Bombay High Court
Rajapur Taluka Sahakari Majoor Sanstha ... vs Ld. Ld. District Co Op Election Officer ... on 18 July, 2023
Author: N. R. Borkar
Bench: N. R. Borkar
Board Sr.No.:-78
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7141 OF 2023
Prathamesh Majoor Sahakari Sanstha Mydt. Thr....PETITIONER
Its Authorized Signatory
V/S
Ld. Ld. District Co Op Election Officer And Ors
....RESPONDENT
WITH WRIT PETITION NO. 8126 OF 2023 Navlai Majoor Sahakari Sanstha Mydt. Khodade....PETITIONER Thr Its Authorized Signatory V/S Ld. Ld. District Co Op Election Officer And Ors ....RESPONDENT WITH WRIT PETITION NO. 8100 OF 2023 Saideep Majoor Sahakari Sanstha Mydt. Thr Its ....PETITIONER Authorized Signatory V/S Ld. Ld. District Co Op Election Officer And Ors ....RESPONDENT WITH WRIT PETITION NO. 7142 OF 2023 Saiganga Majoor Sahakari Sanstha Mydt. Thr Its....PETITIONER Authorized Signatory V/S Ld. Ld. District Co Op Election Officer And Ors ....RESPONDENT Page 1/7 ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 06:31:46 ::: WITH WRIT PETITION NO. 7144 OF 2023 Rajapur Taluka Sahakari Majoor Sanstha Mydt.....PETITIONER Rajapur Thr Its Authorized Signatory V/S Ld. Ld. District Co Op Election Officer And Ors ....RESPONDENT WITH WRIT PETITION NO. 7170 OF 2023 Lanja Talukar Majoor Sahakari Sanstha Mydt. ....PETITIONER Lanja V/S Ld. Ld District Coop Election Officer And Anr....RESPONDENT WITH WRIT PETITION NO. 7171 OF 2023 Koteshwari Majoor Sahakari Sanstha Mydt. ....PETITIONER Jamge V/S Ld. Ld District Coop Election Officer And Anr....RESPONDENT WITH WRIT PETITION NO. 7156 OF 2023 Prerana Majoor Sahkari Sanstha Mydt. Aanjani ....PETITIONER Khed V/S Ld. Ld District Coop Election Officer And Anr....RESPONDENT WITH WRIT PETITION NO. 7145 OF 2023 Page 2/7 ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 06:31:46 ::: Gurudatt Majoor Sahakari Sanstha Mydt. Kurwal ....PETITIONER Thr Its Authorized Signatory V/S Ld. Ld. District Co Op Election Officer And Ors ....RESPONDENT WITH WRIT PETITION NO. 7151 OF 2023 Panchatarka Majoor Sahakari Sanstha Mydt. ....PETITIONER Gane Thr. Chairman V/S Ld. District Co-op Election Officer @ Distirct....RESPONDENT Deputy Registrar And Ors WITH WRIT PETITION NO. 7162 OF 2023 Siddhgiri Majoor Sahakari Sanstha Mydt. Thr. ....PETITIONER Chairman V/S Ld. District Co-op Election Officer @ Distirct....RESPONDENT Deputy Registrar And Ors WITH WRIT PETITION NO. 7154 OF 2023 Pali Panchkroshi Majoor Sahakari Sanstha Mydt. ....PETITIONER Thr Its Authorized Signatory V/S Ld. Ld. District Co Op Election Officer And Ors ....RESPONDENT WITH WRIT PETITION NO. 7169 OF 2023 Kondwadi Prakalp Dharangrast Majoor Sahakari Page 3/7 ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 06:31:46 ::: Sanstha Vashi V/S Ld. Ld District Coop Election Officer And Anr....RESPONDENT WITH WRIT PETITION NO. 7155 OF 2023 Mahatma Phule Sahakari Sanstha Mydt Korle ....PETITIONER V/S Ld. Ld District Coop Election Officer And Anr....RESPONDENT WITH WRIT PETITION NO. 7164 OF 2023 Mahalaxmi Majoor Sahakari Sanstha Mydt. ....PETITIONER Khed Thr. Chairman V/S Ld. District Co-op Election Officer @ Distirct....RESPONDENT Deputy Registrar And Ors WITH WRIT PETITION NO. 7146 OF 2023 Kalkai Majoor Sahakari Santha Mydt. Khed Thr.....PETITIONER Chairman V/S Ld. District Co-op Election Officer @ Distirct....RESPONDENT Deputy Registrar And Ors WITH WRIT PETITION NO. 7152 OF 2023 Vishal Majoor Kamgar Sahakari Sanstha Mydt. ....PETITIONER Thr. Chairman V/S ....PETITIONER Page 4/7 ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 06:31:46 ::: Ld. District Co-op Election Officer @ Distirct....RESPONDENT Deputy Registrar And Ors WITH WRIT PETITION NO. 7149 OF 2023 Ratnagiri Sahakari Majoor Sanstha Mydt. ....PETITIONER Ratnagiri Thr. Chairman V/S Ld. District Co-op Election Officer @ Distirct....RESPONDENT Deputy Registrar And Ors WITH WRIT PETITION NO. 7143 OF 2023 Tuljabhavani Majoor Sahakari Sanstha Mydt. ....PETITIONER Thr Its Authorized Signatory V/S Ld. Ld. District Co Op Election Officer And Ors ....RESPONDENT WITH WRIT PETITION NO. 7163 OF 2023 Kokanputra Majoor Sahakari Sanstha Mydt. Thr....PETITIONER Its Authorized Signatory V/S Ld. Ld. District Co Op Election Officer And Ors ....RESPONDENT WITH WRIT PETITION NO. 7148 OF 2023 Shriram Majoor Sahakari Sanstha Mydt. Bharne....PETITIONER Thr. Chairman V/S Ld. District Co-op Election Officer @ Distirct Page 5/7 ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 06:31:46 ::: Deputy Registrar And Ors WITH WRIT PETITION NO. 7161 OF 2023 Lat.e Dilip Pawar Majoor Sahakari Sanstha ....PETITIONER Mydt. Shirgaon Thr. Chairman V/S Ld. District Co-op Election Officer @ Distirct....RESPONDENT Deputy Registrar And Ors WITH WRIT PETITION NO. 7153 OF 2023 Mangalmurti Majoor Sahakari Sanstha Mydt. ....PETITIONER Thr Its Authorized Signatory V/S Ld. Ld. District Co Op Election Officer And Ors ....RESPONDENT WITH WRIT PETITION NO. 7165 OF 2023 Krishna Majoor Sahakari Sanstha Mydt. Thr Its ....PETITIONER Authorized Signatory V/S Ld. Ld. District Co Op Election Officer And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 18th July, 2023 ....RESPONDENT Page 6/7 ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 06:31:46 ::: P.C. :
Due to paucity of time, stand over to 11/08/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 7/7 ::: Uploaded on - 18/07/2023 ::: Downloaded on - 19/07/2023 06:31:46 :::