERIOD 2022-23 Exhibit P3 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/900 FOR THE PERIOD 2022-23 Exhibit P3 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/901 FOR THE PERIOD 2022-23 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:288:- Exhibit P3 (J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/902 FOR THE PERIOD 2022-23 Exhibit P3 (K) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/903 FOR THE PERIOD 2022-23 Exhibit P4 (a) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 670 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4 (b) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 671 Exhibit P4 (c) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 672 Exhibit P4 (d) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 673 Exhibit P4 (e) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 674 Exhibit P4 (f) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 675 Exhibit P4 (g) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 676 Exhibit P4 (h) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 677 Exhibit P4 (i) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 678 Exhibit P4 (j) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 679 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:289:- Exhibit P4 (k) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 680 Exhibit P5 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:290:- APPENDIX OF WP(C) 12326/2024 PETITIONER'S EXHIBITS Exhibit P1 COPY OF THE LEGAL HEIRSHIP CERTIFICATE DATED 18.03.2022 Exhibit P2 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/731 FOR THE PERIOD 2023-24 Exhibit P2 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/732 FOR THE PERIOD 2023-24 Exhibit P2 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/733 FOR THE PERIOD 2023-24 Exhibit P2 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/734 FOR THE PERIOD 2023-24 Exhibit P2 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/735 FOR THE PERIOD 2023-24 Exhibit P2 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/736 FOR THE PERIOD 2023-24 Exhibit P2 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/737 FOR THE PERIOD 2023-24 Exhibit P2 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/738 FOR THE PERIOD 2023-24 Exhibit P2 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/739 FOR THE PERIOD 2023-24 Exhibit P2 (J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:291:- DOOR NUMBER 11/740 FOR THE PERIOD 2023-24 Exhibit P2 (K) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/741 FOR THE PERIOD 2023-24 Exhibit P2 (L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/742 FOR THE PERIOD 2023-24 Exhibit P2 (M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/743 FOR THE PERIOD 2023-24 Exhibit P2 (N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/744 FOR THE PERIOD 2023-24 Exhibit P2 (O) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/745 FOR THE PERIOD 2023-24 Exhibit P2 (P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/746 FOR THE PERIOD 2023-24 Exhibit P2 (Q) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/747 FOR THE PERIOD 2023-24 Exhibit P2 (R) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/748 FOR THE PERIOD 2023-24 Exhibit P2 (S) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/749 FOR THE PERIOD 2023-24 Exhibit P2 (T) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/750 FOR THE PERIOD 2023-24 Exhibit P2 (U) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/751 FOR THE PERIOD 2023-24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:292:- Exhibit P2 (V) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/752 FOR THE PERIOD 2023-24 Exhibit P2 (W) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/753 FOR THE PERIOD 2023-24 Exhibit P2 (X) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/754 FOR THE PERIOD 2023-24 Exhibit P2 (Y) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/755 FOR THE PERIOD 2023-24 Exhibit P3 (a) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 406 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 (b) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 407 Exhibit P3(c) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 408 Exhibit P3 (d) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 409 Exhibit P3 (e) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 410 Exhibit P3 (f) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 411 Exhibit P3 (g) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 412 Exhibit P3 (h) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:293:- 14.08.2023 IN RESPECT OF THE DOOR NUMBER 413 Exhibit P3 (i) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 414 Exhibit P3 (j) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 415 Exhibit P3 (k) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 416 Exhibit P3 (l) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 417 Exhibit P3 (m) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 418 Exhibit P3 (n) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 419 Exhibit P3 (o) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 420 Exhibit P3 (p) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 421 Exhibit P3 (q) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 422 Exhibit P3 (r) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 423 Exhibit P3 (s) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 424 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:294:- Exhibit P3 (t) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 425 Exhibit P3 (u) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 426 Exhibit P3 (v) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 427 Exhibit P3 (w) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 428 Exhibit P3 (x) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 429 Exhibit P3 (y) A COPY OF THE DEMAND NOTICE DATED 14.08.2023 IN RESPECT OF THE DOOR NUMBER 430 Exhibit P4 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:295:- APPENDIX OF WP(C) 12327/2024 PETITIONER'S EXHIBITS Exhibit P1 COPY OF THE LEGAL HEIRSHIP CERTIFICATE DATED 18.03.2022 Exhibit P2 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/949 FOR THE PERIOD 2023-24 Exhibit P2 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/950 FOR THE PERIOD 2023-24 Exhibit P2 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/951 FOR THE PERIOD 2023-24 Exhibit P2 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/952 FOR THE PERIOD 2023-24 Exhibit P2 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/953 FOR THE PERIOD 2023-24 Exhibit P2 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/954 FOR THE PERIOD 2023-24 Exhibit P2 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/955 FOR THE PERIOD 2023-24 Exhibit P2 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/956 FOR THE PERIOD 2023-24 Exhibit P2 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/957 FOR THE PERIOD 2023-24 Exhibit P2 (J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:296:- DOOR NUMBER 13/958 FOR THE PERIOD 2023-24 Exhibit P2 (K) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/959 FOR THE PERIOD 2023-24 Exhibit P2 (L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/960 FOR THE PERIOD 2023-24 Exhibit P2 (M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/961 FOR THE PERIOD 2023-24 Exhibit P2 (N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/962 FOR THE PERIOD 2023-24 Exhibit P2 (O) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/963 FOR THE PERIOD 2023-24 Exhibit P2 (P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/964 FOR THE PERIOD 2023-24 Exhibit P2 (Q) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/965 FOR THE PERIOD 2023-24 Exhibit P2 (R) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/966 FOR THE PERIOD 2023-24 Exhibit P2 (S) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/967 FOR THE PERIOD 2023-24 Exhibit P2 (T) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/968 FOR THE PERIOD 2023-24 Exhibit P2 (U) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/969 FOR THE PERIOD 2023-24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:297:- Exhibit P2 (V) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/970 FOR THE PERIOD 2023-24 Exhibit P2 (W) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/971 FOR THE PERIOD 2023-24 Exhibit P2 (X) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/972 FOR THE PERIOD 2023-24 Exhibit P2 (Y) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1150 FOR THE PERIOD 2023-24 Exhibit P2 (Z) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1151 FOR THE PERIOD 2023-24 Exhibit P2 (AA) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1152 FOR THE PERIOD 2023-24 Exhibit P2 (AB) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1153 FOR THE PERIOD 2023-24 Exhibit P2 (AC) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1154 FOR THE PERIOD 2023-24 Exhibit P2 (AD) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1155 FOR THE PERIOD 2023-24 Exhibit P2 (AE) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1156 FOR THE PERIOD 2023-24 Exhibit P2 (AF) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1157 FOR THE PERIOD 2023-24 Exhibit P2 (AG) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:298:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1158 FOR THE PERIOD 2023-24 Exhibit P2 (AH) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1159 FOR THE PERIOD 2023-24 Exhibit P2 (AI) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1160 FOR THE PERIOD 2023-24 Exhibit P2 (AJ) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1161 FOR THE PERIOD 2023-24 Exhibit P3 (a) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 686 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3 (b) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 687 Exhibit P3 (c) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 688 Exhibit P3 (d) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 689 Exhibit P3 (e) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 690 Exhibit P3 (f) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 691 Exhibit P3 (g) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 692 Exhibit P3 (h) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 693 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:299:- Exhibit P3 (i) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 694 Exhibit P3 (j) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 695 Exhibit P3 (k) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 696 Exhibit P3 (l) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 697 Exhibit P3 (m) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 698 Exhibit P3 (n) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 699 Exhibit P3 (o) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 700 Exhibit P3 (p) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 701 Exhibit P3 (q) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 702 Exhibit P3 (r) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 703 Exhibit P3 (s) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 704 Exhibit P3 (t) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:300:- 04.03.2024 IN RESPECT OF THE DOOR NUMBER 705 Exhibit P3 (u) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 706 Exhibit P3 (v) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 707 Exhibit P3 (w) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 708 Exhibit P3 (x) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 709 Exhibit P3 (y) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 710 Exhibit P3 (z) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 711 Exhibit P3 (aa) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 712 Exhibit P3 (ab) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 713 Exhibit P3 (ac) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 714 Exhibit P3 (ad) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 715 Exhibit P3 (ae) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 716 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:301:- Exhibit P3 (af) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 717 Exhibit P3 (ag) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 718 Exhibit P3 (ah) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 719 Exhibit P3 (ai) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 720 Exhibit P3 (aj) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 721 Exhibit P4 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:302:- APPENDIX OF WP(C) 12356/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPTS, DATED 30.06.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOM BEARING NUMBER 13/868 OWNED BY THE WRIT PETITIONER Exhibit P5 TRUE COPY OF THE RECEIPTS, DATED 30.12.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022 - 23 FOR THE ROOMS BEARING NUMBERS 23/656, 23/658 AND 23/659 OWNED BY THE WRIT PETITIONER Exhibit P6 TRUE COPY OF THE DEMAND NOTICES DATED 03.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE 2 ROOMS, BEARING NUMBERS 658 AND 659, OWNED BY THE WRIT PETITIONER Exhibit 7 TRUE COPY OF THE DEMAND NOTICES DATED 07.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE 2 ROOMS, BEARING NUMBERS 656 AND 657, OWNED BY THE WRIT PETITIONER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:303:- Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P6 AND P7 DEMAND NOTICES Exhibit P9 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P10 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:304:- APPENDIX OF WP(C) 12402/2024 PETITIONER'S EXHIBITS Exhibit P1 COPY OF THE RELATIONSHIP CERTIFICATE DATED 10.02.2022 Exhibit P2 COPY OF THE DEATH CERTIFICATE OF PETITIONER'S FATHER DATED 16.06.2020 Exhibit P3(A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 13/1071 FOR THE PERIOD 2023-24 Exhibit P3(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 23/767 FOR THE PERIOD 20223-24 Exhibit P3(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 23/777 FOR THE PERIOD 2023-24 Exhibit P4(a) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 765 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P4(b) A COPY OF THE DEMAND NOTICE DATED 03.03.2024 IN RESPECT OF THE DOOR NUMBER 766 Exhibit P4(c) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 767 Exhibit P4(d) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 768 Exhibit P4(e) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 769 Exhibit P4(f) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 770 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:305:- Exhibit P4(g) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 771 Exhibit P4(h) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 772 Exhibit P4(i) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 773 Exhibit P4(j) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 774 Exhibit P4(k) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 775 Exhibit P4(l) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 776 Exhibit P4(m) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 777 Exhibit P4(n) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 778 Exhibit P4(o) A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 779 Exhibit P5 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:306:- APPENDIX OF WP(C) 12406/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPTS, DATED 25.04.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOMS BEARING NUMBERS 4/527, 4/528 AND 4/529 OWNED BY THE WRIT PETITIONER Exhibit P5 TRUE COPY OF THE DEMAND NOTICES DATED 26.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS, BEARING NUMBERS 276, 277 AND 278, OWNED BY THE WRIT PETITIONER Exhibit P6 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P5 DEMAND NOTICES Exhibit P7 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P8 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:307:- APPENDIX OF WP(C) 12409/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT, DATED 26.02.2020 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2019-20 FOR THE BUILDING Exhibit P5 A TRUE COPY OF THE RECEIPT, DATED 23.03.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2020-21 FOR THE BUILDING Exhibit P6 A TRUE COPY OF THE DEMAND NOTICE DATED 02.08.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE BUILDING ALONG WITH ENGLISH TRANSLATION Exhibit P7 A TRUE COPY OF THE DEMAND NOTICE DATED 25.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FOR THE BUILDING ALONG WITH ENGLISH TRANSLATION Exhibit P8 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P9 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:308:- APPENDIX OF WP(C) 12438/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPTS, DATED 21.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOMS BEARING NUMBERS 17/297 AND 17/299 OWNED BY THE WRIT PETITIONER Exhibit P5 TRUE COPY OF THE RECEIPTS, DATED 08.11.2021 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2021 - 22 FOR THE ROOMS BEARING NUMBERS 17/294, 17/295, 17/296, 17/300 AND 17/301 OWNED BY THE WRIT PETITIONER Exhibit P6 TRUE COPY OF THE DEMAND NOTICES DATED 07.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE 7 ROOMS, BEARING NUMBERS 425,426,427,428,429,430 AND 431, OWNED BY THE WRIT PETITIONER Exhibit P7 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P6 DEMAND NOTICES Exhibit P8 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P9 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:309:- APPENDIX OF WP(C) 12464/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPTS, DATED 19.04.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 13/1400, 13/1401, 13/1402, 13/1403, 13/1410, 13/1411, 13/608, 13/609, 13/610 AND 13/611 OWNED BY THE 1 ST WRIT PETITIONER Exhibit P5 TRUE COPY OF THE RECEIPT, DATED 19.04.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOM BEARING NUMBERS 13/1404, 13/1405, 13/1406, 13/1407, 13/1408 AND 13/1409 OWNED BY THE 2 ND WRIT PETITIONER Exhibit P6 TRUE COPY OF THE DEMAND NOTICES DATED 21.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS, NUMBERED AS 394/1, 394/2, 394/3, 394/4, 394/5, 394/6, 394/14, 394/19, 394/10, AND 394/11 OWNED BY THE 1 ST WRIT PETITIONER Exhibit P7 TRUE COPY OF THE DEMAND NOTICES DATED 21.03.2024 ISSUED BY THE SECRETARY OF THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:310:- MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS, NUMBERED AS 394/16, 394/12, 394/13, 394/7, 394/8 AND 394/15 OWNED BY THE 2 ND WRIT PETITIONER Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P6 AND P7 DEMAND NOTICES Exhibit P9 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P10 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:311:- APPENDIX OF WP(C) 12478/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPT, DATED 13.05.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOMS BEARING NUMBERS 11/619, 11/621, 11/620, 11/616, 11/618, 11/617, 11/612, 11/1143, 11/614 AND 11/615 OWNED BY THE WRIT PETITIONERS Exhibit P5 TRUE COPY OF THE DEMAND NOTICES DATED 01.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS, NUMBERED AS 586, 585, 584, 583, 582, 581, 580 AND 579 OWNED BY THE WRIT PETITIONERS Exhibit P6 TRUE COPY OF THE DEMAND NOTICES DATED 02.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS, NUMBERED AS 587, 589, 588 AND 590 OWNED BY THE WRIT PETITIONERS Exhibit P7 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P5 AND P6 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:312:- Exhibit P8 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P9 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:313:- APPENDIX OF WP(C) 12535/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/278 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/279 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/280 FOR THE PERIOD 2022-23 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/281 FOR THE PERIOD 2022-23 Exhibit P1 (E) ). A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/282 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/283 FOR THE PERIOD 2022-23 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/284 FOR THE PERIOD 2022-23 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/285 FOR THE PERIOD 2022-23 Exhibit P1(I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/286 FOR THE PERIOD 2022-23 Exhibit P1(J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/287 FOR THE PERIOD 2022-23 Exhibit P1 (K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:314:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/288 FOR THE PERIOD 2022-23 Exhibit P1 (L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/289 FOR THE PERIOD 2022-23 Exhibit P1(M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/290 FOR THE PERIOD 2022-23 Exhibit P1(N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/291 FOR THE PERIOD 2022-23 Exhibit P1(O) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/292 FOR THE PERIOD 2022-23 Exhibit P1 (P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/293 FOR THE PERIOD 2022-23 Exhibit P1 (Q) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/294 FOR THE PERIOD 2022-23 Exhibit P1 (R) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/295 FOR THE PERIOD 2022-23 Exhibit P1 (S) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/296 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 53 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 54 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 55 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:315:- Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 56 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 57 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 58 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 59 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 60 Exhibit P2 (i) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 61 Exhibit P2 (j) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 62 Exhibit P2 (k) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 63 Exhibit P2 (l) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 64 Exhibit P2 (m) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 65 Exhibit P2 (n) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 66 Exhibit P2 (o) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:316:- 07.03.2024 IN RESPECT OF THE DOOR NUMBER 67 Exhibit P2 (p) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 68 Exhibit P2 (q) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 69 Exhibit P2 (r) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 70 Exhibit P2 (s) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 71 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:317:- APPENDIX OF WP(C) 12536/2024 PETITIONERS' EXHIBITS Exhibit P 1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 4 TRUE COPY OF THE RECEIPTS, DATED 19.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 17/446, 17/450, 17/457, 17/466, 17/489, 17/490 AND 17/491 OWNED BY THE 1 ST WRIT PETITIONER Exhibit P 5 TRUE COPY OF THE RECEIPT, DATED 21.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOM BEARING NUMBERS 17/492 OWNED BY THE 1 ST WRIT PETITIONER Exhibit P 6 TRUE COPY OF THE RECEIPTS, DATED 21.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 17/455, 17/460, 17/488 AND 17/487 OWNED BY THE 2 ND WRIT PETITIONER Exhibit P 7 TRUE COPY OF THE RECEIPTS, DATED 21.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 17/448, 17/463, 17/483 AND 17/484 OWNED BY THE 3 RD WRIT PETITIONER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:318:- Exhibit P 8 TRUE COPY OF THE RECEIPTS, DATED 21.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 17/452, 17/465, 17/479 AND 17/480 OWNED BY THE 4 TH WRIT PETITIONER Exhibit P 9 TRUE COPY OF THE RECEIPTS, DATED 24.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 17/454, 17/461, 17/481 AND 17/482 OWNED BY THE 6 TH WRIT PETITIONER Exhibit P 10 TRUE COPY OF THE RECEIPTS, DATED 20.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 17/447, 17/451, 17/459, 17/462, 17/468, 17/469, 17/470, 17/471, 17/472 AND 17/473 OWNED BY THE 7 TH WRIT PETITIONER Exhibit P 11 TRUE COPY OF THE RECEIPTS, DATED 15.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 17/445, 17/449, 17/453, 17/458, 17/467, 17/474, 17/475, 17/476, 17/477 AND 17/478 OWNED BY THE 8 TH WRIT PETITIONER Exhibit P 12 TRUE COPY OF THE RECEIPTS, DATED 14.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOMS BEARING NUMBERS 17/456, 17/464, 17/485, AND 17/486 OWNED BY THE 5 TH WRIT PETITIONER Exhibit P 13 TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS, NUMBERED AS 548, 542, 528 AND 532, OWNED BY THE 1 ST WRIT PETITIONER Exhibit P 14 TRUE COPY OF THE DEMAND NOTICES DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:319:- 19.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS, NUMBERED AS 553, 557, 566 AND 572, OWNED BY THE 1 ST WRIT PETITIONER Exhibit P 15 TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS, NUMBERED AS 544 AND 539 OWNED BY THE 2 ND WRIT PETITIONER Exhibit P 16 TRUE COPY OF THE DEMAND NOTICES DATED 19.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS, NUMBERED AS 563 AND 568 OWNED BY THE 2 ND WRIT PETITIONER Exhibit P 17 TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS NUMBERED AS 530 AND 536 OWNED BY THE 3 RD WRIT PETITIONER Exhibit P 18 TRUE COPY OF THE DEMAND NOTICES DATED 19.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS, NUMBERED AS 554 AND 560 OWNED BY THE 3 RD WRIT PETITIONER Exhibit P 19 TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS, NUMBERED AS 534 AND 547 OWNED BY THE 4 TH WRIT PETITIONER Exhibit P 20 TRUE COPY OF THE DEMAND NOTICES DATED 19.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:320:-

- 21 FOR THE ROOMS, NUMBERED AS 558 AND 571 OWNED BY THE 4 TH WRIT PETITIONER Exhibit P 21 TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS NUMBERED AS 538 AND 545 OWNED BY THE 6 TH WRIT PETITIONER Exhibit P 22 TRUE COPY OF THE DEMAND NOTICES DATED 19.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS NUMBERED AS 562 AND 569 OWNED BY THE 6 TH WRIT PETITIONER Exhibit P 23 TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS NUMBERED AS 537, 540, 550, 529 AND 533 OWNED BY THE 7 TH WRIT PETITIONER Exhibit P 24 TRUE COPY OF THE DEMAND NOTICES DATED 19.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS NUMBERED AS 561, 564, 573, 552 AND 556 OWNED BY THE 7 TH WRIT PETITIONER Exhibit P 25 TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS NUMBERED AS 541, 546, 549, 527 AND 531 OWNED BY THE 8 TH WRIT PETITIONER Exhibit P 26 TRUE COPY OF THE DEMAND NOTICES DATED 19.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS NUMBERED AS 565, 570, 551, 555 AND 574 OWNED BY THE 8 TH WRIT 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:321:- PETITIONER Exhibit P 27 TRUE COPY OF THE DEMAND NOTICES DATED 15.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS NUMBERED AS 535 AND 543 OWNED BY THE 5 TH WRIT PETITIONER Exhibit P 28 TRUE COPY OF THE DEMAND NOTICES DATED 19.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS NUMBERED AS 559 AND 567 OWNED BY THE 5 TH WRIT PETITIONER Exhibit P 29 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P13 TO P28 DEMAND NOTICES Exhibit P 30 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P 31 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:322:- APPENDIX OF WP(C) 12548/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/187 FOR THE PERIOD 2023-24 Exhibit P1(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/188 FOR THE PERIOD 2023-24 Exhibit P1(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/189 FOR THE PERIOD 2023-24 Exhibit P1(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/447 FOR THE PERIOD 2023-24 Exhibit P1(E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/191 FOR THE PERIOD 2023-24 Exhibit P1(F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/449 FOR THE PERIOD 2023-24 Exhibit P1(G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/193 FOR THE PERIOD 2023-24 Exhibit P2(a) A COPY OF THE DEMAND NOTICE DATED 02.08.2023 IN RESPECT OF THE DOOR NUMBER 187 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 02.08.2023 IN RESPECT OF THE DOOR NUMBER 188 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 02.08.2023 IN RESPECT OF THE DOOR NUMBER 189 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 02.08.2023 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:323:- 190 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 02.08.2023 IN RESPECT OF THE DOOR NUMBER 191 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 02.08.2023 IN RESPECT OF THE DOOR NUMBER 192 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 02.08.2023 IN RESPECT OF THE DOOR NUMBER 193 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:324:- APPENDIX OF WP(C) 12601/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO.R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 TRUE COPY OF THE RECEIPTS, DATED 08.08.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 1 ST HALF OF 2022-23 FOR THE ROOMS BEARING NUMBER 8/1323, 8/1324 AND 8/1325 OWNED BY THE WRIT PETITIONER Exhibit P5 TRUE COPY OF THE RECEIPTS, DATED 15.11.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOMS BEARING NUMBER 8/1317, 8/1318 AND 8/1319 OWNED BY THE WRIT PETITIONER Exhibit P6 TRUE COPY OF THE DEMAND NOTICES DATED 07.08.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FOR THE ROOMS BEARING NUMBERS CONSECUTIVELY FROM 149 TO 158 OWNED BY THE WRIT PETITIONER Exhibit P7 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P6 DEMAND NOTICES Exhibit P8 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C).NO.26058/2023 Exhibit P9 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C).NO.10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:325:- APPENDIX OF WP(C) 12606/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION .

Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE RECEIPT, DATED 18.01.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOMS Exhibit P5 A TRUE COPY OF THE DEMAND NOTICE DATED 03.08.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020

- 21 FOR THE ROOMS Exhibit P6 A TRUE COPY OF THE DEMAND NOTICE DATED 28.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FOR THE ROOMS Exhibit P7 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P5 DEMAND NOTICES Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P6 DEMAND NOTICES Exhibit P9 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P10 A TRUE COPY OF THE ORDER DATED 14.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 10124/24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:326:- APPENDIX OF WP(C) 12657/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/345 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/346 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/347 FOR THE PERIOD 2022-23 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/348 FOR THE PERIOD 2022-23 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/349 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/350 FOR THE PERIOD 2022-23 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/351 FOR THE PERIOD 2022-23 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/352 FOR THE PERIOD 2022-23 Exhibit P1 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/353 FOR THE PERIOD 2022-23 Exhibit P1 (J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/354 FOR THE PERIOD 2022-23 Exhibit P1 (K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:327:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/355 FOR THE PERIOD 2022-23 Exhibit P1 (L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/356 FOR THE PERIOD 2022-23 Exhibit P1 (M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/357 FOR THE PERIOD 2022-23 Exhibit P1 (N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/358 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 521 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 522 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 523 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 524 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 525 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 526 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 527 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:328:- 528 Exhibit P2 (i) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 529 Exhibit P2 (j) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 530 Exhibit P2 (k) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 531 Exhibit P2 (l) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 532 Exhibit P2 (m) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 533 Exhibit P2 (n) A COPY OF THE DEMAND NOTICE DATED 28.02.2024 IN RESPECT OF THE DOOR NUMBER 534 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:329:- APPENDIX OF WP(C) 12661/2024 PETITIONER'S EXHIBITS Exhibit P1 A COPY OF THE DEMAND NOTICE DATED 19.03.2024 IN RESPECT OF THE BUILDING NUMBER 206 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:330:- APPENDIX OF WP(C) 12678/2024 PETITIONER'S EXHIBITS Exhibit P1 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 1/286 FOR THE PERIOD 2023-24 Exhibit P2(a) A COPY OF THE DEMAND NOTICE DATED 29.01.2023 IN RESPECT OF DOOR NUMBER 286 ALONG WITH IT'S TRANSLATION Exhibit P2 (b) A COPY OF THE SECOND DEMAND NOTICE DATED 21.02.2024 IN RESPECT OF DOOR NUMBER 286 Exhibit P2 (c) A COPY OF THE THIRD DEMAND NOTICE RECEIVED BY THE PETITIONER DATED 09.03.2024 IN RESPECT OF DOOR NUMBER 286 Exhibit P3 (a) THE TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT GIVEN BY THE 1ST RESPONDENT MUNICIPALITY AGAINST THE APPLICATION DT. 09.03.2021 FOR REMISSION Exhibit P3 (b) THE TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT GIVEN BY THE 1ST RESPONDENT MUNICIPALITY DT. 16.09.2021 FOR REMISSION Exhibit P3 (c) THE TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT GIVEN BY THE 1ST RESPONDENT MUNICIPALITY IN RELATION TO THE APPLICATION DATED 19.03.2022 Exhibit P4 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:331:- APPENDIX OF WP(C) 12692/2024 PETITIONER'S EXHIBITS Exhibit P1 A A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 5/1 FOR THE PERIOD 2023-24 Exhibit P1 B A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 5/3 FOR THE PERIOD 2023-24 Exhibit P1 C A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 5/6 FOR THE PERIOD 2023-24 Exhibit P1 D A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 5/7 FOR THE PERIOD 2023-24 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 5/9 FOR THE PERIOD 2023-24 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 5/10 FOR THE PERIOD 2023-24 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 19.03.2024 IN RESPECT OF THE DOOR NUMBER 1 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2(b) A COPY OF THE DEMAND NOTICE DATED 19.03.2024 IN RESPECT OF THE DOOR NUMBER 3 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 19.03.2024 IN RESPECT OF THE DOOR NUMBER 6 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 19.03.2024 IN RESPECT OF THE DOOR NUMBER 7 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 19.03.2024 IN RESPECT OF THE DOOR NUMBER 9 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 19.03.2024 IN RESPECT OF THE DOOR NUMBER 10 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:332:- APPENDIX OF WP(C) 12710/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/380 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/381 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/382 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/383 FOR THE PERIOD 2022-23 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/384 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/385 FOR THE PERIOD 2022-23 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/386 FOR THE PERIOD 2022-23 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/387 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 824 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 825 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:333:- 826 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 827 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 828 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 829 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 830 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 831 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:334:- APPENDIX OF WP(C) 12713/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/564 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/565 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/566 FOR THE PERIOD 2022-23 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/567 FOR THE PERIOD 2022-23 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/568 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/569 FOR THE PERIOD 2022-23 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/570 FOR THE PERIOD 2022-23 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1100 FOR THE PERIOD 2022-23 Exhibit P1 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/374 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 201/1 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:335:- 201/2 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/3 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/4 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/5 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/6 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/7 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/8 Exhibit P2 (i) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 422 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:336:- APPENDIX OF WP(C) 12830/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1123 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1124 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1125 FOR THE PERIOD 2022-23 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1126 FOR THE PERIOD 2022-23 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1127 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1128 FOR THE PERIOD 2022-23 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1129 FOR THE PERIOD 2022-23 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1130 FOR THE PERIOD 2022-23 Exhibit P1 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1131 FOR THE PERIOD 2022-23 Exhibit P1 (J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1132 FOR THE PERIOD 2022-23 Exhibit P1 (K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:337:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1133 FOR THE PERIOD 2022-23 Exhibit P1 (L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1134 FOR THE PERIOD 2022-23 Exhibit P1 (M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1135 FOR THE PERIOD 2022-23 Exhibit P1 (N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1136 FOR THE PERIOD 2022-23 Exhibit P1 (O) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 6/1137 FOR THE PERIOD 2022-23 Exhibit P1 (P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/129 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/09 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/10 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/11 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/12 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/13 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:338:- 201/14 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/15 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/16 Exhibit P2 (i) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/17 Exhibit P2 (j) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/18 Exhibit P2 (k) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/19 Exhibit P2 (l) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/20 Exhibit P2 (m) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/21 Exhibit P2 (n) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/22 Exhibit P2 (o) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 201/23 Exhibit P2 (p) A COPY OF THE DEMAND NOTICE DATED 24.03.2024 IN RESPECT OF THE DOOR NUMBER 170/ Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:339:- APPENDIX OF WP(C) 12839/2024 PETITIONER'S EXHIBITS Exhibit P1(A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/573 FOR THE PERIOD 2023-24 Exhibit P1(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/574 FOR THE PERIOD 2022-23 Exhibit P1(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/575 FOR THE PERIOD 2022-23 Exhibit P1(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/576 FOR THE PERIOD 2023-24 Exhibit P1(E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/577 FOR THE PERIOD 2022-23 Exhibit P1(F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/578 FOR THE PERIOD 2022-23 Exhibit P1(G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/579 FOR THE PERIOD 2022-23 Exhibit P1(H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/580 FOR THE PERIOD 2023-24 Exhibit P1(I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/581 FOR THE PERIOD 2023-24 Exhibit P1(J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/582 FOR THE PERIOD 2022-23 Exhibit P1(K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:340:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/583 FOR THE PERIOD 2022-23 Exhibit P1(L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 4/619 FOR THE PERIOD 2022-23 Exhibit P1(M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/154 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 337 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2(b) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 338 Exhibit P2(c) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 339 Exhibit P2(d) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 340 Exhibit P2(e) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 341 Exhibit P2(f) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 342 Exhibit P2(g) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 343 Exhibit P2(h) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 344 Exhibit P2(i) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:341:- 345 Exhibit P2(j) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 346 Exhibit P2(k) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 347 Exhibit P2(l) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 133 Exhibit P2(m) A COPY OF THE DEMAND NOTICE DATED 18.03.2024 IN RESPECT OF THE DOOR NUMBER 05 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:342:- APPENDIX OF WP(C) 12871/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 18/103 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 18/104 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 18/105 FOR THE PERIOD 2022-23 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 18/106 FOR THE PERIOD 2022-23 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 18/107 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 18/108 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 25.02.2024 IN RESPECT OF THE DOOR NUMBER 342 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 25.02.2024 IN RESPECT OF THE DOOR NUMBER 343 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 25.02.2024 IN RESPECT OF THE DOOR NUMBER 344 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 25.02.2024 IN RESPECT OF THE DOOR NUMBER 345 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 25.02.2024 IN RESPECT OF THE DOOR NUMBER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:343:- 346 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 25.02.2024 IN RESPECT OF THE DOOR NUMBER 347 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:344:- APPENDIX OF WP(C) 13038/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/277 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/278 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 17/272 FOR THE PERIOD 2022-23 IS PRODUCED Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/184 FOR THE PERIOD 2022-23 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/184-9 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/435 FOR THE PERIOD 2022-23 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/436 FOR THE PERIOD 2022-23 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/437 FOR THE PERIOD 2022-23 Exhibit P1(I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/438 FOR THE PERIOD 2022-23 Exhibit P1(J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/439 FOR THE PERIOD 2022-23 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:345:- Exhibit P1 (K) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/441 FOR THE PERIOD 2022-23 Exhibit P1 (L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 3/442 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 06.03.2024 IN RESPECT OF THE DOOR NUMBER 402 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2(b) A COPY OF THE DEMAND NOTICE DATED 06.03.2024 IN RESPECT OF THE DOOR NUMBER 403 Exhibit P2(c) A COPY OF THE DEMAND NOTICE DATED 07.03.2024 IN RESPECT OF THE DOOR NUMBER 404 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 06.03.2024 IN RESPECT OF THE DOOR NUMBER 405 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 06.03.2024 IN RESPECT OF THE DOOR NUMBER 406 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 08.03.2024 IN RESPECT OF THE DOOR NUMBER 381 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 536 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 23.03.2024 IN RESPECT OF THE DOOR NUMBER 537 Exhibit P2 (i) A COPY OF THE DEMAND NOTICE DATED 22.03.2024 IN RESPECT OF THE DOOR NUMBER 329 Exhibit P2 (j) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:346:- 22.03.2024 IN RESPECT OF THE DOOR NUMBER 330 Exhibit P2 (k) A COPY OF THE DEMAND NOTICE DATED 22.03.2024 IN RESPECT OF THE DOOR NUMBER 331 Exhibit P2 (l) A COPY OF THE DEMAND NOTICE DATED 22.03.2024 IN RESPECT OF THE DOOR NUMBER 332 Exhibit P2 (m) A COPY OF THE DEMAND NOTICE DATED 22.03.2024 IN RESPECT OF THE DOOR NUMBER 333 Exhibit P2 (n) A COPY OF THE DEMAND NOTICE DATED 22.03.2024 IN RESPECT OF THE DOOR NUMBER 335 Exhibit P2 (o) A COPY OF THE DEMAND NOTICE DATED 22.03.2024 IN RESPECT OF THE DOOR NUMBER 336 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:347:- APPENDIX OF WP(C) 13102/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF THE RECEIPTS, DATED 16.06.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOMS BEARING NUMBERS 784, 785, 786, 787, 788, 789, 790, 791 AND 792 OWNED BY THE WRIT PETITIONERS Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 14.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOM NUMBERED AS 601, OWNED BY THE WRIT PETITIONERS, Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 13.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS NUMBERED AS 602, 603, 604, 605, 606, 607, 608 AND 609, OWNED BY THE WRIT PETITIONERS, Exhibit 9 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBITS , P7 AND P8 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:348:- APPENDIX OF WP(C) 13198/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF THE RECEIPTS, DATED 11.07.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 1 ST HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 173, 174, 175 AND 176 OWNED BY THE WRIT PETITIONERS Exhibit P7 TRUE COPY OF THE RECEIPTS, DATED 11.07.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 1 ST HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 155, 156, 157, AND 158 OWNED BY THE 1 ST WRIT PETITIONER Exhibit P8 TRUE COPY OF THE DEMAND NOTICES, DATED 02.03.2024 ISSUED BY THE MANNARKKAD MUNICIPALITY FOR THE ROOMS BEARING NUMBERS 308, 306, 307 AND 309 OWNED BY THE WRIT PETITIONERS 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:349:- Exhibit P9 TRUE COPY OF THE DEMAND NOTICES, DATED 02.03.2024 ISSUED BY THE MANNARKKAD MUNICIPALITY FOR THE ROOMS BEARING NUMBERS 289, 290, 291 AND 292 OWNED BY THE 1 ST WRIT PETITIONER Exhibit P10 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBITS P8 AND P9 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:350:- APPENDIX OF WP(C) 13206/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE MANNARCAUD MUNICIPALITY FOR BUILDING NO.455/ DATED 02.03.24 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE MANNARCAUD MUNICIPALITY FOR BUILDING NO.456/ DATED 02.03.24 Exhibit P3 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE MANNARCAUD MUNICIPALITY FOR BUILDING NO.457/ DATED 02.03.24 Exhibit P4 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P (C) NO 9545 OF 24 DATED 11.03.024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:351:- APPENDIX OF WP(C) 13246/2024 PETITIONER'S EXHIBITS Exhibit P1(A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 20/604 FOR THE PERIOD 2022-23 Exhibit P1(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/597 FOR THE PERIOD 2022-23 Exhibit P1(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/598 FOR THE PERIOD 2022-23 Exhibit P1(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/599 FOR THE PERIOD 2022-23 Exhibit P1(E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/600 FOR THE PERIOD 2022-23 Exhibit P1(F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/601 FOR THE PERIOD 2022-23 Exhibit P1(G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/602 FOR THE PERIOD 2022-23 Exhibit P1(H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/603 FOR THE PERIOD 2022-23 Exhibit P1(I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/591 FOR THE PERIOD 2022-23 Exhibit P1(J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 20/613 FOR THE PERIOD 2022-23 Exhibit P1(K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:352:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/593 FOR THE PERIOD 2022-23 Exhibit P1(L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/594 FOR THE PERIOD 2022-23 Exhibit P1(M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/595 FOR THE PERIOD 2022-23 Exhibit P1(N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/596 FOR THE PERIOD 2022-23 Exhibit P1(O) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/570 FOR THE PERIOD 2022-23 Exhibit P1(P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/571 FOR THE PERIOD 2022-23 Exhibit P1(Q) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/572 FOR THE PERIOD 2022-23 Exhibit P1(R) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/573 FOR THE PERIOD 2022-23 Exhibit P1(S) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/578 FOR THE PERIOD 2022-23 Exhibit P1(T) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 20/623 FOR THE PERIOD 2022-23 Exhibit P1(U) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 20/624 FOR THE PERIOD 2022-23 Exhibit P1(V) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:353:- DOOR NUMBER 11/575 FOR THE PERIOD 2022-23 Exhibit P1(W) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/575 FOR THE PERIOD 2022-23 Exhibit P1(X) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/579 FOR THE PERIOD 2022-23 Exhibit P1(Y) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/580 FOR THE PERIOD 2022-23 Exhibit P1(Z) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/581 FOR THE PERIOD 2022-23 Exhibit P1(AA) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/582 FOR THE PERIOD 2022-23 Exhibit P1(AB) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/583 FOR THE PERIOD 2022-23 Exhibit P1(AC) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/584 FOR THE PERIOD 2022-23 Exhibit P1(AD) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/585 FOR THE PERIOD 2022-23 Exhibit P1(AE) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/586 FOR THE PERIOD 2022-23 Exhibit P1(AF) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/587 FOR THE PERIOD 2022-23 Exhibit P1(AG) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 20/636 FOR THE PERIOD 2022-23 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:354:- Exhibit P1(AH) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 11/589 FOR THE PERIOD 2022-23 Exhibit P2(a) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 604 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2(b) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 605 Exhibit P2(c) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 606 Exhibit P2(d) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 607 Exhibit P2(e) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 608 Exhibit P2(f) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 609 Exhibit P2(g) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 610 Exhibit P2(h) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 611 Exhibit P2(i) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 612 Exhibit P2(j) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 613 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:355:- Exhibit P2(k) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 614 Exhibit P2(l) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 615 Exhibit P2(m) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 616 Exhibit P2(n) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 617 Exhibit P2(o) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 618 Exhibit P2(p) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 619 Exhibit P2(q) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 620 Exhibit P2(r) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 621 Exhibit P2(s) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 622 Exhibit P2(t) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 623 Exhibit P2(u) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 624 Exhibit P2(v) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:356:- 02.03.2023 IN RESPECT OF THE DOOR NUMBER 625 Exhibit P2(w) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 626 Exhibit P2(x) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 627 Exhibit P2(y) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 628 Exhibit P2(z) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 629 Exhibit P2(aa) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 630 Exhibit P2(ab) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 631 Exhibit P2(ac) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 632 Exhibit P2(ad) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 633 Exhibit P2(ae) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 634 Exhibit P2(af) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 635 Exhibit P2(ag) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 636 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:357:- Exhibit P2(ah) A COPY OF THE DEMAND NOTICE DATED 02.03.2023 IN RESPECT OF THE DOOR NUMBER 637 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:358:- APPENDIX OF WP(C) 13439/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION.

Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION.

Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION.

Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO.

26058/2023.

Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24.

Exhibit P6 TRUE COPY OF THE RECEIPTS, DATED 30.09.2021 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2021- 22 FOR THE ROOMS BEARING NUMBERS 13/912, 13/913, 13/914 AND 13/915 OWNED BY THE WRIT PETITIONERS.

Exhibit P7 TRUE COPY OF THE DEMAND NOTICES, DATED 04.03.2024 ISSUED BY THE MANNARKKAD MUNICIPALITY FOR THE ROOMS BEARING NUMBERS 685/3, 685/4, 685/1 AND 685/2 OWNED BY THE WRIT PETITIONERS.

Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBITS P7 ARREAR DEMAND NOTICES.

2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:359:- APPENDIX OF WP(C) 13598/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1-10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 A TRUE COPY OF THE RECEIPT, DATED 27.05.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023- 24 FOR THE ROOMS BEARING NUMBER 13/662 Exhibit P7 TRUE COPY OF THE RECEIPTS, DATED 27.11.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023- 24 FOR THE ROOMS BEARING NUMBERS 13/659, 13/660, 13/661, 13/663, 13/664, 13/665, 13/666, 13/667, 13/668, 13/669, 13/670 AND 13/671 Exhibit P8 TRUE COPY OF THE DEMAND NOTICES DATED 29.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020-21 FOR THE ROOMS NUMBERED AS 659, 660, 661, 662, 663, 664, 665, 666, 667, 668, 669, 670 AND 671 OWNED BY THE WRIT PETITIONER, Exhibit P9 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P8 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:360:- APPENDIX OF WP(C) 13646/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 A TRUE COPY OF THE RECEIPT, DATED 05.06.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 10/690, 10/691, 10/692, 10/693 AND 10/694 Exhibit P7 TRUE COPY OF THE DEMAND NOTICES DATED 27.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS NUMBERED AS 181, 182, 183, 184 AND 185 OWNED BY THE WRIT PETITIONER, Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P7 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:361:- APPENDIX OF WP(C) 13791/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/526 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/527 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/545 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 95 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 97 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 98 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 116 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:362:- APPENDIX OF WP(C) 13793/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF RECEIPTS, DATED 17.02.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY TO THE WRIT PETITIONERS ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE 17 ROOMS Exhibit P7 TRUE COPY OF THE DEMAND NOTICES DATED 03.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY TO THE WRIT PETITIONERS DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020-21 FOR THE 17 ROOMS Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P7 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:363:- APPENDIX OF WP(C) 13827/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/555 FOR THE PERIOD 2021-22 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/557 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/563 FOR THE PERIOD 2022-23 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/565 FOR THE PERIOD 2022-23 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/567 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/568 FOR THE PERIOD 2022-23 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/570 FOR THE PERIOD 2022-23 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/571 FOR THE PERIOD 2022-23 Exhibit P1 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/580 FOR THE PERIOD 2022-23 Exhibit P1 (J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/581 FOR THE PERIOD 2022-23 Exhibit P1 (K) A COPY OF THE RECEIPT ISSUED FOR THE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:364:- PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/556 FOR THE PERIOD 2021-22 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 126 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 128 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 134 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 136 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 138 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 139 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 141 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 142 Exhibit P2 (i) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 151 Exhibit P2 (j) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 152 Exhibit P2 (k) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 156 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:365:- APPENDIX OF WP(C) 13870/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF RECEIPTS, DATED 10.06.2019 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2019-20 FOR THE ROOMS BEARING NUMBERS 6/601 AND 6/600 Exhibit P7 TRUE COPY OF RECEIPTS, DATED 31.03.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2021-22 FOR THE ROOMS BEARING NUMBERS 10/695, 10/696, 10/697, 10/698 AND 10/700 Exhibit P8 TRUE COPY OF THE DEMAND NOTICES DATED 21.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS NUMBERED AS 179, 180, 186, 187, 188, 190 AND 191 OWNED BY THE WRIT PETITIONER, Exhibit P9 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P8 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:366:- APPENDIX OF WP(C) 13899/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 26.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12464/24 Exhibit P6 TRUE COPY OF RECEIPT, DATED 19.04.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FROM THE WRIT PETITIONER UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOMS BEARING NUMBERS 24/153-1, 24/153-2 AND 24/153-3 Exhibit P7 TRUE COPY OF RECEIPT, DATED 11.08.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX FROM THE WRIT PETITIONER UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOM BEARING NUMBER 16/725 Exhibit P8 TRUE COPY OF THE DEMAND NOTICES DATED 24.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX FOR THE ROOMS OWNED BY THE WRIT PETITIONER Exhibit P9 A TRUE COPY OF THE IDENTICAL VERNACULAR 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:367:- CONTENTS IN EXHIBIT P8 DEMAND NOTICES Exhibit P10 A TRUE COPY OF THE DEMAND NOTICE DATED 29.09.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY TO SHEREEF P.T IN RESPECT OF ROOM NO.340, ALONG WITH THE ENGLISH TRANSLATION Exhibit P11 A TRUE COPY OF THE DEMAND NOTICE DATED 18.03.2024 ISSUED BY THE MANNARKKAD MUNICIPALITY TO SHEREEF P.T IN RESPECT OF ROOM NO.340, ALONG WITH THE ENGLISH TRANSLATION 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:368:- APPENDIX OF WP(C) 13914/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF RECEIPT, DATED 26.02.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE BUILDING BEARING NUMBER 13/1447 Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 27.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE BUILDING BEARING NUMBER 371 Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE EXHIBIT P7 DEMAND NOTICE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:369:- APPENDIX OF WP(C) 13976/2024 PETITIONER'S EXHIBITS Exhibit P1 A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/540 FOR THE PERIOD 2022-23 Exhibit P2(a) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 102 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2(b) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 111 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:370:- APPENDIX OF WP(C) 13987/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/553 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/562 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/572 FOR THE PERIOD 2022-23 Exhibit P1 (D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/573 FOR THE PERIOD 2022-23 Exhibit P1 (E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/575 FOR THE PERIOD 2022-23 Exhibit P1 (F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/576 FOR THE PERIOD 2022-23 Exhibit P1 (G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/577 FOR THE PERIOD 2022-23 Exhibit P1 (H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/578 FOR THE PERIOD 2022-23 Exhibit P1 (I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/579 FOR THE PERIOD 2022-23 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 124 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 (b) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:371:- 26.02.2024 IN RESPECT OF THE DOOR NUMBER 133 Exhibit P2 (c) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 143 Exhibit P2 (d) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 144 Exhibit P2 (e) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 146 Exhibit P2 (f) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 147 Exhibit P2 (g) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 148 Exhibit P2 (h) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 149 Exhibit P2 (i) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 150 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:372:- APPENDIX OF WP(C) 14016/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT BEARING NO:

01/122010100897 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/929 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P2 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010100898 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/930 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P3 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010100899 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/931 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P4 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010100900 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/932 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P5 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010100901 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/933 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P6 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010104107 DATED 22.6.2022 FOR BUILDING BEARING OLD NO: 17/935 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P7 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010100902 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/936 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P8 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010100903 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/937 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P9 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010103405 DATED 7.6.2022 FOR 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:373:- BUILDING BEARING OLD NO: 17/938 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P10 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010100908 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/939 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P11 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010103406 DATED 7.6.2022 FOR BUILDING BEARING OLD NO: 17/940 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P12 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010103407 DATED 7.6.2022 FOR BUILDING BEARING OLD NO: 17/941 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P13 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010103408 DATED 7.6.2022 FOR BUILDING BEARING OLD NO: 17/942 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P14 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010100906 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/943 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P15 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010100907 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/944 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P16 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010103409 DATED 7.6.2022 FOR BUILDING BEARING OLD NO: 17/945 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P17 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010103410 DATED 7.6.2022 FOR BUILDING BEARING OLD NO: 17/946 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P18 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010100904 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/947 WITH TRUE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:374:- TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P19 TRUE COPY OF THE RECEIPT BEARING NO:
01/122010100905 DATED 21.4.2022 FOR BUILDING BEARING OLD NO: 17/948 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P20 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014528 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/326 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P21 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014529 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/327 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P22 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014530 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/328 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P23 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014531 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/329 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P24 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014532 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/330 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P25 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014533 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/331 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P26 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014534 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/332 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P27 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014535 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/333 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:375:- Exhibit P28 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014536 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/334 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P29 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014537 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/335 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P30 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014538 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/336 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P31 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014539 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/337 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P32 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014540 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/338 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P33 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014541 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/339 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P34 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014542 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/340 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P35 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014543 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/341 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P36 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014544 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/342 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:376:- Exhibit P37 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014545 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/343 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P38 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014546 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/344 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P39 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014547 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/345 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P40 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014548 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/346 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P41 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014549 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/347 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P42 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014550 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/348 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH Exhibit P43 TRUE COPY OF THE DEMAND NOTICE BEARING NO:
50839010014552 DATED 8.3.2024 FOR BUILDING BEARING NO: 29/350 WITH TRUE TRANSLATION FROM MALAYALAM TO ENGLISH 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:377:- APPENDIX OF WP(C) 14050/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1-

10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF RECEIPTS, DATED 26.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY TO THE WRIT PETITIONERS ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOMS Exhibit P7 TRUE COPY OF THE DEMAND NOTICES DATED 25.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY TO THE WRIT PETITIONERS DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020-21 FOR ALL THE ROOMS Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P7 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:378:- APPENDIX OF WP(C) 14083/2024 PETITIONER'S EXHIBITS Exhibit P1 COPY OF THE LEGAL HEIRSHIP CERTIFICATE DATED 18.03.2022 Exhibit P2(A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/222 FOR THE PERIOD 2023-24 Exhibit P2(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/223 FOR THE PERIOD 2023-24 Exhibit P2(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/224 FOR THE PERIOD 2023-24 Exhibit P2(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/221 FOR THE PERIOD 2022-23 Exhibit P3(a) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 361 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P3(b) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 362 Exhibit P3(c) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 363 Exhibit P3(d) A COPY OF THE DEMAND NOTICE DATED 10.03.2023 IN RESPECT OF THE DOOR NUMBER 364 Exhibit P4 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:379:- APPENDIX OF WP(C) 14170/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF RECEIPT, DATED 20.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOM BEARING NUMBER 10/602 Exhibit P7 TRUE COPY OF RECEIPTS, DATED 22.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE REMAINING ROOMS Exhibit P8 TRUE COPY OF THE DEMAND NOTICES DATED 27.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR ALL THE ROOMS OWNED BY THE WRIT PETITIONER Exhibit P9 A TRUE COPY OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P8 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:380:- APPENDIX OF WP(C) 14171/2024 PETITIONER'S EXHIBITS Exhibit P1(A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/207 FOR THE PERIOD 2023-24 Exhibit P1(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/208 FOR THE PERIOD 2023-24 Exhibit P1(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/209 FOR THE PERIOD 2023-24 Exhibit P1(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/210 FOR THE PERIOD 2023-24 Exhibit P1(E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/211 FOR THE PERIOD 2023-24 Exhibit P1(F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/212 FOR THE PERIOD 2023-24 Exhibit P1(G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/213 FOR THE PERIOD 2023-24 Exhibit P1(H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/214 FOR THE PERIOD 2023-24 Exhibit P1(I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/215 FOR THE PERIOD 2023-24 Exhibit P1(J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 2/216 FOR THE PERIOD 2023-24 Exhibit P2 (a) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:381:- 10.03.2024 IN RESPECT OF THE DOOR NUMBER 329 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2(b) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 330 Exhibit P2(c) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 331 Exhibit P2(d) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 332 Exhibit P2(e) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 333 Exhibit P2(f) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 334 Exhibit P2(g) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 335 Exhibit P2(h) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 336 Exhibit P2(i) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 337 Exhibit P2(j) A COPY OF THE DEMAND NOTICE DATED 10.03.2024 IN RESPECT OF THE DOOR NUMBER 338 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:382:- APPENDIX OF WP(C) 14175/2024 PETITIONER'S EXHIBITS Exhibit P1(A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 24/263 FOR THE PERIOD 2023-24 Exhibit P1(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 24/264 FOR THE PERIOD 2023-24 Exhibit P1(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 24/265 FOR THE PERIOD 2023-24 Exhibit P1(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 16/552 FOR THE PERIOD 2022-23 Exhibit P1(E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 16/551 FOR THE PERIOD 2022-23 Exhibit P1(F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 16/556 FOR THE PERIOD 2022-23 Exhibit P1(G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 16/555 FOR THE PERIOD 2022-23 Exhibit P1(H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 16/553 FOR THE PERIOD 2022-23 Exhibit P1(I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 16/546 FOR THE PERIOD 2022-23 Exhibit P2(a) A COPY OF THE DEMAND NOTICE DATED 27.03.2024 IN RESPECT OF THE DOOR NUMBER 263 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2(b) A COPY OF THE DEMAND NOTICE DATED 27.03.2024 IN RESPECT OF THE DOOR NUMBER 264 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:383:- Exhibit P2(c) A COPY OF THE DEMAND NOTICE DATED 27.03.2024 IN RESPECT OF THE DOOR NUMBER 265 Exhibit P2(d) A COPY OF THE DEMAND NOTICE DATED 27.03.2024 IN RESPECT OF THE DOOR NUMBER 267 Exhibit P2(e) A COPY OF THE DEMAND NOTICE DATED 27.03.2024 IN RESPECT OF THE DOOR NUMBER 269 Exhibit P2(f) A COPY OF THE DEMAND NOTICE DATED 27.03.2024 IN RESPECT OF THE DOOR NUMBER 270 Exhibit P2(g) A COPY OF THE DEMAND NOTICE DATED 27.03.2024 IN RESPECT OF THE DOOR NUMBER 271 Exhibit P2(h) A COPY OF THE DEMAND NOTICE DATED 27.03.2024 IN RESPECT OF THE DOOR NUMBER 272 Exhibit P2(i) A COPY OF THE DEMAND NOTICE DATED 27.03.2024 IN RESPECT OF THE DOOR NUMBER 273 Exhibit P2(j) A COPY OF THE DEMAND NOTICE DATED 27.03.2024 IN RESPECT OF THE DOOR NUMBER 274 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:384:- APPENDIX OF WP(C) 14314/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF RECEIPT, DATED 11.04.2022, ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE ROOM BEARING NUMBER 12/4 Exhibit P7 TRUE COPY OF RECEIPTS, DATED 28.02.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR THE REMAINING ROOMS Exhibit P8 TRUE COPY OF THE DEMAND NOTICES DATED 19.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR ALL THE ROOMS Exhibit P9 A TRUE COPY OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P8 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:385:- APPENDIX OF WP(C) 14375/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF RECEIPT, DATED 17.03.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2021-22 FOR THE BUILDING BEARING NUMBER 10/832 Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 02.04.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE BUILDING OWNED BY THE WRIT PETITIONER Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P7 DEMAND NOTICE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:386:- APPENDIX OF WP(C) 14486/2024 PETITIONER'S EXHIBITS Exhibit P1(A) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1237 FOR THE PERIOD 2017-18 Exhibit P1(B) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1238 FOR THE PERIOD 2017-18 Exhibit P1(C) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1239 FOR THE PERIOD 2018-19 TO 2023-24 Exhibit P1(D) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1240 FOR THE PERIOD 2017-18 Exhibit P1(E) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1241 FOR THE PERIOD 2017-18 Exhibit P1(F) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1242 FOR THE PERIOD 2017-18 Exhibit P1(G) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1243 FOR THE PERIOD 2018-19 TO 2023-24 Exhibit P1(H) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1244 FOR THE PERIOD 2017-18 Exhibit P1(I) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1245 FOR THE PERIOD 2017-18 Exhibit P1(J) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1248 FOR THE PERIOD 2021-22 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:387:- Exhibit P1(K) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1249 FOR THE PERIOD 2021-22 TO 2023-24 Exhibit P1(L) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1252 FOR THE PERIOD 2016-17 Exhibit P1(M) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1253 FOR THE PERIOD 2022-23 Exhibit P1(N) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1254 FOR THE PERIOD 2022-23 Exhibit P1(O) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1255 FOR THE PERIOD 2021-22 Exhibit P1(P) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1256 FOR THE PERIOD 2016-17 Exhibit P1(Q) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1257 FOR THE PERIOD 2016-17 Exhibit P1(R) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1258 FOR THE PERIOD 2016-17 Exhibit P1(S) A COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 8/1259 FOR THE PERIOD 2017-18 TO 2020-21 Exhibit P2(a) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 271 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2(b) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 272 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:388:- Exhibit P2(c) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 273 Exhibit P2(d) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 274 Exhibit P2(e) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 275 Exhibit P2(f) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 276 Exhibit P2(g) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 277 Exhibit P2(h) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 278 Exhibit P2(i) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 279 Exhibit P2(j) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 280 Exhibit P2(k) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 281 Exhibit P2(l) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 282 Exhibit P2(m) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 283 Exhibit P2(n) A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:389:- 07.08.2023 IN RESPECT OF THE DOOR NUMBER 284 Exhibit P2(o) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 285 Exhibit P2(p) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 286 Exhibit P2(q) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 287 Exhibit P2(r) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 288 Exhibit P2(s) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 289 Exhibit P2(t) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 290 Exhibit P2(u) A COPY OF THE DEMAND NOTICE DATED 25.03.2024 IN RESPECT OF THE DOOR NUMBER 1257 Exhibit P2(v) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 292 Exhibit P2(w) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 293 Exhibit P2(x) A COPY OF THE DEMAND NOTICE DATED 07.08.2023 IN RESPECT OF THE DOOR NUMBER 294 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:390:- APPENDIX OF WP(C) 14539/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF RECEIPT, DATED 11.08.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2ND HALF OF 2023- 24 FOR THE ROOMS Exhibit P7 TRUE COPY OF THE DEMAND NOTICES DATED 09.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS BEARING NUMBERS 229 AND 285 Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 30.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS BEARING NUMBER 704 Exhibit P9 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBITS P7 AND P8 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:391:- APPENDIX OF WP(C) 14560/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF RECEIPTS, DATED 13.02.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022-23 FOR ALL THE ROOMS OWNED BY THE WRIT PETITIONER Exhibit P7 TRUE COPY OF THE DEMAND NOTICES DATED 28.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS OWNED BY THE WRIT PETITIONER Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBITS P7 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:392:- APPENDIX OF WP(C) 14698/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 THE RECEIPT OBTAINED FOR PAYMENT OF TAX IN RESPECT OF THE BUILDING FOR THE PERIOD UP TO THE 2 ND HALF OF THE YEAR 2022 - 23 Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 01.04.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY TO THE WRIT PETITIONERS DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020-21 FOR ALL THE BUILDING, Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P7 DEMAND NOTICE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:393:- APPENDIX OF WP(C) 14764/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF THE DEMAND NOTICES DATED 27.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE 32 ROOMS Exhibit P7 TRUE COPY OF THE DEMAND NOTICES DATED 30.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE 11 ROOMS Exhibit P8 A TRUE COPY OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBIT P6 AND P7 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:394:- APPENDIX OF WP(C) 14840/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF THE DEMAND NOTICES DATED 07.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR 21 ROOMS Exhibit P7 A TRUE COPY OF THE DEMAND NOTICE DATED 09.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR 1 ROOM Exhibit P8 TRUE COPY OF THE DEMAND NOTICES DATED 30.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR 9 ROOMS Exhibit P9 A TRUE COPY OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBITS P6 TO P8 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:395:- APPENDIX OF WP(C) 14866/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 A TRUE COPY OF RECEIPT, DATED 17.08.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE ROOM BEARING NUMBER 2/949 OWNED BY THE WRIT PETITIONER Exhibit P7 A TRUE COPY OF RECEIPT, DATED 17.03.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2021-22 FOR THE ROOM BEARING NUMBER 2/950 OWNED BY THE WRIT PETITIONER Exhibit P8 A TRUE COPY OF THE DEMAND NOTICES DATED 01.04.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS OWNED BY THE WRIT PETITIONER Exhibit P9 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBITS P8 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:396:- APPENDIX OF WP(C) 15081/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 A TRUE COPY OF RECEIPT, DATED 27.04.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 1 ST HALF OF 2023-24 FOR THE BUILDING OWNED BY THE WRIT PETITIONER Exhibit P7 A TRUE COPY OF THE DEMAND NOTICE DATED 11.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE BUILDING OWNED BY THE WRIT PETITIONER Exhibit P8 A TRUE COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P7 DEMAND NOTICE 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:397:- APPENDIX OF WP(C) 15124/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 A TRUE COPY OF RECEIPTS, DATED 02.03.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2021-22 FOR THE 4 ROOMS OWNED BY THE WRIT PETITIONER Exhibit P7 A TRUE COPY OF RECEIPTS, DATED 23.03.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022- 23 FOR THE 2 ROOMS OWNED BY THE WRIT PETITIONER Exhibit P8 A TRUE COPY OF THE DEMAND NOTICE DATED 30.07.2023 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOM NO.417 OWNED BY THE WRIT PETITIONER Exhibit P9 A TRUE COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:398:- 20.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE '5' ROOMS OWNED BY THE WRIT PETITIONER Exhibit P10 A TRUE COPY OF THE ENGLISH TRANSLATION OF EXHIBIT P8 DEMAND NOTICE Exhibit P11 A TRUE COPY OF THE ENGLISH TRANSLATION OF THE IDENTICAL VERNACULAR CONTENTS IN EXHIBITS P9 DEMAND NOTICES 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:399:- APPENDIX OF WP(C) 16453/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE ORDER GO NO.

540/2019/LSGD ISSUED BY THE 1ST RESPONDENT DATED 06.03.2019 Exhibit P2 THE TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF BUILDING NUMBER 704/1 Exhibit P3 THE TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF BUILDING NUMBER 704/2 Exhibit P4 THE TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF BUILDING NUMBER 704/3 Exhibit P5 THE TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF BUILDING NUMBER 704/4 Exhibit P6 THE TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF BUILDING NUMBER 704/5 Exhibit P7 THE TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF BUILDING NUMBER 704/6 Exhibit P8 THE TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF BUILDING NUMBER 704/7 Exhibit P9 THE TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF BUILDING NUMBER 704/8 Exhibit P10 THE TRUE COPY OF THE DEMAND NOTICE DATED 26.03.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF BUILDING NUMBER 704/9 Exhibit P11 THE TRUE COPY OF THE INTERIM ORDER DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:400:- 13.04.2021 IN WPC NO. 8809/2021 OF THIS HON'BLE COURT Exhibit P12 THE TRUE COPY OF THE ORDER DATED 25.03.2024 IN WPC NO. 12093/2024 PASSED BY THIS HON'BLE COURT Exhibit P13 THE TRUE COPY OF THE ORDER DATED 25.03.2024 IS WPC NO. 12201/2024 PASSED BY THIS HON'BLE COURT 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:401:- APPENDIX OF WP(C) 19300/2024 PETITIONER'S EXHIBITS Exhibit P1 A COPY OF THE DEMAND NOTICE DATED 04.03.2024 IN RESPECT OF THE DOOR NUMBER 296 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P2 A COPY OF THE INTERIM ORDER DATED 15.03.2024 IN WPC NO. 10718/2024 Exhibit P3 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:402:- APPENDIX OF WP(C) 19473/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 A TRUE COPY OF RECEIPTS, DATED 16.062023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2023-24 FOR THE 10 ROOMS OWNED BY THE WRIT PETITIONER Exhibit P7 A TRUE COPY OF THE DEMAND NOTICE DATED 29.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE BUILDING OWNED BY THE WRIT PETITIONER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:403:- APPENDIX OF WP(C) 19834/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 A TRUE COPY OF RECEIPT, DATED 23.02.2022 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2021

- 2022 FOR THE BUILDING BEARING NO.10/492, OWNED BY THE WRIT PETITIONER, Exhibit P7 A TRUE COPY OF THE DEMAND NOTICE DATED 26.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE BUILDING BEARING NO.63 OWNED BY THE WRIT PETITIONER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:404:- APPENDIX OF WP(C) 20093/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 TRUE COPY OF THE DEMAND NOTICES DATED 13.05.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS OWNED BY THE WRIT PETITIONER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:405:- APPENDIX OF WP(C) 20318/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 25.03.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 12093/24 Exhibit P6 A TRUE COPY OF RECEIPTS, DATED 12.04.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2ND HALF OF 2023

- 2024 FOR THE ROOMS BEARING, OWNED BY THE WRIT PETITIONERS, Exhibit P7 A TRUE COPY OF THE DEMAND NOTICES DATED 09.05.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS OWNED BY THE WRIT PETITIONERS 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:406:- APPENDIX OF WP(C) 21492/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT DATED 28.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/501 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT DATED 28.12.2022, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/503 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT DATED 28.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/504 FOR THE PERIOD 2022-23 Exhibit P2 (A) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 72 Exhibit P2 (B) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 74 Exhibit P2 (C) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 75 Exhibit P3 (A) A COPY OF THE RECEIPT DATED 12.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 72 FOR THE PERIOD 2017-18 TO 2023-24 Exhibit P3 (B) A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 74 FOR THE PERIOD 2017-18 TO 2023-24 Exhibit P3 (C) A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 75 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P4 COPY OF LETTER DATED 06.05.2024 FROM THE PETITIONER TO THE 2ND RESPONDENT MUNICIPALITY ALONG WITH ITS ACKNOWLEDGMENT RECEIPT Exhibit P5 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:407:- APPENDIX OF WP(C) 21579/2024 PETITIONER'S EXHIBITS Exhibit P1 (A) A COPY OF THE RECEIPT DATED 28.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/509 FOR THE PERIOD 2022-23 Exhibit P1 (B) A COPY OF THE RECEIPT DATED 28.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/510 FOR THE PERIOD 2022-23 Exhibit P1 (C) A COPY OF THE RECEIPT DATED 28.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/511 FOR THE PERIOD 2022-23 Exhibit P1 (D) A COPY OF THE RECEIPT DATED 28.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/512 FOR THE PERIOD 2022-23 Exhibit P2 (A) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 80 Exhibit P2 (B) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 81 Exhibit P2 (C) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 82 Exhibit P2 (D) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 83 Exhibit P2 (E) A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 84 Exhibit P3 (A) A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:408:- RESPECT OF THE DOOR NUMBER 80 FOR THE PERIOD 2016-17 TO 2023-24 Exhibit P3 (B) A COPY OF THE RECEIPT DATED 12.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 81 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P3 (C) A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 82 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P3 (D) A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 83 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P3 (E) A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 84 FOR THE PERIOD 2018-19 TO 2023-24 Exhibit P4 COPY OF LETTER DATED 06.05.2024 FROM THE PETITIONER TO THE 2ND RESPONDENT MUNICIPALITY ALONG WITH ITS ACKNOWLEDGEMENT RECEIPT Exhibit P5 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN W.P.C NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:409:- APPENDIX OF WP(C) 21713/2024 PETITIONER'S EXHIBITS Exhibit P1 A A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/518 FOR THE PERIOD 2022-23 Exhibit P1 B A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/519 FOR THE PERIOD 2022-23 Exhibit P1 C A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/520 FOR THE PERIOD 2022-23 Exhibit P1 D A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/521 FOR THE PERIOD 2022-23 Exhibit P1 E A COPY OF THE RECEIPT DATED 07.07.2022, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/549 FOR THE PERIOD 2022-23 Exhibit P1 F A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/550 FOR THE PERIOD 2022-23 Exhibit P1 G A COPY OF THE RECEIPT DATED 01.03.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/552 FOR THE PERIOD 2022-23 Exhibit P1 H A COPY OF THE RECEIPT DATED 01.03.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/586 FOR THE PERIOD 2022-23 Exhibit P1 I A COPY OF THE RECEIPT DATED 01.03.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:410:- RESPECT OF THE DOOR NUMBER 10/587 FOR THE PERIOD 2022-23 Exhibit P1 J A COPY OF THE RECEIPT DATED 01.03.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/588 FOR THE PERIOD 2022-23 Exhibit P1 K A COPY OF THE RECEIPT DATED 01.03.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/589 FOR THE PERIOD 2022-23 Exhibit P1 L A COPY OF THE RECEIPT DATED 01.03.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/590 FOR THE PERIOD 2022-23 Exhibit P1 M A COPY OF THE RECEIPT DATED 01.03.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/594 FOR THE PERIOD 2022-23 Exhibit P1 N A COPY OF THE RECEIPT DATED 01.03.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/595 FOR THE PERIOD 2022-23 Exhibit P1 O A COPY OF THE RECEIPT DATED 01.03.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/596 FOR THE PERIOD 2022-23 Exhibit P1 P A COPY OF THE RECEIPT DATED 01.03.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/597 FOR THE PERIOD 2022-23 Exhibit P1 Q A COPY OF THE RECEIPT DATED 01.03.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/598 FOR THE PERIOD 2022-23 Exhibit P2 A A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 89 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:411:- Exhibit P2 B A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 90 Exhibit P2 C A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 91 Exhibit P2 D A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 92 Exhibit P2 E A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 117 Exhibit P2 F A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 120 Exhibit P2 G A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 121 Exhibit P2 H A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 122 Exhibit P2 I A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 123 Exhibit P2 J A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 157 Exhibit P2 K A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 158 Exhibit P2 L A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 159 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:412:- Exhibit P2 M A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 160 Exhibit P2 N A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 161 Exhibit P2 O A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 162 Exhibit P2 P A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 163 Exhibit P2 Q A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 164 Exhibit P2 R A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 165 Exhibit P2 S A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 166 Exhibit P2 T A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 167 Exhibit P2 U A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 168 Exhibit P2 V A COPY OF THE DEMAND NOTICE DATED 27.02.2024 IN RESPECT OF THE DOOR NUMBER 169 Exhibit P3 A A COPY OF THE RECEIPT DATED 12.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 89 FOR THE PERIOD 2019-20 TO 2023-24 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:413:- Exhibit P3 B A COPY OF THE RECEIPT DATED 12.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 90 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P3 C A COPY OF THE RECEIPT DATED 15.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 91 FOR THE PERIOD 2020-21 TO 2023-24 Exhibit P3 D A COPY OF THE RECEIPT DATED 15.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 92 FOR THE PERIOD 2020-21 TO 2023-24 Exhibit P3 E A COPY OF THE RECEIPT DATED 15.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 117 FOR THE PERIOD 2014-15 TO 2023-24 Exhibit P3 F A COPY OF THE RECEIPT DATED 15.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 120 FOR THE PERIOD 2018-19 TO 2023-24 Exhibit P3 G A COPY OF THE RECEIPT DATED 15.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 121 FOR THE PERIOD 2017-18 TO 2023-24 Exhibit P3 H A COPY OF THE RECEIPT DATED 15.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 122 FOR THE PERIOD 2016-17 TO 2023-24 Exhibit P3 I A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 123 FOR THE PERIOD 2017-18 TO 2023-24 Exhibit P3 J A COPY OF THE RECEIPT DATED 15.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 157 FOR THE PERIOD 2017-18 TO 2023-24 Exhibit P3 K A COPY OF THE RECEIPT DATED 18.03.2024, 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:414:- ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 158 FOR THE PERIOD 2017-18 TO 2023-24 Exhibit P3 L A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 159 FOR THE PERIOD 2017-18 TO 2023-24 Exhibit P3 M A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 160 FOR THE PERIOD 2017-18 TO 2023-24 Exhibit P3 N A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 161 FOR THE PERIOD 2023-24 Exhibit P3 O A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 162 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P3 P A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 163 FOR THE PERIOD 2022-23 TO 2023-24 Exhibit P3 Q A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 164 FOR THE PERIOD 2022-23 TO 2023-24 Exhibit P3 R A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 165 FOR THE PERIOD 2023-24 Exhibit P3 S A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 166 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P3 T A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:415:- RESPECT OF THE DOOR NUMBER 167 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P3 U A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 168 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P3 V A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 169 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P4 COPY OF LETTER DATED 02.05.2024 FROM THE PETITIONER TO THE 2ND RESPONDENT MUNICIPALITY ALONG WITH ITS ACKNOWLEDGEMENT RECEIPT Exhibit P5 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:416:- APPENDIX OF WP(C) 21787/2024 PETITIONER'S EXHIBITS Exhibit P1 A A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/502 FOR THE PERIOD 2022-23 Exhibit P1 B A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/505 FOR THE PERIOD 2022-23 Exhibit P1 C A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/506 FOR THE PERIOD 2022-23 Exhibit P1 D A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/507 FOR THE PERIOD 2022-23 Exhibit P1 E A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/508 FOR THE PERIOD 2022-23 Exhibit P2 A A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 73 Exhibit P2 B A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 76 Exhibit P2 C A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 77 Exhibit P2 D A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 78 Exhibit P2 E A COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:417:- 26.02.2024 IN RESPECT OF THE DOOR NUMBER 79 Exhibit P3 A A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 73 FOR THE PERIOD 2016-17 TO 2023-24 Exhibit P3 B A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 76 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P3 C A COPY OF THE RECEIPT DATED 12.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 77 FOR THE PERIOD 2017-18 TO 2023-24 Exhibit P3 D A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 78 FOR THE PERIOD 2018-19 TO 2023-24 Exhibit P3 E A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 79 FOR THE PERIOD 2019-20 TO 2023-24 Exhibit P4 COPY OF LETTER DATED 02.05.2024 FROM THE PETITIONER TO THE 2ND RESPONDENT MUNICIPALITY ALONG WITH ITS ACKNOWLEDGEMENT RECEIPT Exhibit P5 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:418:- APPENDIX OF WP(C) 21891/2024 PETITIONER'S EXHIBITS Exhibit P1 A A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/514 FOR THE PERIOD 2022-23 Exhibit P1 B A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/515 FOR THE PERIOD 2022-23 Exhibit P1 C A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/516 FOR THE PERIOD 2022-23 Exhibit P1 D A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/517 FOR THE PERIOD 2022-23 Exhibit P1 E A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/522 FOR THE PERIOD 2022-23 Exhibit P1 F A COPY OF THE RECEIPT DATED 26.02.2023, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 10/523 FOR THE PERIOD 2022-23 Exhibit P2 A A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 85 Exhibit P2 B A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 86 Exhibit P2 C A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 87 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:419:- Exhibit P2 D A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 88 Exhibit P2 E A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 93 Exhibit P2 F A COPY OF THE DEMAND NOTICE DATED 26.02.2024 IN RESPECT OF THE DOOR NUMBER 94 Exhibit P3 A A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 85 FOR THE PERIOD 2021-22 TO 2023-24 Exhibit P3 B A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 86 FOR THE PERIOD 2021-22 TO 2023-24 Exhibit P3 C A COPY OF THE RECEIPT DATED 12.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 87 FOR THE PERIOD 2018-19 TO 2023-24 Exhibit P3 D A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 88 FOR THE PERIOD 2018-19 TO 2023-24 Exhibit P3 E A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 93 FOR THE PERIOD 2017-18 TO 2023-24 Exhibit P3 F A COPY OF THE RECEIPT DATED 18.03.2024, ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 94 FOR THE PERIOD 2016-17 TO 2023-24 Exhibit P4 COPY OF LETTER DATED 02.05.2024 FROM THE PETITIONER TO THE 2ND RESPONDENT MUNICIPALITY ALONG WITH ITS ACKNOWLEDGEMENT RECEIPT Exhibit P5 A COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:420:- APPENDIX OF WP(C) 22152/2024 PETITIONERS' EXHIBITS Exhibit P 1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P 4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P 5 A TRUE COPY OF THE ORDER DATED 06.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 20318/24 Exhibit P 6 TRUE COPY OF RECEIPTS, DATED 27.02.2023 ISSUED BY THE MANNARKKAD MUNICIPALITY ON RECEIPT OF TAX UP TO THE 2 ND HALF OF 2022

- 2023 FOR THE ROOMS OWNED BY THE WRIT PETITIONERS Exhibit P 7 TRUE COPY OF THE DEMAND NOTICES DATED 06.02.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS OWNED BY THE WRIT PETITIONERS 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:421:- APPENDIX OF WP(C) 23254/2024 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 06.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 20318/24 Exhibit P6 A TRUE COPY OF THE DEMAND NOTICES DATED 10.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS OWNED BY THE WRIT PETITIONER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:422:- APPENDIX OF WP(C) 23691/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 06.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 20318/24 Exhibit P6 A TRUE COPY OF THE DEMAND NOTICES DATED 09.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS BEARING NOS. 404 AND 513 OWNED BY THE 1 ST WRIT PETITIONER Exhibit P7 A TRUE COPY OF THE DEMAND NOTICES DATED 09.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOMS BEARING NOS. 411, 412, 413, 423 AND 426 JOINTLY OWNED BY THE WRIT PETITIONERS 1 TO 3 Exhibit P8 A TRUE COPY OF THE DEMAND NOTICE DATED 09.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE ROOM BEARING NO. 402 JOINTLY OWNED BY THE WRIT PETITIONERS 1 TO 9 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:423:- APPENDIX OF WP(C) 24145/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPTS FOR THE YEAR 2023-2024 DATED 26.09.2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO. 574, ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2a TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO. 580 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2b TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO.581 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2c TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO. 582 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2d TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO.584 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2e TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO. 586 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2f TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO.587 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2g TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO.588 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2h TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO.589 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2i TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO.593 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:424:- Exhibit P2j TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO. 594/1 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2k TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO. 594/3 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2l TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO.594/4 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2m TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO.594/5 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 Exhibit P2n TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO.594/6 ISSUED BY THE 2ND RESPONDENT DATED 26.02.2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:425:- APPENDIX OF WP(C) 24783/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 30.05.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 19473/24 Exhibit P6 A TRUE COPY OF THE RECEIPTS, DATED 09.08.2023 ISSUED BY THE MUNICIPALITY ON RECEIPT OF TAX IN RESPECT OF THE BUILDINGS OWNED BY THE WRIT PETITIONERS Exhibit P7 A TRUE COPY OF THE DEMAND NOTICES DATED 29.06.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020-

                         21 FOR THE ROOMS OWNED BY THE WRIT
                         PETITIONERS

Exhibit P8               A       TRUE       COPY       OF       THE

G.O.(RT).NO.865/2024/LSGD DATED 18.05.2024 PASSED BY THE LOCAL SELF GOVERNMENT (R.C) DEPARTMENT 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:426:- APPENDIX OF WP(C) 25342/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE TAX PAID RECEIPTS FROM THE YEAR 2021 TO 2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO. 576 ISSUED BY THE 3RD RESPONDENT DATED 26.02.2024 Exhibit P2a TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO. 577 ISSUED BY THE 3RD RESPONDENT DATED 26.02.2024 Exhibit P2b TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO. 578 ISSUED BY THE 3RD RESPONDENT DATED 26.02.2024 Exhibit P2c TRUE COPY OF THE DEMAND NOTICE FOR THE BUILDING NO. 579 ISSUED BY THE 3RD RESPONDENT DATED 26.02.2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:427:- APPENDIX OF WP(C) 25396/2024 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPTS FOR THE YEAR 2022-2023 FOR ROOM NO.12/594 DATED 21.02.2023 Exhibit P1a TRUE COPY OF THE TAX RECEIPTS FOR THE YEAR 2023-2024 FOR ROOM NO.12/572 DATED 26.09.2023 Exhibit P2 TRUE COPY OF THE DEMAND NOTICES FOR THE BUILDING NO. 572 ISSUED BY THE 3RD RESPONDENT DATED 26.02.2024 Exhibit P2a TRUE COPY OF THE DEMAND NOTICES FOR THE BUILDING NO.594 ISSUED BY THE 3RD RESPONDENT DATED 26.02.2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:428:- APPENDIX OF WP(C) 26269/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE DOCUMENT NO.3280/2023 OF MANNARKKAD SRO DATED 29-3-2023 Exhibit P2 TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT ISSUED BY THE MUNICIPALITY ON 2-12- 2023 Exhibit P3 TRUE COPY OF THE RECEIPTS NO.0139965 DATED 16/2/2022 Exhibit P3(a) TRUE COPY OF THE RECEIPTS NO.0139966 DATED 16/2/2022 Exhibit P3(b) TRUE COPY OF THE RECEIPTS NO.0139967 DATED 16/2/2022 Exhibit P3(c) TRUE COPY OF THE RECEIPTS NO.0139968 DATED 16/2/2022 Exhibit P3(d) TRUE COPY OF THE RECEIPTS NO.0139968 DATED 16/2/2022 Exhibit P3(e) TRUE COPY OF THE RECEIPTS NO.0139970 DATED 16/2/2022 Exhibit P3(f) TRUE COPY OF THE RECEIPTS NO.0139971 DATED 16/2/2022 Exhibit P3(g) TRUE COPY OF THE RECEIPTS NO.0139972 DATED 16/2/2022 Exhibit P3(h) TRUE COPY OF THE RECEIPTS NO.0139973 DATED 16/2/2022 Exhibit P4 TRUE COPY OF THE NOTICE NO.R1-R1- 14790/2023 DATED 1-7-2024 ISSUED BY THE 1 ST RESPONDENT TO THE PETITIONER 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:429:- APPENDIX OF WP(C) 26821/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 06.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 20318/24 Exhibit P6 A TRUE COPY OF THE DEMAND NOTICES DATED 30.05.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE 47 ROOMS JOINTLY OWNED BY THE WRIT PETITIONERS Exhibit P7 A TRUE COPY OF THE DEMAND NOTICES DATED 24.06.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR THE 6 ROOMS JOINTLY OWNED BY THE WRIT PETITIONERS 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:430:- APPENDIX OF WP(C) 33706/2024 PETITIONER'S EXHIBITS Exhibit P1 COPY OF THE RECEIPT ISSUED FOR THE PAYMENT OF PROPERTY TAX IN RESPECT OF THE DOOR NUMBER 15/114 FOR THE PERIOD 2023-24 DATED 19.03.2024 Exhibit P2 COPY OF THE DEMAND NOTICE DATED 18.09.2024 IN RESPECT OF THE DOOR NUMBER 15/114 Exhibit P3 COPY OF THE INTERIM ORDER DATED 11.03.2024 IN WPC NO. 9545/2024 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:431:- APPENDIX OF WP(C) 34824/2024 PETITIONERS' EXHIBITS Exhibit P1 A TRUE COPY OF THE RESOLUTION NO.17/17 DATED 16.09.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P2 A TRUE COPY OF THE RESOLUTION NO.1/1 DATED 04.10.2023 OF THE COUNCIL OF THE MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P3 A TRUE COPY OF THE ORDER NO. R1- 10264/2023, DATED 02.11.2023 IN THE PROCEEDINGS OF THE SECRETARY OF THE MANNARKKAD MUNICIPALITY WITH THE ENGLISH TRANSLATION Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 21.09.2023 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 26058/2023 Exhibit P5 A TRUE COPY OF THE ORDER DATED 06.06.2024 PASSED BY THE HON'BLE HIGH COURT OF KERALA IN W.P.(C). NO. 20318/24 Exhibit P6 A TRUE COPY OF THE LEGAL HEIR CERTIFICATE, DATED 03/05/2021 ISSUED BY THE TAHSILDAR, OTTAPALAM, Exhibit P7 A TRUE COPY OF THE DEMAND NOTICES DATED 03.03.2024 ISSUED BY THE SECRETARY OF THE MANNARKKAD MUNICIPALITY DEMANDING ARREARS OF TAX EVEN INCLUDING YEARS PRIOR TO 2020- 21 FOR ALL THE 11 ROOMS 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:432:- APPENDIX OF WP(C) 37339/2024 PETITIONERS' EXHIBITS Exhibit-P1 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/52 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE SECOND HALF OF 2020-21 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 9,569/-.

Exhibit-P2 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/53 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2020-21 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 12,737/-.

Exhibit-P3 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/56 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2019-20 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 15,273/-.

Exhibit-P4 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/57 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 23,599/-.

Exhibit-P5 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/58 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 23,918/-.

Exhibit-P6 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/59 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 23,918/-.

2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:433:- Exhibit-P7 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/60 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE SECOND HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 23,053/-.

Exhibit-P8 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/61 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 34,846/-.

Exhibit-P9 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/62 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE SECOND HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 41,963/-.

Exhibit-P10 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/64 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 36,877/-.

Exhibit-P11 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/65 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2018-19 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 30,420/-.

Exhibit-P12 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/66 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 38,018/-.

Exhibit-P13 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/67 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE SECOND HALF OF 2018-19 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:434:- TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 10,281/-.

Exhibit-P14 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/68 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2020-21 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 6,344/-.

Exhibit-P15 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/69 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 44,389/-.

Exhibit-P16 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/70 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 1,05,589/-.

Exhibit-P17 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/71 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE SECOND HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 1,11,144/-.

Exhibit-P18 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/72 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 1,02,099/-.

Exhibit-P19 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/73 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE SECOND HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 1,08,997/-.

Exhibit-P20 TRUE COPY OF THE DEMAND NOTICE DATED 2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:435:- 23.07.2024 WITH REGARD TO BUILDING NO. 170/74 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2020-21 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 9,181/-.

Exhibit-P21 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/75 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 25,369/-.

Exhibit-P22 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/76 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE SECOND HALF OF 2020-21 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 8,107/-.

Exhibit-P23 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/77 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 2,55,499/-.

Exhibit-P24 TRUE COPY OF THE DEMAND NOTICE DATED 23.07.2024 WITH REGARD TO BUILDING NO. 170/78 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 2,57,599/-.

2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:436:- APPENDIX OF WP(C) 37752/2024 PETITIONER'S EXHIBITS Exhibit-P1 TRUE COPY OF THE DEMAND NOTICE AS PER THE REVISED RATES FIXED AS ON 19.07.2024 WITH REGARD TO BUILDING NO. 170/80 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE SECOND HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 34,338/-.

Exhibit-P2 TRUE COPY OF THE DEMAND NOTICE AS PER THE REVISED RATES FIXED AS ON 19.07.2024 WITH REGARD TO BUILDING NO. 170/81 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE SECOND HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 35,638/-.

Exhibit-P3 TRUE COPY OF THE DEMAND NOTICE AS PER THE REVISED RATES FIXED AS ON 19.07.2024 WITH REGARD TO BUILDING NO. 170/82 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 32,915/-.

Exhibit-P4 TRUE COPY OF THE DEMAND NOTICE AS PER THE REVISED RATES FIXED AS ON 19.07.2024 WITH REGARD TO BUILDING NO. 170/83 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2017-18 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 30,819/-.

Exhibit-P5 TRUE COPY OF THE DEMAND NOTICE AS PER THE REVISED RATES FIXED AS ON 19.07.2024 WITH REGARD TO BUILDING NO. 170/84 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 39,721/-.

Exhibit-P6 TRUE COPY OF THE DEMAND NOTICE AS PER THE REVISED RATES FIXED AS ON 19.07.2024 WITH REGARD TO BUILDING NO. 170/85 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 39,073/-.

2025:KER:31153 W.P.(c).No.41274 of 2022 & connected cases -:437:- Exhibit-P7 TRUE COPY OF THE DEMAND NOTICE AS PER THE REVISED RATES FIXED AS ON 19.07.2024 WITH REGARD TO BUILDING NO. 170/86 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 39,992/-.

Exhibit-P8 TRUE COPY OF THE DEMAND NOTICE AS PER THE REVISED RATES FIXED AS ON 19.07.2024 WITH REGARD TO BUILDING NO. 170/87 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE SECOND HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 35,971/-.

Exhibit-P9 TRUE COPY OF THE DEMAND NOTICE AS PER THE REVISED RATES FIXED AS ON 19.07.2024 WITH REGARD TO BUILDING NO. 170/88 ISSUED BY THE 3RD RESPONDENT FOR THE PERIOD FROM THE FIRST HALF OF 2016-17 TILL SECOND HALF OF 2024-25 FOR AN AMOUNT OF RS. 39,710/-.