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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(3) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(3)Sapota Grafts
(a)Veneer/Approach grafts
(b)The graft should be in the poly bag of 11" x 7" x 350 guage containing 2Kgs of pot mixture
(c)Sapota grafted on pala rootstock only should be supplied.