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[Cites 0, Cited by 0] [Section 75(4)] [Section 75] [Entire Act]

State of Andhra Pradesh - Subsection

Section 75(4)(iii) in Andhra Pradesh Panchayat Raj Act, 1994

(iii)contribute to the funds of any institution established for promoting community development or the aims of Panchayat Raj; and