Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act] State of Andhra Pradesh - Subsection Section 22(3)(b) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012 (b)The graft should be in the poly bag of 11" x 7" x 350 guage containing 2Kgs of pot mixture