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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(ii) in Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019

(ii)Renewal of Registration /License is linked with 150 hours of CNE in terms of CNE guidelines issued by the Council with object of ensuring that the nursing personnel are updated with latest knowledge and skills.